High Courts14 Mar 1952Allowed

Fateh Kunwar Vs Durbijai Singh

Allahabad High Court · AIR 1952 All 942

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 110Constitution of India, 1950 — Article 133Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 110
High Courts04 Mar 1952Dismissed

Lila Singh Vs Chajju Singh

Allahabad High Court · AIR 1952 All 877

Evidence Act, 1872 — Section 91Negotiable Instruments Act, 1881 (NI) — Section 4Evidence Act, 1872 — Section 91
High Courts03 Mar 1952Dismissed

Khair Ullah Vs B. Jai Ram Singh and Another

Allahabad High Court · AIR 1953 All 201

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 17Civil Procedure Code, 1908 (CPC) — Section 37, 38Limitation Act, 1908 — Article 182(5)
High Courts29 Feb 1952Allowed

State Vs Shankar Prasad and Another

Allahabad High Court · AIR 1952 All 776

Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 114, 27, 3Penal Code, 1860 (IPC) — Section 300
High Courts28 Feb 1952Dismissed

Sukhanandan Vs Shanker and Others

Allahabad High Court · AIR 1952 All 917

Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12Uttar Pradesh Debt Redemption Act, 1940 — Section 2(17), 27Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts27 Feb 1952

Prem Chand Vs State

Allahabad High Court · AIR 1953 All 381

Criminal Procedure Code, 1898 (CrPC) — Section 32Penal Code, 1860 (IPC) — Section 415, 420