High Courts17 Nov 1950Dismissed
Malkhan Singh Vs Sadhu and Others
Allahabad High Court · AIR 1952 All 284
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,156 of 5,024
High Courts17 Nov 1950Dismissed
Bhajan Lal Vs State
Allahabad High Court · AIR 1951 All 504
Criminal Procedure Code, 1898 (CrPC) — Section 236, 238, 239, 297Penal Code, 1860 (IPC) — Section 109, 341, 366, 379Criminal Procedure Code, 1898 (CrPC) — Section 236, 238, 239, 297
High Courts17 Nov 1950Dismissed
Mst. Phul Kunwae and Others Vs Shiva Katan Singh
Allahabad High Court · (1951) 21 AWR 54
Uttar Pradesh Tenancy Act, 1939 — Section 246
High Courts16 Nov 1950Disposed Of
L. Babu RAM and Others Vs Ram Prasad through State
Allahabad High Court · (1951) 21 AWR 58
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts16 Nov 1950Disposed Off
Murari Lal Vs Chhidda and Others
Allahabad High Court · AIR 1951 All 499
High Courts16 Nov 1950
Chhedi Lal and Another Vs Chhotey Lal
Allahabad High Court · AIR 1951 All 199
Specific Relief Act, 1877 — Section 54, 55
High Courts15 Nov 1950Dismissed
Jokhai and Another Vs The State
Allahabad High Court · AIR 1951 All 585 : (1951) 21 AWR 303
Criminal Procedure Code, 1898 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 500
High Courts15 Nov 1950
Kr. Kirpal Singh Vs Mt. Chandrawati Devi
Allahabad High Court · AIR 1951 All 507
High Courts15 Nov 1950Partly Allowed
Mata Badal Pandey Vs Bal Karan Pandey and Others
Allahabad High Court · AIR 1953 All 508 : (1952) 22 AWR 55
Uttar Pradesh Tenancy Act, 1939 — Section 26
High Courts15 Nov 1950Dismissed
Girdhari Lal Malhotra, General Manager, Diwan Sugar Mills, Sahboti, Tanda, Tehsil Sardhana, District Meerut Vs State
Allahabad High Court · (1951) 21 AWR 214
United Provinces Sugar Factories Control Rules, 1938 — Rule 19(12), 25
High Courts15 Nov 1950Allowed
State Vs Sagar Mal and Others
Allahabad High Court · AIR 1951 All 515
Constitution of India, 1950 — Article 372Cotton Textiles (Control of Movement) Order, 1946 — Section 3, 5Essential Supplies (Temporary Powers) Act, 1946 — Section 17(2), 7
High Courts14 Nov 1950Allowed
RAM LAL BACHAI RAM Vs COMMISSIONER OF Income Tax, UNITED AND CENTRAL PROVINCES.
Allahabad High Court · (1951) 19 ITR 246
Income Tax Act, 1961 — Section 4(1)(b)(3)
High Courts14 Nov 1950Disposed Off
Ram Lal Bachai Ram Vs Commissioner of Income Tax, United and Central Provinces
Allahabad High Court · (1951) 19 ITR 246
Income Tax Act, 1961 — Section 4(1)(b)(iii)
High Courts14 Nov 1950Dismissed
Joti Prasad Vs State
Allahabad High Court · AIR 1951 All 549
Criminal Procedure Code, 1898 (CrPC) — Section 4(1), 499, 514
High Courts08 Nov 1950Dismissed
Beni Prasad Vs Mahraj Din
Allahabad High Court · AIR 1951 All 622
Registration Act, 1908 — Section 47Uttar Pradesh Tenancy Act, 1939 — Section 3(17), 57
High Courts08 Nov 1950Dismissed
Nurul Hasan Khan Vs Krishna Lal and Others
Allahabad High Court · AIR 1951 All 581 : (1951) 21 AWR 48
Uttar Pradesh Tenancy Act, 1939 — Section 180, 242
High Courts07 Nov 1950Allowed
Jaisri Tewari and Another Vs State
Allahabad High Court · AIR 1951 All 494
Criminal Procedure Code, 1898 (CrPC) — Section 106, 4, 439Penal Code, 1860 (IPC) — Section 341, 447, 504, 506Uttar Pradesh Panchayat Raj Act, 1947 — Section 52, 55, 56, 85
High Courts07 Nov 1950
Mohd. Ishaq Vs Commissioner of Income Tax
Allahabad High Court · AIR 1951 All 512 : (1951) 19 ITR 70
Income Tax Act, 1922 — Section 16, 16(3)Mussalman Waqf Validating Act, 1913 — Section 3
High Courts06 Nov 1950Dismissed
Mst. Ulfat and Others Vs Zubaida Khatoon and Another
Allahabad High Court · AIR 1955 All 361
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 7Evidence Act, 1872 — Section 145, 21
High Courts03 Nov 1950Dismissed
Bishambher Vs Roomal and Others
Allahabad High Court · AIR 1951 All 500
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 81, 87, 88Criminal Procedure Code, 1898 (CrPC) — Section 439