High Courts22 Feb 1951Allowed
Ram Sewak Vs Ram Sahai and Others
Allahabad High Court · AIR 1952 All 169
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 23 Rule 3, Order 23 Rule 4, Order 43 Rule 1, 107
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,151 of 5,024
High Courts21 Feb 1951Allowed
Sukhdeo Baiswar Vs Brij Bhushan Misra and Others
Allahabad High Court · AIR 1951 All 667
Constitution of India, 1950 — Article 227Contempt of Courts Act, 1971 — Section 1, 2
High Courts21 Feb 1951Partly Allowed
Mahadeo Singh and Others Vs Jagdeo Singh and Others
Allahabad High Court · AIR 1954 All 23 : (1951) 21 AWR 280
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 4, 9
High Courts20 Feb 1951Disposed Of
Dayal Das Vs Smt. Sushila Devi
Allahabad High Court · AIR 1953 All 755
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7B(5)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7B(5)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7B(5)
High Courts16 Feb 1951Dismissed
Sh. Ahmad ali and others Vs Babu Ram and others
Allahabad High Court · (1954) 24 AWR 525
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Limitation Act, 1963 — Section 23
High Courts15 Feb 1951Allowed
Vidyadhar Vs Ramzan and Another
Allahabad High Court · AIR 1952 All 715
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Limitation Act, 1908 — Article 174, 181, 182, 20
High Courts13 Feb 1951Allowed
Ram Chandra Vs The District Magistrate of Aligarh and Others
Allahabad High Court · AIR 1952 All 520
Specific Relief Act, 1877 — Section 56Uttar Pradesh (Temporary) Accommodation Requisition Act, 1947 — Section 16, 3
High Courts13 Feb 1951Dismissed
Rama Shankar Shukla Vs Rikhab Kumar Jain
Allahabad High Court · AIR 1952 All 428 : (1951) 21 AWR 540
Evidence Act, 1872 — Section 114, 133Penal Code, 1860 (IPC) — Section 415
High Courts13 Feb 1951Dismissed
Maharaj Bali and Another Vs Mt. Tirath Dei and Others
Allahabad High Court · AIR 1952 All 608
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2
High Courts08 Feb 1951Dismissed
Shib Charan Lal Vs Lachmi Narain and Another
Allahabad High Court · AIR 1951 All 613 : (1951) 21 AWR 310
Contract Act, 1872 — Section 23
High Courts07 Feb 1951Dismissed
Sat Narain and Others Vs The State
Allahabad High Court · (1951) 21 AWR 256
High Courts07 Feb 1951Allowed
Hafiz Mohammad Ismail Vs Shafaat Husain and Others
Allahabad High Court · AIR 1951 All 614 : (1951) 21 AWR 268
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts06 Feb 1951Dismissed
Mohd. Mushtaq Vs Mt. Baqridan and Others
Allahabad High Court · AIR 1952 All 413
Oudh Courts Act, 1925 — Section 39Suits Valuation Act, 1887 — Section 11, 4, 8
High Courts02 Feb 1951Disposed Of
State Vs M.N. Mehrotra and Others
Allahabad High Court · AIR 1951 All 623
Defence of India Rules, 1962 — Rule 81(4), 81A(4)
High Courts31 Jan 1951Allowed
Dominion of India Vs Nihal Chand
Allahabad High Court · AIR 1951 All 617 : (1951) 21 AWR 269
Post Office Act, 1898 — Section 34
High Courts31 Jan 1951Disposed Of
State and Others Vs Mukanda Singh
Allahabad High Court · AIR 1951 All 621
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
High Courts30 Jan 1951Dismissed
Mt. Sukra Vs Ram Harakh and Another
Allahabad High Court · AIR 1951 All 195
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, 11, 151Transfer of Property Act, 1882 — Section 68
High Courts25 Jan 1951Allowed
Binda Singh and Another Vs Sarnam Singh and Kashi Singh
Allahabad High Court · (1951) 21 AWR 265
High Courts25 Jan 1951Dismissed
Shri Prayag Narain Mehrotra Vs Dr. Mangha Ram Kalani
Allahabad High Court · AIR 1951 All 562 : (1951) 21 AWR 206
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5(4)
High Courts25 Jan 1951Allowed
Moti Lal Vs Seth Mahabib Prasad and Others
Allahabad High Court · (1951) 21 AWR 263