High Courts04 Jan 1951Dismissed
Ram Swarup, Decree-holder Vs Mst. Kalawati, Judgment-debtor
Allahabad High Court · (1951) 01 AHC CK 0006
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,153 of 5,024
High Courts03 Jan 1951Allowed
Moti Lal and Others Vs Murli and Others and Shah Gaur Saran
Allahabad High Court · (1951) 21 AWR 407
High Courts03 Jan 1951Dismissed
Ram Bishal and Others Vs State
Allahabad High Court · AIR 1952 All 431 : (1951) 21 AWR 147
Penal Code, 1860 (IPC) — Section 143, 447, 506Uttar Pradesh Panchayat Raj Act, 1947 — Section 55
High Courts01 Jan 1951Dismissed
Thakur Parihar Singh and Others Vs Sita Ram Singh and (sic)
Allahabad High Court · (1952) 22 AWR 131
Civil Procedure Code, 1908 (CPC) — Section 10, 115
High Courts21 Dec 1950Dismissed
Kumar Kant Narain Singh Vs Chandrabhal Singh
Allahabad High Court · AIR 1951 All 603
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, 85, 86
High Courts21 Dec 1950
Jokhu Mal and Others Vs Gopi Mal
Allahabad High Court · AIR 1952 All 251
Agra Tenancy Act, 1926 — Section 14, 3(3), 35, 7, 99
High Courts21 Dec 1950Dismissed
Mt. Chunai Vs Ram Prasad and Others
Allahabad High Court · AIR 1951 All 167
Limitation Act, 1908 — Article 134, 148, 184
High Courts21 Dec 1950Dismissed
Lilambar Singh and Others Vs Jagroop Singh and Others
Allahabad High Court · (1951) 21 AWR 112
Civil Procedure Code, 1908 (CPC) — Section 11(6)
High Courts20 Dec 1950Dismissed
L. Ganga Prasad Vs Mst. Saroop Dei
Allahabad High Court · AIR 1951 All 568 : (1951) 21 AWR 151
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 2, Order 47 Rule 7Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 1(2), 15
High Courts19 Dec 1950Dismissed
Bisheshar Dyal and Others Vs Bhaiya Chandrabhan Dutt Ram and Another
Allahabad High Court · (1951) 21 AWR 165
High Courts19 Dec 1950Allowed
Ram Narain Vs State
Allahabad High Court · AIR 1952 All 436
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 182
High Courts18 Dec 1950Allowed
Mahabir Prasad Vs Enayat Elahi and Others
Allahabad High Court · AIR 1951 All 608
Registration Act, 1908 — Section 17, 2(6), 2(9)Transfer of Property Act, 1882 — Section 3
High Courts14 Dec 1950Dismissed
Pahalwan Vs State and Others
Allahabad High Court · AIR 1951 All 620 : (1951) 21 AWR 113
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts12 Dec 1950Dismissed
Abdul Wahab Khan Vs Mohd. Hamid Ullah
Allahabad High Court · AIR 1951 All 238 : (1951) 21 AWR 364
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts12 Dec 1950Dismissed
Raj Bahadur Lal and Others Vs Sitla Prasad and Others
Allahabad High Court · AIR 1951 All 596 : (1951) 21 AWR 401
Contract Act, 1872 — Section 230Transfer of Property Act, 1882 — Section 82, 92
High Courts11 Dec 1950Allowed
Ansar Husain Vs State
Allahabad High Court · (1951) 21 AWR 169
Criminal Procedure Code, 1898 (CrPC) — Section 516A
High Courts11 Dec 1950Dismissed
Raja Ram and Others Vs State
Allahabad High Court · AIR 1953 All 133
Constitution of India, 1950 — Article 134(1)Criminal Procedure Code, 1898 (CrPC) — Section 297, 367
High Courts08 Dec 1950Dismissed
The National Security Assurance Co. Ltd. Vs Balmokand
Allahabad High Court · (1951) 21 AWR 213
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Dec 1950Dismissed
Baboo Ram Agarwal Vs The State
Allahabad High Court · AIR 1951 All 838
Preventive Detention Act, 1950 — Section 3, 3(1)