High Courts25 Jan 1951Dismissed
Jagat Singh Chilwal and Another Vs Dungar Singh
Allahabad High Court · AIR 1951 All 599
Registration Act, 1908 — Section 17, 17(1), 17(2)Transfer of Property Act, 1882 — Section 123, 126, 31
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,152 of 5,024
High Courts24 Jan 1951Allowed
Lala Har Sarup Vs Lala Lokeshwar Prasad and Others
Allahabad High Court · (1951) 21 AWR 167
High Courts24 Jan 1951Dismissed
State Vs Banwari and Others
Allahabad High Court · AIR 1951 All 615 : (1951) 21 AWR 305
Constitution of India, 1950 — Article 17, 23Criminal Procedure Code, 1898 (CrPC) — Section 239Uttar Pradesh Removal of Social Disablities Act, 1947 — Section 3
High Courts23 Jan 1951Dismissed
Man Pal Vs Birja and Another
Allahabad High Court · AIR 1951 All 611 : (1951) 21 AWR 462
Civil Procedure Code, 1908 (CPC) — Section 115, 9Uttar Pradesh Tenancy Act, 1939 — Section 180, 242
High Courts22 Jan 1951Allowed
Keka Vs Sirajuddin and Others
Allahabad High Court · AIR 1951 All 618 : (1951) 21 AWR 282
Contract Act, 1872 — Section 43Transfer of Property Act, 1882 — Section 58
High Courts18 Jan 1951Dismissed
Har Prasad Singh and Others Vs Jaisri and Others
Allahabad High Court · AIR 1951 All 563
Specific Relief Act, 1877 — Section 27Trusts Act, 1882 — Section 91
High Courts16 Jan 1951Dismissed
Chotey Lal Vs The State of Uttar Pradesh and Others
Allahabad High Court · AIR 1951 All 228
Constitution of India, 1950 — Article 105, 13(2), 19(2), 194, 226
High Courts12 Jan 1951Allowed
Madan Gopal Singh Vs State of U.P. through Dy. Commissioner, Kheri and others, Opposite
Allahabad High Court · (1951) 01 AHC CK 0028
Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 18(4)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts12 Jan 1951Dismissed
Mrs. Hazel May Murphy Vs L.E. Murphy
Allahabad High Court · AIR 1951 All 180 : (1951) 21 AWR 302
Divorce Act, 1869 — Section 3(1), 3(3)
High Courts11 Jan 1951Disposed Of
Lakhan Singh Vs Sultan Singh and Others
Allahabad High Court · AIR 1951 All 571
High Courts10 Jan 1951Allowed
B. Narabadeshwari Pd Vs Sahib Singh and Others
Allahabad High Court · AIR 1951 All 561 : (1951) 21 AWR 372
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts10 Jan 1951Disposed Of
Abdul Ghafoor Vs Abdul Rahman
Allahabad High Court · AIR 1951 All 845 : (1951) 21 AWR 575
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(2), 115
High Courts08 Jan 1951Disposed Of
Hirday Narain Rai Vs Ram Das Rai and Others
Allahabad High Court · AIR 1951 All 606
High Courts05 Jan 1951Dismissed
Shri Nath Singh and Others Vs Kashi Nath Rao and Others
Allahabad High Court · AIR 1951 All 570
High Courts05 Jan 1951Dismissed
Mst. Gulzari Vs Pandit Durga Prasad Pandey and Others
Allahabad High Court · (1951) 01 AHC CK 0007
High Courts04 Jan 1951Dismissed
Ram Swarup Vs Mst. Kalawati
Allahabad High Court · AIR 1953 All 574 : (1951) 21 AWR 375
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 66, 47
High Courts04 Jan 1951Dismissed
Babullah and Kitabullah (Applicant in Jail) Vs Rex
Allahabad High Court · (1951) 21 AWR 107