High Courts20 Aug 1951Dismissed

Sewa Singh Vs The State

Allahabad High Court · AIR 1952 All 50 : (1951) 21 AWR 681

Criminal Procedure Code, 1898 (CrPC) — Section 526, 526(10)
High Courts14 Aug 1951Dismissed

Rex Vs Dhyan Singh

Allahabad High Court · AIR 1952 All 53

Arms Act, 1959 — Section 19Constitution of India, 1950 — Article 25Uttar Pradesh Arms Rules and Orders, 1935 — Rule 17