High Courts05 Apr 1949Dismissed
Jeewan and Another Vs Rex
Allahabad High Court · AIR 1949 All 587 : (1949) CriLJ 884
Penal Code, 1860 (IPC) — Section 363, 366, 368
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,189 of 5,024
High Courts31 Mar 1949Dismissed
Sm. Ahmadi Begum Vs Sm. Kulsumun Nisa and Others
Allahabad High Court · AIR 1952 All 644
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Mar 1949Allowed
Mohd. Siddiq Vs Mt. Zubeda Khatoon through Abdul Ali
Allahabad High Court · AIR 1952 All 616(2)
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts31 Mar 1949Dismissed
Changa and Others Vs Chaudhrain Bhagwan Dei
Allahabad High Court · AIR 1949 All 493
High Courts31 Mar 1949Allowed
Mst. Kirpa Devi Vs L. Shri Ram and Another
Allahabad High Court · (1949) 03 AHC CK 0004
High Courts30 Mar 1949Allowed
S. Mohd. Liaq and Others Vs Ramji and Others
Allahabad High Court · AIR 1952 All 618
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 12, 11Limitation Act, 1908 — Article 182
High Courts30 Mar 1949Dismissed
Jhamman Singh Vs Ratan Lal and Others
Allahabad High Court · AIR 1949 All 480
High Courts29 Mar 1949Dismissed
Rashid Ahmed Vs Sahu Bisheshwar Dayal
Allahabad High Court · AIR 1949 All 554
High Courts29 Mar 1949
Mohd. Yakub Khan Vs Sirajul Haq and Others
Allahabad High Court · AIR 1949 All 771
High Courts28 Mar 1949Allowed
Mohd. Ibrahim Vs Ishrat Husain and Others
Allahabad High Court · AIR 1952 All 658
Suits Valuation Act, 1887 — Section 3, 4, 8Uttar Pradesh Tenancy Act, 1939 — Section 214(1)
High Courts28 Mar 1949Dismissed
Habib Ullah and Others Vs Raja Ram and Others
Allahabad High Court · (1949) 03 AHC CK 0006
High Courts22 Mar 1949Allowed
Mohammad Ahmad and Another Vs Rex
Allahabad High Court · (1949) 03 AHC CK 0005
Essential Supplies (Temporary Powers) Act, 1946 — Section 9
High Courts16 Mar 1949Dismissed
Ram Lal and Others Vs Jagan Nath and Others
Allahabad High Court · (1949) 03 AHC CK 0018
High Courts08 Mar 1949Dismissed
Ran Bejai Bahadur and Others Vs Ram Adhin and Another
Allahabad High Court · AIR 1951 All 550
Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 20
High Courts08 Mar 1949Allowed
Dhapal Singh Vs Gopi Chand and Others
Allahabad High Court · AIR 1949 All 471
High Courts08 Mar 1949Partly Allowed
Jagroop and Another Vs Rex
Allahabad High Court · AIR 1952 All 276
Central Motor Vehicles Rules, 1989 — Rule 162, 79Evidence Act, 1872 — Section 123, 42, 42(1), 60, 65Motor Vehicles Act, 1939 — Section 112
High Courts03 Mar 1949Dismissed
Syed Zahid Ali Sabzposh Vs Syed Shahid Ali Sabzposh
Allahabad High Court · AIR 1952 All 660
Uttar Pradesh Tenancy Act, 1939 — Section 242
High Courts03 Mar 1949Allowed
Horam and Others Vs Rex
Allahabad High Court · AIR 1949 All 564 : (1949) CriLJ 868
Civil Procedure Code, 1908 (CPC) — Section 86Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104