High Courts27 Jul 1951
In Re: Bhola Nath Srivastava
Allahabad High Court · AIR 1952 All 417 : (1951) 21 AWR 612
Bar Council of India Rules, 1975 — Rule 1, 3Bar Councils Act, 1926 — Section 15, 9
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,147 of 5,024
High Courts25 Jul 1951Dismissed
Mt. Ahmadi Begum Vs The District Magistrate
Allahabad High Court · AIR 1951 All 830 : (1951) 21 AWR 586
Uttar Pradesh (Temporary) Accommodation Requisition Act, 1947 — Section 11, 16, 3
High Courts24 Jul 1951
The State Vs Krishna Madho and Others
Allahabad High Court · AIR 1952 All 86
Contempt of Courts Act, 1971 — Section 1, 2, 3
High Courts24 Jul 1951Dismissed
Jagat Bus Service Vs State Transport Authority and Others
Allahabad High Court · AIR 1952 All 74
Motor Vehicles Act, 1939 — Section 44(2)
High Courts23 Jul 1951
Madari Singh Vs Bhajru and Others
Allahabad High Court · AIR 1952 All 93 : (1951) 21 AWR 498
Allahabad High Court Rules, 1952 — Rule 5, 7Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts19 Jul 1951
Chunni Lal Burman Vs Board of Revenue and Others
Allahabad High Court · AIR 1951 All 851 : (1951) 21 AWR 545
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 31, 32, 33
High Courts19 Jul 1951Dismissed
Ghunni Lal Burman Vs Board of Revenue, Uttar Pradesh and others
Allahabad High Court · (1951) 07 AHC CK 0017
Constitution of India, 1950 — Article 226, 227, 32, 33Stamp Act, 1899 — Article 31, 33, 31
High Courts18 Jul 1951Dismissed
Ram Rao Singh and Others Vs Ajodhya Pd. Singh and Others
Allahabad High Court · AIR 1952 All 83
Transfer of Property Act, 1882 — Section 53
High Courts17 Jul 1951Dismissed
Radha Kishan Bhagwan Din Vs Commissioner of Sales Tax
Allahabad High Court · AIR 1952 All 422 : (1951) 21 AWR 613
Uttar Pradesh Sales Tax Act, 1948 — Section 11, 7, 7(3)Uttar Pradesh Sales Tax Rules, 1948 — Rule 39
High Courts17 Jul 1951Dismissed
Girdhari Lal Vs Sales Tax Officer
Allahabad High Court · AIR 1952 All 95 : (1951) 21 AWR 522
Uttar Pradesh Sales Tax Act, 1948 — Section 4Uttar Pradesh Sales Tax Rules, 1948 — Rule 19, 19A, 20, 21, 22
High Courts16 Jul 1951Allowed
Makhan Lal Kela and Another Vs Girdhari Lal and Another
Allahabad High Court · AIR 1952 All 421 : (1951) 21 AWR 496
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts16 Jul 1951
Ochhi Ram Hari Ram Vs The Custodian General of Evacuee Property in India and Others
Allahabad High Court · AIR 1951 All 821 : (1951) 21 AWR 618
Administration of Evacuee Property Act, 1950 — Section 27(1)
High Courts13 Jul 1951Dismissed
Shiva Dayal Jaiswal Vs Sales Tax Commissioner
Allahabad High Court · AIR 1951 All 858 : (1951) 21 AWR 526
Uttar Pradesh Sales Tax Act, 1948 — Section 11Uttar Pradesh Sales Tax Rules, 1948 — Rule 44
High Courts12 Jul 1951Allowed
Madan Gopal Vs Ramesh Chandra and Others
Allahabad High Court · AIR 1952 All 81
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 336, 339
High Courts12 Jul 1951
In Re: Hotchand Sunderdas Batria
Allahabad High Court · AIR 1951 All 856
Bar Council of India Rules, 1975 — Rule 1Bar Councils Act, 1926 — Section 9
High Courts10 Jul 1951Dismissed
Ram Manohar Vs Board of Revenue and Others
Allahabad High Court · AIR 1952 All 90 : (1951) 21 AWR 635
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 30
High Courts09 Jul 1951Dismissed
Mst. Govindi Vs The State of Uttar Pradesh
Allahabad High Court · AIR 1952 All 88
Constitution of India, 1950 — Article 246, 254(2), 31, 31(2), 31(4)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 1, 68
High Courts25 Jun 1951Dismissed
State Vs Gendan Lal Dwivedi
Allahabad High Court · AIR 1953 All 597 : (1951) 21 AWR 637
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts22 Jun 1951Allowed
Sirajuddin and Others Vs State
Allahabad High Court · AIR 1951 All 834 : (1951) 21 AWR 588
Criminal Procedure Code, 1898 (CrPC) — Section 367, 367(5)Penal Code, 1860 (IPC) — Section 391, 396
High Courts14 Jun 1951Dismissed
Asharfi Lal Vs The State
Allahabad High Court · AIR 1952 All 306
Criminal Procedure Code, 1898 (CrPC) — Section 195(1), 195(2), 260, 476Penal Code, 1860 (IPC) — Section 19, 21, 228Uttar Pradesh Panchayat Raj Act, 1947 — Section 2, 42