High Courts20 Mar 1951Partly Allowed
L. Tulsi Ram and Others Vs Maiku Lal and Others
Allahabad High Court · AIR 1952 All 163
Transfer of Property Act, 1882 — Section 56Uttar Pradesh Agriculturists Relief Act, 1934 — Section 32(1), 34
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,150 of 5,024
High Courts19 Mar 1951Allowed
Bhikham Vs Natha
Allahabad High Court · AIR 1952 All 188
Uttar Pradesh Tenancy Act, 1939 — Section 180, 242
High Courts16 Mar 1951Dismissed
Pt. Dwakka Prasad Shukla Vs Ram Kishon and Others
Allahabad High Court · (1951) 21 AWR 370
High Courts15 Mar 1951Dismissed
Ram Khelawan and Another Vs Sri Ram and Another
Allahabad High Court · AIR 1952 All 191
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 54Uttar Pradesh Land Revenue Act, 1901 — Section 106, 233
High Courts14 Mar 1951
Khuda Bux and Others Vs State
Allahabad High Court · AIR 1951 All 637 : (1951) 21 AWR 458
Criminal Procedure Code, 1898 (CrPC) — Section 100, 35, 439, 552Penal Code, 1860 (IPC) — Section 147, 225B, 332, 342, 379
High Courts13 Mar 1951Dismissed
Girraj Kishore Vs Maslehuddin
Allahabad High Court · AIR 1952 All 198
High Courts08 Mar 1951Allowed
Notified Area Committee Vs Majid
Allahabad High Court · AIR 1952 All 594 : (1951) 21 AWR 429
Uttar Pradesh Municipalities Act, 1916 — Section 299, 338(2)
High Courts07 Mar 1951Allowed
Sheo Behari Singh and Another Vs Raja Ram
Allahabad High Court · AIR 1952 All 174
Uttar Pradesh Tenancy Act, 1939 — Section 206
High Courts07 Mar 1951Allowed
Chief Inspector of Stamps Vs Ram Avadh Chowdhury and Others
Allahabad High Court · AIR 1952 All 175 : (1951) 21 AWR 436
High Courts05 Mar 1951Allowed
Naubat Singh Vs Hira and Others
Allahabad High Court · AIR 1951 All 654 : (1951) 21 AWR 433
Transfer of Property Act, 1882 — Section 73
High Courts05 Mar 1951Allowed
Ganga Pandey and Others Vs Raja Ram Dubey and Others
Allahabad High Court · AIR 1952 All 604 : (1951) 21 AWR 297
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12, 33
High Courts02 Mar 1951Dismissed
Ram Sarup Pathak and Others Vs Mahadev Pathak and Others
Allahabad High Court · AIR 1951 All 234 : (1951) 21 AWR 300
Banaras State (Abolition of Privy Council and Chief Court) Order, 1949 — Rule 3, 3(3), 4, 5
High Courts01 Mar 1951Allowed
Abdul Hai and Another Vs Shyam Kishore and Others
Allahabad High Court · AIR 1952 All 176
High Courts27 Feb 1951Dismissed
Makka and Others Vs The State
Allahabad High Court · AIR 1952 All 435 : (1951) 21 AWR 315
Penal Code, 1860 (IPC) — Section 325, 34, 37
High Courts27 Feb 1951Dismissed
Kailash Chandra and Others Vs Mt. Shri Devi
Allahabad High Court · AIR 1951 All 636
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Womens Right to Property Act, 1937 — Section 2, 2(3), 3Uttar Pradesh Hindu Womens Rights to Property (Extension to Agricultural Land) Act, 1942 — Section 2
High Courts26 Feb 1951Dismissed
Gokul Chand and Others Vs Babu Ram Ratan Lal
Allahabad High Court · AIR 1952 All 423 : (1951) 21 AWR 471
Provincial Insolvency Act, 1920 — Section 3, 3(1), 75
High Courts26 Feb 1951Dismissed
Governor-General in Council Vs Firm Badri Das Gauri Dutt
Allahabad High Court · AIR 1951 All 702 : (1951) 21 AWR 658
Contract Act, 1872 — Section 28Railways Act, 1890 — Section 72
High Courts23 Feb 1951Dismissed
Chanda Lal Vs Ram Kishan
Allahabad High Court · AIR 1952 All 607 : (1951) 21 AWR 373
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2
High Courts22 Feb 1951Dismissed
G.P. Singh Vs The Hon''ble Judges of the High Court of Judicature at Allahabad
Allahabad High Court · AIR 1952 All 519
Constitution of India, 1950 — Article 225, 226
High Courts22 Feb 1951Dismissed
Ram Sunder Dube Vs Board of Revenue and Others
Allahabad High Court · (1951) 21 AWR 298