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Allahabad High Court judgments

1,00,467 judgments · page 4,138 of 5,024

High Courts08 Feb 1952Dismissed

Sher Bahadur Singh Vs Mahabir Singh and Others

Allahabad High Court · AIR 1952 All 919

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1, Order 43 Rule 1(4), 151Uttar Pradesh Tenancy Act, 1939 — Section 288Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1, Order 43 Rule 1(4), 151
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High Courts04 Feb 1952Dismissed

Chouthi Raj Vs Mst. Sumitra Devi

Allahabad High Court · AIR 1953 All 146 : (1952) 22 AWR 217

Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12Uttar Pradesh Tenancy Act, 1939 — Section 288
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High Courts30 Jan 1952Dismissed

State Vs Rambali and Others

Allahabad High Court · AIR 1953 All 163 : (1952) 22 AWR 180

Criminal Procedure Code, 1898 (CrPC) — Section 154Evidence Act, 1872 — Section 1, 134, 164, 24
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High Courts30 Jan 1952Allowed

Sadho Singh and Others Vs State

Allahabad High Court · AIR 1952 All 840

Criminal Procedure Code, 1898 (CrPC) — Section 522, 522(3)Penal Code, 1860 (IPC) — Section 447Uttar Pradesh Panchayat Raj Act, 1947 — Section 85
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High Courts28 Jan 1952Dismissed

Tajpal Singh and Others Vs Ganga Sahai

Allahabad High Court · AIR 1952 All 808

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 16Evidence Act, 1872 — Section 101, 103, 114Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12, 23(1), 5, 5(2)
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