COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 4,135 of 5,024

High Courts02 Apr 1952Dismissed

S. Darshan Lal Vs Dr. R.E.S. Dalliwall and Another

Allahabad High Court · AIR 1952 All 825 : (1952) 22 AWR 345

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 3Trusts Act, 1882 — Section 71, 72, 77

High Courts02 Apr 1952Dismissed

Ali Shabber and Others Vs Haider Husain

Allahabad High Court · AIR 1953 All 49

Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1)

High Courts02 Apr 1952Allowed

Mrs. A. Cracknell Vs State of Uttar Pradesh and Others

Allahabad High Court · AIR 1952 All 746 : (1952) 22 AWR 284

Constitution of India, 1950 — Article 13, 14, 15, 19(1), 226Uttar Pradesh Court of Wards Act, 1912 — Section 8(1)

High Courts02 Apr 1952Dismissed

Karam Chand Thapar and Bros. Ltd. Vs Dr. Vijay Anand and Others

Allahabad High Court · AIR 1952 All 699 : (1952) 22 AWR 318

Constitution of India, 1950 — Article 14, 19, 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3

High Courts01 Apr 1952Dismissed

Mohammad Ali Khan Vs Suraj Prakash and Others

Allahabad High Court · AIR 1952 All 874 : (1952) 22 AWR 326

Provincial Small Cause Courts Act, 1887 — Article 8Provincial Small Cause Courts Act, 1887 — Article 8Provincial Small Cause Courts Act, 1887 — Article 8

High Courts31 Mar 1952Dismissed

Jiwan Singh Vs Mazhar Khan

Allahabad High Court · AIR 1953 All 734

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3A, 5(4)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3A, 5(4)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3A, 5(4)

High Courts31 Mar 1952Allowed

Sidh Nath Vs Triloki Nath

Allahabad High Court · AIR 1953 All 372 : (1952) 22 AWR 295

Penal Code, 1860 (IPC) — Section 506

High Courts28 Mar 1952Dismissed

Mst. Thakur Dei Vs Dharam Raj and Others

Allahabad High Court · AIR 1953 All 134

Contract Act, 1872 — Section 11

High Courts27 Mar 1952Dismissed

Vidya Niwas Vs State

Allahabad High Court · AIR 1953 All 345

Penal Code, 1860 (IPC) — Section 379Whipping Act, 1909 — Section 3, 378

High Courts25 Mar 1952Dismissed

Mannu Lal Vs Chakradhar Hans

Allahabad High Court · AIR 1952 All 859 : (1952) 22 AWR 279

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3

High Courts25 Mar 1952Dismissed

Matrumal Sharma and Another Vs The Chief Inspector of Shops and Commercial Establishments

Allahabad High Court · AIR 1952 All 773 : (1952) 22 AWR 363

Constitution of India, 1950 — Article 14, 19(1)Uttar Pradesh Shops and Commercial Establishments Act, 1947 — Section 4

High Courts25 Mar 1952Dismissed

Ram Bharose Vs Ajeet Kumar and Another

Allahabad High Court · AIR 1952 All 806 : (1952) 22 AWR 276

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2, 3

High Courts25 Mar 1952

Bhagwan Radha Kishen Vs Commissioner of Income Tax

Allahabad High Court · AIR 1952 All 857 : (1952) 22 ITR 104

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20AGeneral Clauses Act, 1897 — Section 27Civil Procedure Code, 1908 (CPC)-

High Courts25 Mar 1952

Baldev Das and Another Vs The State

Allahabad High Court · AIR 1952 All 937 : (1952) 22 AWR 339

Factories Act, 1948 — Section 106, 92Factories Act, 1948 — Section 106, 92Factories Act, 1948 — Section 106, 92

High Courts20 Mar 1952Dismissed

Suraj Prasad Vs Ramesh Chander and Others

Allahabad High Court · AIR 1952 All 851 : (1952) 22 AWR 390

Limitation Act, 1908 — Section 6Uttar Pradesh Court of Wards Act, 1912 — Section 55

High Courts18 Mar 1952Dismissed

C. P. Mehra Vs Sm. K.K. Mehra

Allahabad High Court · (1952) 03 AHC CK 0015

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 22(4)

High Courts18 Mar 1952Dismissed

Haji Ahmad Raza and Others Vs Municipal Board

Allahabad High Court · AIR 1952 All 711 : (1952) 22 AWR 536

Uttar Pradesh Municipalities Act, 1916 — Section 298, 326, 326(1), 326(4)

High Courts17 Mar 1952Dismissed

Ajodhiya Singh and Another Vs Baleshwar Singh and Others

Allahabad High Court · AIR 1952 All 818 : (1952) 22 AWR 281

Uttar Pradesh Panchayat Raj Act, 1947 — Section 56

High Courts17 Mar 1952Dismissed

Brahma Din and Others Vs Bachan Pershad and Others

Allahabad High Court · AIR 1953 All 242

Uttar Pradesh Debt Redemption Act, 1940 — Section 2(9)

High Courts17 Mar 1952Dismissed

Rajendra Misra and Others Vs Tirathraj Misra and Others

Allahabad High Court · AIR 1953 All 376

Evidence Act, 1872 — Section 101, 102, 103