High Courts01 Mar 1949Disposed Of
Rex Vs Mardan and Others
Allahabad High Court · (1949) 03 AHC CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 528Penal Code, 1860 (IPC) — Section 379
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,190 of 5,024
High Courts28 Feb 1949
Qanayat Husain and Others Vs Mt. Sajidunnisa Bibi and Another
Allahabad High Court · AIR 1949 All 499
High Courts23 Feb 1949Allowed
Mt. Haliman Khatoon Vs Mt. Ahmadi Begum and Others
Allahabad High Court · AIR 1949 All 627
High Courts23 Feb 1949Allowed
Gulzari Lal and Others Vs Sm. Sarju Bai and Another
Allahabad High Court · AIR 1949 All 604
High Courts23 Feb 1949Dismissed
Kr. Sardar Singh Vs Hardwargir
Allahabad High Court · AIR 1949 All 608
High Courts18 Feb 1949
Muneshwar Bux Singh Vs Ram Narain and another
Allahabad High Court · (1949) 02 AHC CK 0002
High Courts17 Feb 1949
Kameshwar Dutt Misra Vs Rex.
Allahabad High Court · AIR 1949 All 586 : (1949) CriLJ 894
High Courts15 Feb 1949Allowed
Har Prasad and Others Vs Budh Singh
Allahabad High Court · AIR 1949 All 752
High Courts14 Feb 1949Dismissed
Jai Prakash and Another Vs P.N. Tagore and Others
Allahabad High Court · AIR 1949 All 747
High Courts09 Feb 1949Allowed
Chandra Bali Prasad and Others Vs Rex
Allahabad High Court · AIR 1952 All 795
Northern India Ferries Act, 1878 — Section 12, 19, 23
High Courts09 Feb 1949Disposed Of
L. Jagannath Prasad Vs Ram Chandra and Others
Allahabad High Court · AIR 1952 All 408
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 17Contempt of Courts Act, 1971 — Section 1Evidence Act, 1872 — Section 52
High Courts08 Feb 1949Allowed
Faqir Chand and Others Vs Sooraj Singh
Allahabad High Court · AIR 1949 All 467
High Courts08 Feb 1949Dismissed
Krishna Kumar Tiwari and Others Vs Jurawan Misir
Allahabad High Court · AIR 1949 All 527
High Courts07 Feb 1949Dismissed
Mohd. Hanif Vs Rex
Allahabad High Court · AIR 1952 All 578
Criminal Procedure Code, 1898 (CrPC) — Section 369Essential Supplies (Temporary Powers) Act, 1946 — Section 7
High Courts04 Feb 1949Dismissed
Joshi Ram Krishan Vs Mst. Rukmini Bai
Allahabad High Court · AIR 1949 All 449
High Courts01 Feb 1949Dismissed
Har Sahai and Others Vs Rex
Allahabad High Court · AIR 1949 All 582 : (1949) CriLJ 878
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 302, 323, 325, 326, 84
High Courts01 Feb 1949Disposed Of
Naubat Rai Vs Jugal Kishore and Others
Allahabad High Court · AIR 1949 All 606
High Courts31 Jan 1949Dismissed
Mt. Bitti Kuer Vs Banarsi Baboo
Allahabad High Court · AIR 1949 All 610