High Courts21 Jan 1952Dismissed
Kanhai Lal Vs Brij Nandan
Allahabad High Court · AIR 1952 All 509
Evidence Act, 1872 — Section 91Negotiable Instruments Act, 1881 (NI) — Section 4
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,139 of 5,024
High Courts18 Jan 1952Dismissed
Mt. Ishwar Dei Vs Chhedu
Allahabad High Court · AIR 1952 All 802
Arbitration Act, 1940 — Section 17, 30, 39
High Courts17 Jan 1952Dismissed
Ishwar Din and Others Vs Ch. Mohd. Ishaq and Another
Allahabad High Court · AIR 1952 All 496 : (1952) 22 AWR 541
Civil Procedure Code, 1908 (CPC) — Section 21, 9Uttar Pradesh Tenancy Act, 1939 — Section 63
High Courts16 Jan 1952Dismissed
Seth Anand Behari Lal Vs Commissioner of Income Tax
Allahabad High Court · (1952) 22 AWR 420
Limitation Act, 1963 — Section 14, 5
High Courts16 Jan 1952Dismissed
Mauji Lal Vs Jagnandan Ram and Others
Allahabad High Court · AIR 1953 All 78
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1908 — Article 120, 61
High Courts15 Jan 1952Dismissed
Sri Ram Vs Lekhraj
Allahabad High Court · AIR 1952 All 814 : (1952) 22 AWR 230
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts15 Jan 1952Disposed Of
Mt. Munno Bibi Vs Commr. of Income Tax
Allahabad High Court · AIR 1952 All 514 : (1952) 22 ITR 101
Contract Act, 1872 — Section 61Income Tax Act, 1922 — Section 8
High Courts15 Jan 1952Dismissed
Radhey Mohan Vs Har Narain Das
Allahabad High Court · AIR 1952 All 504 : (1952) 22 AWR 117
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts15 Jan 1952
Ram Niranjan Lal and Others Vs Additional District Magistrate and Others
Allahabad High Court · AIR 1952 All 822
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Land Utilization Act, 1947 — Section 3
High Courts11 Jan 1952Dismissed
Raghuraj Singh Vs Babu Singh and Another
Allahabad High Court · AIR 1952 All 875 : (1952) 22 AWR 162
Limitation Act, 1908 — Article 141Limitation Act, 1908 — Article 141Limitation Act, 1908 — Article 141
High Courts10 Jan 1952
Ram Prasad and Others Vs State
Allahabad High Court · AIR 1952 All 843 : (1952) 22 AWR 165
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Panchayat Raj Act, 1947 — Section 49Uttar Pradesh Panchayat Raj Rules, 1947 — Rule 87A
High Courts09 Jan 1952Disposed Off
New Victoria Mills Co. Ltd. Vs Commissioner of Income Tax
Allahabad High Court · AIR 1952 All 812 : (1952) 22 AWR 215 : (1952) 21 ITR 567
Income Tax Act, 1922 — Section 10(2), 66Sales of Goods Act, 1930 — Section 32
High Courts08 Jan 1952Dismissed
HINDUSTAN COMMERCIAL BANK LTD. Vs RE.
Allahabad High Court · (1952) 21 ITR 353
Income Tax Act, 1961 — Section 10(2)(xv)
High Courts08 Jan 1952
In Re: Income Tax Assessment of Gabdulal Tulsiram, Farrukhabad
Allahabad High Court · AIR 1953 All 81 : (1952) 21 ITR 330
Income Tax Act, 1922 — Section 10(2)War Risks (Goods) Insurance Ordinance, 1940 — Section 12A
High Courts08 Jan 1952
Gulab Singh Vs The State
Allahabad High Court · (1953) CriLJ 730
Penal Code, 1860 (IPC) — Section 161, 384
High Courts07 Jan 1952
Madan Mohan Lal Vs The State
Allahabad High Court · AIR 1953 All 463 : (1952) 22 AWR 128
Public Gambling Act, 1867 — Section 8
High Courts04 Jan 1952Dismissed
Ram Bharosey Vs State
Allahabad High Court · AIR 1952 All 481
Criminal Procedure Code, 1898 (CrPC) — Section 237Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 378, 403, 411, 414
High Courts04 Jan 1952Dismissed
Sitla Bakhsh Singh Vs Kr. Surendra Bikram Singh and Others
Allahabad High Court · AIR 1953 All 378
Evidence Act, 1872 — Section 43Oudh Estates Act, 1869 — Section 10, 8
High Courts04 Jan 1952Dismissed
Dargahi Lal Nigam Vs Cawnpore Municipal Board
Allahabad High Court · AIR 1952 All 385
Uttar Pradesh Municipalities Act, 1916 — Section 326