High Courts26 Feb 1952Allowed
Jai Ram and Another Vs State
Allahabad High Court · AIR 1953 All 137 : (1952) 22 AWR 620
Criminal Procedure Code, 1898 (CrPC) — Section 350A
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,137 of 5,024
High Courts22 Feb 1952Dismissed
Daud Beg and Others Vs Mst. Mahmudi Begam and Others
Allahabad High Court · AIR 1952 All 881
Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Feb 1952Dismissed
Dibia Vs State
Allahabad High Court · AIR 1953 All 373 : (1952) 22 AWR 544
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 300
High Courts22 Feb 1952Dismissed
Sechan Vs Ram Chandra Bahadur
Allahabad High Court · AIR 1952 All 934 : (1952) 22 AWR 271
Civil Procedure Code, 1908 (CPC) — Section 100, 101Uttar Pradesh Tenancy Act, 1939 — Section 191, 192, 195Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts21 Feb 1952Dismissed
Zabar Singh Vs Baldeo Prasad and Others
Allahabad High Court · AIR 1952 All 922 : (1952) 22 AWR 201
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 60Civil Procedure Code, 1908 (CPC) — Section 9
High Courts20 Feb 1952Allowed
Gauri Shankar and Another Vs State
Allahabad High Court · AIR 1952 All 927 : (1952) 22 AWR 219
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117, 118, 439Criminal Procedure Code, 1898 (CrPC) — Section 110, 117, 118, 439Criminal Procedure Code, 1898 (CrPC) — Section 110, 117, 118, 439
High Courts20 Feb 1952Dismissed
Behari and another Vs Kunjar Lal
Allahabad High Court · (1952) 02 AHC CK 0027
Transfer of Property Act, 1882 — Section 108BUttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7E, 7E(1), 7E(3), 7E(4), 7E(5)
High Courts20 Feb 1952Allowed
Ramnath Vs State
Allahabad High Court · AIR 1953 All 59 : (1952) 22 AWR 198
Criminal Procedure Code, 1898 (CrPC) — Section 480, 481, 481(2)Penal Code, 1860 (IPC) — Section 228
High Courts19 Feb 1952Allowed
Nageshwar Upadhya and Others Vs Chandra Charuman Tewari and Others
Allahabad High Court · AIR 1952 All 698 : (1952) 22 AWR 367
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3North Western Provinces Rent Act, 1881 — Section 7North Western Provinces Tenancy Act, 1901 — Section 10
High Courts19 Feb 1952
Mata Prasad Vs Ram Adhar Pandey and Another
Allahabad High Court · AIR 1952 All 535 : (1952) 22 AWR 188
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 115
High Courts18 Feb 1952Dismissed
Ali Ahmad Vs Deputy Custodian of Evacuee Property and Another
Allahabad High Court · AIR 1952 All 813
Administration of Evacuee Property Act, 1950 — Section 10, 11(2)Constitution of India, 1950 — Article 226
High Courts18 Feb 1952Dismissed
Nageshwar Singh and Others Vs State and Others
Allahabad High Court · AIR 1953 All 471 : (1952) 22 AWR 595
Criminal Procedure Code, 1898 (CrPC) — Section 145, 537
High Courts18 Feb 1952Allowed
Mohammad Shafi Vs State
Allahabad High Court · AIR 1952 All 921 : (1952) 22 AWR 216
Influx from Pakistan (Control) Ordinance, 1948 — Section 3Influx from Pakistan (Control) Ordinance, 1948 — Section 3Influx from Pakistan (Control) Ordinance, 1948 — Section 3
High Courts18 Feb 1952Allowed
Shankar Singh Vs State
Allahabad High Court · AIR 1952 All 833 : (1952) 22 AWR 194
Uttar Pradesh Panchayat Raj Act, 1947 — Section 52, 55, 56
High Courts18 Feb 1952Allowed
G.B. Mathur and Others Vs State
Allahabad High Court · AIR 1952 All 835
Uttar Pradesh Entertainments and Betting Tax Act, 1937 — Section 2(7), 5(3)
High Courts14 Feb 1952Dismissed
Chief Inspector of Factories Vs V.K. Modi
Allahabad High Court · AIR 1952 All 804 : (1952) 22 AWR 172
Payment of Wages Act, 1936 — Section 15, 17, 17(1)
High Courts14 Feb 1952Dismissed
A.W. Lazarus Vs The State
Allahabad High Court · AIR 1953 All 72 : (1952) 22 AWR 604
Penal Code, 1860 (IPC) — Section 304A
High Courts14 Feb 1952
Lal Bachan Singh Vs Suraj Bali Singh
Allahabad High Court · AIR 1952 All 924 : (1952) 22 AWR 223
Constitution of India, 1950 — Article 22(1)Uttar Pradesh Panchayat Raj Act, 1947 — Section 56, 58, 85Constitution of India, 1950 — Article 22(1)
High Courts13 Feb 1952Dismissed
Raman Das Vs The State of Uttar Pradesh and Others
Allahabad High Court · AIR 1952 All 703 : (1952) 22 AWR 225
Constitution of India, 1950 — Article 14, 19(1), 31(2)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7
High Courts08 Feb 1952Disposed Of
Mt. Bittan Bibi and Another Vs Kuntu Lal and Another
Allahabad High Court · AIR 1952 All 996
Civil Procedure Code, 1908 (CPC) — Section 100, 101Contract Act, 1872 — Section 126, 176, 2Stamp Act, 1899 — Section 35, 36, 61