High Courts07 Dec 1951Allowed
Sheo Balak Vs Sarabjit Singh and Others
Allahabad High Court · AIR 1952 All 516 : (1952) 22 AWR 183
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 2(10)Uttar Pradesh Debt Redemption Act, 1940 — Section 2(9)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,141 of 5,024
High Courts07 Dec 1951Dismissed
Musai Bhant and Others Vs Ganga Charan and State U.P.
Allahabad High Court · AIR 1953 All 118 : (1952) 22 AWR 214
Uttar Pradesh Panchayat Raj Act, 1947 — Section 49, 89Constitution of India, 1950 — Article 226
High Courts07 Dec 1951Allowed
Bhagwati Chaube Vs Ram Adhar Chaube and Others
Allahabad High Court · AIR 1953 All 219 : (1952) 22 AWR 156
High Courts07 Dec 1951
Jiwa Ram Vs Panchaiti Adalat and Others
Allahabad High Court · AIR 1952 All 510
Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 110, 49
High Courts06 Dec 1951Allowed
Dhian Pal Singh (Accused-Appellant in Jail) Vs The State
Allahabad High Court · (1951) 21 AWR 544
High Courts04 Dec 1951Dismissed
Pambhi Vs State
Allahabad High Court · AIR 1952 All 526 : (1952) 22 AWR 106
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts03 Dec 1951
Shiv Dutt and Another Vs Ghasita and Others
Allahabad High Court · AIR 1953 All 499
Transfer of Property Act, 1882 — Section 105, 107
High Courts03 Dec 1951Allowed
Smt. Shushil Kuer Vs Makkhan Lal
Allahabad High Court · AIR 1953 All 578 : (1952) 22 AWR 141
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 242, 54, 54(2), 54(5)
High Courts29 Nov 1951Disposed Of
Shib Singh Vs Sridhar and Others
Allahabad High Court · AIR 1953 All 371
Criminal Procedure Code, 1898 (CrPC) — Section 145(1), 439, 539B
High Courts28 Nov 1951Dismissed
Ram Krishna Vs Radhamal and Others
Allahabad High Court · AIR 1952 All 697 : (1952) 22 AWR 139
Constitution of India, 1950 — Article 13, 19, 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 1
High Courts28 Nov 1951Partly Allowed
Mt. Jageshara Vs Achchaibar and Others
Allahabad High Court · AIR 1952 All 693 : (1952) 22 AWR 159
Uttar Pradesh Debt Redemption Act, 1940 — Section 2(1), 2(3)Uttar Pradesh Land Revenue Act, 1901 — Section 4(4)
High Courts28 Nov 1951
Phusia Vs Mohammad Tasadduq Husain Khan
Allahabad High Court · AIR 1952 All 684 : (1952) 22 AWR 49
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(1)
High Courts27 Nov 1951Dismissed
Shyam Sunder Lal and Another Vs Shagun
Allahabad High Court · AIR 1953 All 322 : (1952) 22 AWR 62
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 15, 3
High Courts23 Nov 1951Allowed
Behari Lal Vs Radhye Shyam
Allahabad High Court · AIR 1953 All 745
Contract Act, 1872 — Section 8Contract Act, 1872 — Section 8Contract Act, 1872 — Section 8
High Courts22 Nov 1951Allowed
Raghunandan Singh and Others Vs State
Allahabad High Court · AIR 1952 All 668 : (1952) 22 AWR 152
Uttar Pradesh Panchayat Raj Act, 1947 — Section 85, 85(1), 85(2), 85(5), 89
High Courts20 Nov 1951Partly Allowed
Kundan Singh and Others Vs Hardan Singh
Allahabad High Court · AIR 1953 All 501
Evidence Act, 1872 — Section 112Limitation Act, 1908 — Article 144
High Courts20 Nov 1951Allowed
Mahipal Singh Vs Bhagwan Din
Allahabad High Court · AIR 1953 All 216
Uttar Pradesh Tenancy Act, 1939 — Section 43
High Courts19 Nov 1951Dismissed
Birbhan Vs Harmukh Rai
Allahabad High Court · AIR 1952 All 240
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, Order 32 Rule 7(1)
High Courts19 Nov 1951Allowed
Bhagwan Sahai Vs Moti Lal
Allahabad High Court · AIR 1953 All 402
Criminal Procedure Code, 1898 (CrPC) — Section 259