High Courts27 Nov 1950Dismissed
Babu Gouri Shankar Baijal Vs Radha Soami Satsang Sabha and Rai sahib Babu Madhav Pd. Sinha and Others
Allahabad High Court · (1951) 21 AWR 84
Evidence Act, 1872 — Section 116
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,155 of 5,024
High Courts27 Nov 1950Dismissed
Ram Sarup Vs Nanak Ram
Allahabad High Court · AIR 1952 All 275 : (1951) 21 AWR 155
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 23 Rule 3
High Courts23 Nov 1950Allowed
Shri Sansar Kirti Saran Vs State
Allahabad High Court · (1951) 21 AWR 630
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts23 Nov 1950Disposed Of
Ch. Bikram Singh Vs Sunnehra
Allahabad High Court · (1950) 11 AHC CK 0045
Uttar Pradesh Agricultural Tenants (Acquisition of Privileges) (Amendment) and Miscellaneous Provisions Act, 1950 — Section 10Uttar Pradesh Tenancy Act, 1939 — Section 175
High Courts23 Nov 1950Allowed
Babu Singh Vs State
Allahabad High Court · (1951) 21 AWR 257
Penal Code, 1860 (IPC) — Section 499, 500
High Courts23 Nov 1950Allowed
Bir Singh and Others Vs State
Allahabad High Court · AIR 1952 All 610
Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts23 Nov 1950Dismissed
Sant Rai Vs Mt. Ratoo and Others
Allahabad High Court · AIR 1952 All 335
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 3, 11
High Courts23 Nov 1950Dismissed
Ram Pratap Lal Vs State
Allahabad High Court · AIR 1951 All 502
Criminal Procedure Code, 1898 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 161, 218Prevention of Corruption Act, 1947 — Section 6
High Courts22 Nov 1950Dismissed
L. Har Saran Dass and Others Vs Mukandi Lal and Others
Allahabad High Court · AIR 1951 All 514
Civil Procedure Code, 1908 (CPC) — Section 21Constitution of India, 1950 — Article 226, 227
High Courts22 Nov 1950Allowed
Ram Naresh Rai and Others Vs Phanindra Behari Rai and Others
Allahabad High Court · AIR 1952 All 612 : (1951) 21 AWR 287
Uttar Pradesh Debt Redemption Act, 1940 — Section 16, 17
High Courts22 Nov 1950Dismissed
The Union of India (UOI) Vs Firm Vishydha Ghee Vyopar Mandal
Allahabad High Court · AIR 1951 All 541
Arbitration Act, 1940 — Section 34Partnership Act, 1932 — Section 19(2)
High Courts22 Nov 1950Dismissed
Anup Singh Vs State
Allahabad High Court · (1950) 11 AHC CK 0040
Criminal Procedure Code, 1898 (CrPC) — Section 180Penal Code, 1860 (IPC) — Section 368, 498
High Courts22 Nov 1950
Mahesh Chand Vs Brij Mohan
Allahabad High Court · AIR 1953 All 612 : (1951) 21 AWR 77
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3A, 5, 5(4)
High Courts22 Nov 1950
Dy. Commr. of Sultanpur Manager Court of Wards Vs Salik Ram and Others
Allahabad High Court · (1950) 20 AWR 692
Civil Procedure Code, 1908 (CPC) — Section 115Soldiers (Litigation) Act, 1925 — Section 6
High Courts21 Nov 1950Allowed
Mohan and Larkoo Vs State
Allahabad High Court · (1951) 21 AWR 161
Uttar Pradesh Municipalities Act, 1916 — Section 310(3), 314
High Courts21 Nov 1950Dismissed
Mendai Singh Vs The State
Allahabad High Court · AIR 1952 All 486 : (1951) 21 AWR 30
Criminal Procedure Code, 1898 (CrPC) — Section 164, 364
High Courts21 Nov 1950Dismissed
Ratan Vs Achhey Lal
Allahabad High Court · AIR 1953 All 606 : (1951) 21 AWR 83
Registration Act, 1908 — Section 17(1)
High Courts20 Nov 1950Allowed
Abdal Ahmad Vs The State
Allahabad High Court · AIR 1952 All 597 : (1951) 21 AWR 411
Criminal Procedure Code, 1898 (CrPC) — Section 403, 537Penal Code, 1860 (IPC) — Section 384Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts20 Nov 1950Allowed
Bishnath and 2 Others Vs State
Allahabad High Court · (1951) 21 AWR 233
Criminal Procedure Code, 1898 (CrPC) — Section 436Penal Code, 1860 (IPC) — Section 307, 323Uttar Pradesh Panchayat Raj Act, 1947 — Section 58
High Courts17 Nov 1950Allowed
Fakhruddin Vs Nasiruddin
Allahabad High Court · AIR 1951 All 497
Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 31Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 31Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 31