High Courts25 Apr 1952Dismissed
Radha Kishen Vs Madho Krishna and Another
Allahabad High Court · AIR 1952 All 856 : (1952) 22 AWR 316
Arbitration Act, 1940 — Section 14, 17, 28, 30Limitation Act, 1908 — Article 178
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,134 of 5,024
High Courts25 Apr 1952Allowed
The Deputy Commr. Vs Raja Ram
Allahabad High Court · AIR 1952 All 805 : (1952) 22 AWR 350
Easements Act, 1882 — Section 52Uttar Pradesh Court of Wards Act, 1912 — Section 37
High Courts24 Apr 1952Allowed
Ganga Prasad Vs Mt. Saeedan and Others
Allahabad High Court · AIR 1952 All 801 : (1952) 22 AWR 304
Succession Act, 1925 — Section 381
High Courts24 Apr 1952Disposed Of
Ganga Singh and others Vs Santosh Kumar and others
Allahabad High Court · (1952) 04 AHC CK 0018
Contract Act, 1872 — Section 55, 56Specific Relief Act, 1877 — Section 14, 19
High Courts23 Apr 1952Dismissed
Sripal Singh and Another Vs The State
Allahabad High Court · AIR 1953 All 187
Criminal Procedure Code, 1898 (CrPC) — Section 499, 511
High Courts23 Apr 1952Dismissed
Prabhu Dayal Vs Asharfi Kuari and Another
Allahabad High Court · AIR 1952 All 858 : (1952) 22 AWR 305
High Courts22 Apr 1952Dismissed
Ram Lakhan Vs Sumesar Rai
Allahabad High Court · AIR 1952 All 861
Uttar Pradesh Debt Redemption Act, 1940 — Section 17, 20(2), 21Uttar Pradesh Debt Redemption Act, 1940 — Section 17, 20(2), 21Uttar Pradesh Debt Redemption Act, 1940 — Section 17, 20(2), 21
High Courts21 Apr 1952Dismissed
Mst. Jaini and Others Vs Ram Prasad
Allahabad High Court · AIR 1952 All 852 : (1952) 22 AWR 373
Uttar Pradesh Tenancy Act, 1939 — Section 3(18), 36, 37, 48
High Courts21 Apr 1952Allowed
Ram Ratan Tewari Vs Jagdat Tewari
Allahabad High Court · AIR 1952 All 854
Oudh Rent (Amendment) Act, 1921 — Section 3(18), 48Uttar Pradesh Tenancy Act, 1939 — Section 36, 37
High Courts21 Apr 1952Allowed
Bhagwan Din Vs Ram Das and Others
Allahabad High Court · AIR 1953 All 48
Uttar Pradesh Tenancy Act, 1939 — Section 3(18), 35, 36, 37
High Courts21 Apr 1952Allowed
Zahid Husain Vs M. Hamid Uddin and Another
Allahabad High Court · AIR 1953 All 167 : (1952) 22 AWR 297
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Municipalities Act, 1916 — Section 22, 22(1), 28
High Courts18 Apr 1952Allowed
Mohd. Ishaq and Another Vs Administrator Municipality of Lucknow the Executive Officer
Allahabad High Court · AIR 1952 All 849 : (1952) 22 AWR 314
Uttar Pradesh Municipalities Act, 1916 — Section 211, 265(1), 318, 321, 60(1)
High Courts18 Apr 1952
Ram Charan Lal Vs The State of Uttar Pradesh
Allahabad High Court · AIR 1952 All 752 : (1952) 22 AWR 323
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 5A, 6, 6(1), 6(3)
High Courts17 Apr 1952Allowed
Satya Narain and Others Vs The State
Allahabad High Court · AIR 1953 All 385
Evidence Act, 1872 — Section 114, 9
High Courts16 Apr 1952
Raja Bahadur Pashupati Pratap Singh Vs Chairman District Board and Others
Allahabad High Court · (1952) 22 AWR 503
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Apr 1952Dismissed
Ganesh Das Ram Gopal Vs The Government of the State of Uttar Pradesh and Others
Allahabad High Court · AIR 1952 All 992 : (1953) 2 LLJ 1
Constitution of India, 1950 — Article 226Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 7Uttar Pradesh Industrial Disputes Act, 1947 — Section 2
High Courts15 Apr 1952Dismissed
G.P. Singh Vs The Faculty of Law, University of Allahabad and Another
Allahabad High Court · AIR 1953 All 6
Allahabad University Act, 1921 — Section 33Allahabad University Draft Ordinances — Ordinance 10, Ordinance 11, Ordinance 12, Ordinance 14Constitution of India, 1950 — Article 226
High Courts14 Apr 1952Allowed
Shakir Khan Vs The State
Allahabad High Court · AIR 1953 All 349
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts14 Apr 1952
Abdur Rashid Khan and Others Vs The State
Allahabad High Court · AIR 1953 All 315
Penal Code, 1860 (IPC) — Section 147, 149, 323
High Courts09 Apr 1952Dismissed
Gokaran Vs The State
Allahabad High Court · AIR 1953 All 188
Uttar Pradesh Panchayat Raj Act, 1947 — Section 56, 59, 9