High Courts13 Feb 1953Disposed Of
Salaried Employees Co-operative Housing Society Ltd. Vs Registrar, Co-operative Societies
Allahabad High Court · AIR 1954 All 31
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,122 of 5,024
High Courts11 Feb 1953Disposed Of
Beni Ram Moolchand Vs Commr. of Income Tax, United Provinces, Lucknow
Allahabad High Court · AIR 1954 All 661 : (1954) 25 ITR 287
Income Tax Act, 1922 — Section 26A, 66(4)Partnership Act, 1932 — Section 4
High Courts10 Feb 1953Allowed
Kundomal Ganga Ram Vs Topamal Chotamal
Allahabad High Court · AIR 1953 All 710 : (1953) 23 AWR 369
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(1), Order 41 Rule 22, 38Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(1), Order 41 Rule 22, 38Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(1), Order 41 Rule 22, 38
High Courts10 Feb 1953Dismissed
Raja Ram Vs Sheo Behari Singh and Another
Allahabad High Court · AIR 1953 All 709 : (1953) 23 AWR 349
Uttar Pradesh Tenancy Act, 1939 — Section 206Uttar Pradesh Tenancy Act, 1939 — Section 206Uttar Pradesh Tenancy Act, 1939 — Section 206
High Courts10 Feb 1953Dismissed
Sri Krishna Vs Baijnath and Others
Allahabad High Court · AIR 1953 All 698 : (1953) 23 AWR 274
Criminal Procedure Code, 1898 (CrPC) — Section 526, 526(1), 526(3)Criminal Procedure Code, 1898 (CrPC) — Section 526, 526(1), 526(3)Criminal Procedure Code, 1898 (CrPC) — Section 526, 526(1), 526(3)
High Courts06 Feb 1953Dismissed
Kamla Vs State
Allahabad High Court · AIR 1953 All 523 : (1953) 23 AWR 302
Criminal Procedure Code, 1898 (CrPC) — Section 139A
High Courts06 Feb 1953Dismissed
Fakharuddin Vs Mt. Hamidan
Allahabad High Court · AIR 1953 All 571 : (1953) 23 AWR 304
Dissolution of Muslim Marriages Act, 1939 — Section 2
High Courts05 Feb 1953
Mithoo Lal Tek Chand Vs Commr. of Income Tax, United Provinces, Lucknow
Allahabad High Court · AIR 1953 All 701 : (1953) 23 ITR 494
Excess Profits Tax Act, 1940 — Section 10AIncome Tax Act, 1922 — Section 23(3)Excess Profits Tax Act, 1940 — Section 10A
High Courts04 Feb 1953
Raghubar Dayal Vs State
Allahabad High Court · AIR 1953 All 691
Sales of Goods Act, 1930 — Section 9
High Courts03 Feb 1953Dismissed
Mohammad Shafi Vs State and Others
Allahabad High Court · AIR 1953 All 667
Criminal Procedure Code, 1898 (CrPC) — Section 540Evidence Act, 1872 — Section 137
High Courts03 Feb 1953Dismissed
Ram Lal and Others Vs Ram Narain and Others
Allahabad High Court · AIR 1953 All 467 : (1953) 23 AWR 143
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 114
High Courts03 Feb 1953Allowed
Sukhnandan Lal and Others Vs Musammat Raj Kali and Others
Allahabad High Court · AIR 1954 All 462 : (1954) 24 AWR 263
Uttar Pradesh Encumbered Estates Act, 1934 — Section 10, 13, 14, 4, 6
High Courts02 Feb 1953Disposed Off
Maheshwari Devi Jute Mills, Kanpur Vs Commissioner of Income Tax, U.P., Lucknow
Allahabad High Court · AIR 1953 All 617 : (1953) 23 ITR 348
Excess Profits Tax Act, 1940 — Section 2(10)Excess Profits Tax Rules — Rule 7(1), 7(2)
High Courts02 Feb 1953Allowed
Beni Chand Vs The District Magistrate, Banda and Another
Allahabad High Court · AIR 1953 All 476 : (1953) 23 AWR 248
Arms Act, 1959 — Section 18Constitution of India, 1950 — Article 226
High Courts30 Jan 1953Allowed
Ratan Lal Vs State
Allahabad High Court · AIR 1953 All 475 : (1953) 23 AWR 377
Essential Supplies (Temporary Powers) Act, 1946 — Section 3(2)
High Courts30 Jan 1953Dismissed
Lal Singh Vs Smt. Hira and Others
Allahabad High Court · AIR 1953 All 507 : (1953) 23 AWR 246
Civil Procedure Code, 1908 (CPC) — Section 9Succession Act, 1925 — Section 300
High Courts30 Jan 1953Allowed
Baldiwakar Misir and Another Vs Mahatma Singh and Others
Allahabad High Court · AIR 1953 All 480 : (1953) 23 AWR 255
Uttar Pradesh Encumbered Estates Act, 1934 — Section 24, 44, 7
High Courts30 Jan 1953Dismissed
Malhoo Mian Abdul Ghani Vs State
Allahabad High Court · AIR 1953 All 548 : (1953) 23 AWR 308
Uttar Pradesh Municipalities Act, 1916 — Section 178, 185, 2(14), 2(2)
High Courts29 Jan 1953Dismissed
S. Gurnam Singh Vs State
Allahabad High Court · AIR 1953 All 539 : (1953) 23 AWR 296
Evidence Act, 1872 — Section 105Uttar Pradesh Municipalities Act, 1916 — Section 155
High Courts29 Jan 1953Dismissed
Piarey and Another Vs The State
Allahabad High Court · (1953) 23 AWR 334
Penal Code, 1860 (IPC) — Section 323, 326