High Courts14 Oct 1949Dismissed
Sm. Rukmani Bai Vs Joshi Ram Kishan Joshi Bhawani Shanker
Allahabad High Court · AIR 1950 All 242 : (1950) 20 AWR 75
Civil Procedure Code, 1908 (CPC) — Section 110Lunacy Act, 1912 — Section 63
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,181 of 5,024
High Courts14 Oct 1949Dismissed
B. Lalji Tandon Vs Mrs. F.G. Rufus
Allahabad High Court · AIR 1950 All 289 : (1950) 20 AWR 42
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5(2)
High Courts14 Oct 1949Dismissed
Ram Adhar Misra Vs Parshottam Misra and Others
Allahabad High Court · AIR 1950 All 226 : (1950) 20 AWR 38
High Courts13 Oct 1949Dismissed
K.S. Rashid and Sons Vs Commissioner of Income Tax, C.P., Berar
Allahabad High Court · AIR 1950 All 291 : (1950) 20 AWR 38(1)
Income Tax Act, 1922 — Section 23, 23(3)
High Courts13 Oct 1949Dismissed
K. S. RASHID and SONS, IN RE.
Allahabad High Court · (1950) 18 ITR 539
Income Tax Act, 1961 — Section 23(3)
High Courts12 Oct 1949Allowed
Babu Gauri Shanker Rai and Others Vs Shri Thakur Ji Ram Chandra Maharaj and Others
Allahabad High Court · AIR 1950 All 244 : (1950) 20 AWR 40
High Courts11 Oct 1949Dismissed
HAJEE MAHBOOB BUX EHHAN ILLAHI Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1950) 18 ITR 72
Income Tax Act, 1961 — Section 66(3)Limitation Act, 1963 — Section 5
High Courts11 Oct 1949Allowed
Satdeo and Another Vs Rex
Allahabad High Court · AIR 1950 All 284 : (1950) 20 AWR 79
Arms Act, 1959 — Section 19(1)
High Courts10 Oct 1949Dismissed
Rex through Manzoor Hasan Vs Mohd. Ilyas
Allahabad High Court · AIR 1950 All 312 : (1950) 20 AWR 391
Criminal Procedure Code, 1898 (CrPC) — Section 342, 350, 526, 526(1), 526(8)
High Courts10 Oct 1949Allowed
Tika Ram Vs Rex
Allahabad High Court · AIR 1950 All 300 : (1950) 20 AWR 23
Penal Code, 1860 (IPC) — Section 304A
High Courts10 Oct 1949Allowed
S. Jawad Ali Shah Vs Commissioner of Income Tax
Allahabad High Court · AIR 1950 All 227 : (1950) 20 AWR 67 : (1950) 18 ITR 95
Income Tax Act, 1922 — Section 2, 4(3)
High Courts07 Oct 1949Dismissed
Ram Gopal Vs Dr. Baikunth Nath Sharma
Allahabad High Court · AIR 1950 All 290 : (1950) 20 AWR 44
Limitation Act, 1908 — Article 10
High Courts07 Oct 1949Allowed
Ram Gopal and Others Vs Ajodhia Prasad and Another
Allahabad High Court · AIR 1953 All 281
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, 47
High Courts07 Oct 1949Dismissed
Raghunath Das Vs Sri Kishan
Allahabad High Court · AIR 1950 All 248 : (1950) 20 AWR 137
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115, 151
High Courts07 Oct 1949
Benaras Hindu University Vs Gauri Dutt Joshi
Allahabad High Court · AIR 1950 All 196
Succession Act, 1925 — Section 232, 236
High Courts07 Oct 1949Allowed
The Municipal Board Vs B. Mangli Lal
Allahabad High Court · AIR 1952 All 554
Penal Code, 1860 (IPC) — Section 186
High Courts06 Oct 1949Allowed
Shrimati Indra Devi Vs B. Pirag Nath
Allahabad High Court · AIR 1950 All 210
Transfer of Property Act, 1882 — Section 67
High Courts06 Oct 1949Dismissed
Uma Shanker Tewary and Another Vs Rex
Allahabad High Court · AIR 1950 All 234
Motor Vehicles Act, 1939 — Section 123, 2(19), 42, 42(1)
High Courts06 Oct 1949Allowed
Sm. Indra Devi Vs B. Pirag Nath
Allahabad High Court · AIR 1950 All 210
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17
High Courts06 Oct 1949Disposed Of
KALYAN MAL BUDHULAL, CAWNPORE, IN RE.
Allahabad High Court · (1950) 18 ITR 54
Income Tax Act, 1961 — Section 2(4), 66(1)