High Courts25 Apr 1951Dismissed
Akhtar Husain and Another Vs Hasmat Ali Khan and Another
Allahabad High Court · AIR 1951 All 713
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,149 of 5,024
High Courts20 Apr 1951Dismissed
Jag Narain and Others Vs Rai Asht Bhuja Prasad and Others
Allahabad High Court · AIR 1951 All 715(1) : (1951) 21 AWR 602
Civil Procedure Code, 1908 (CPC) — Section 9Oudh Rent Act, 1886 — Section 108(2), 116, 119, 32BUttar Pradesh Land Revenue Act, 1901 — Section 87
High Courts18 Apr 1951Disposed Of
Saru Smelting and Refining Corpn. Ltd. Vs State
Allahabad High Court · AIR 1951 All 709 : (1951) 21 AWR 649
Criminal Procedure Code, 1898 (CrPC) — Section 369
High Courts18 Apr 1951Allowed
Raghubir Singh and Others Vs State
Allahabad High Court · AIR 1952 All 589
Criminal Procedure Code, 1898 (CrPC) — Section 340
High Courts17 Apr 1951Dismissed
The State Vs Raja Ram and Others
Allahabad High Court · AIR 1953 All 619 : (1951) 21 AWR 470
Criminal Procedure Code, 1898 (CrPC) — Section 107, 121
High Courts16 Apr 1951Allowed
C.D. Hans Vs Shri Munnu Lal
Allahabad High Court · AIR 1952 All 432 : (1951) 21 AWR 481
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 16, 3
High Courts16 Apr 1951Dismissed
Shamshad Ali Vs Saadat Ali Khan
Allahabad High Court · AIR 1953 All 590 : (1951) 21 AWR 469
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Limitation Act, 1908 — Article 182(2)
High Courts12 Apr 1951Dismissed
Kamta Pd. Nigam Vs Ram Dayal and Others
Allahabad High Court · AIR 1951 All 711 : (1951) 21 AWR 626
Arbitration Act, 1940 — Section 28, 3, 30Evidence Act, 1872 — Section 115
High Courts11 Apr 1951Dismissed
Har Narain Vs Sri Ram
Allahabad High Court · AIR 1951 All 252 : (1951) 21 AWR 394
Uttar Pradesh Debt Redemption Act, 1940 — Section 2(9)
High Courts10 Apr 1951Allowed
Faqir Mohammad Vs Mt. Abda Khatoon and Others
Allahabad High Court · AIR 1952 All 127
Mussalman Wakf Validating Act, 1913 — Section 3
High Courts09 Apr 1951Dismissed
Kashi Prasad Vs Padamjit Singh and Another
Allahabad High Court · AIR 1953 All 557 : (1951) 21 AWR 599
Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 2, 44(2), 7(3)
High Courts04 Apr 1951Dismissed
Janeshwar Dass Vs L. Tirlok Chand
Allahabad High Court · (1951) 21 AWR 615
High Courts03 Apr 1951Allowed
Soman and Others Vs Kedar Nath
Allahabad High Court · AIR 1953 All 254
Uttar Pradesh General Clauses Act, 1904 — Section 6Uttar Pradesh Tenancy Act, 1939 — Section 180, 242, 295A
High Courts30 Mar 1951Dismissed
Pyare Lal and Another Vs State
Allahabad High Court · AIR 1952 All 180 : (1951) 21 AWR 502
Preventive Detention Act, 1950 — Section 10, 13, 3(1), 9
High Courts29 Mar 1951Allowed
Krishna Chandra Maharaj and Another Vs Bohra Ram Prasad
Allahabad High Court · AIR 1952 All 636 : (1951) 21 AWR 290
Uttar Pradesh Land Revenue Act, 1901 — Section 142, 144
High Courts29 Mar 1951Dismissed
Nain Singh and Others Vs Mahendra Singh
Allahabad High Court · AIR 1952 All 196
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 38, 6
High Courts29 Mar 1951Dismissed
Kirpashanker Shastri Vs L. Banwari Lal and Another
Allahabad High Court · AIR 1952 All 414
Meerut House Rent Control Order, 1945 — Section 14
High Courts28 Mar 1951Dismissed
Dara Vs Mathura
Allahabad High Court · AIR 1951 All 643 : (1951) 21 AWR 377
Transfer of Property Act, 1882 — Section 76Uttar Pradesh Debt Redemption Act, 1940 — Section 9, 9(1)Uttar Pradesh Tenancy Act, 1939 — Section 230, 231, 233, 233(2)
High Courts26 Mar 1951Dismissed
Shri Ram Ghei and Others Vs Shri Ram Kishan Das and Others
Allahabad High Court · AIR 1952 All 642 : (1951) 21 AWR 620
Constitution of India, 1950 — Article 20(2)
High Courts20 Mar 1951Allowed
Avadhesh Pratap Singh Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1952 All 63
Constitution of India, 1950 — Article 226Uttar Pradesh Court of Wards Act, 1912 — Section 11, 3, 8(1), 8(2)