High Courts06 Jan 1953
Amar Das Vs Dadu Dayalu Mahasabha and Others
Allahabad High Court · AIR 1953 All 721 : (1953) 23 AWR 182
Succession Act, 1925 — Section 276Succession Act, 1925 — Section 276Succession Act, 1925 — Section 276
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,124 of 5,024
High Courts06 Jan 1953Dismissed
State Vs Hira Lal
Allahabad High Court · (1953) 23 AWR 83
Forest Act, 1927 — Section 30, 32, 33
High Courts05 Jan 1953
Chhotelal Gobardhan Das Vs Commr. of Income Tax, U.P. and V.P. Lucknow
Allahabad High Court · AIR 1953 All 401 : (1953) 23 ITR 272
Income Tax Act, 1922 — Section 23(4), 27, 33(1), 33(4)
High Courts05 Jan 1953Allowed
Chhotey Lal Gobardhan Das Vs The Commr. Income Tax, U.P. and V.P.
Allahabad High Court · (1953) 23 AWR 229
Income Tax Act, 1961 — Section 23(4), 27, 33(1)
High Courts05 Jan 1953
Subedar Dubey Vs Madho Dubey and Another
Allahabad High Court · AIR 1953 All 529 : (1953) 23 AWR 449
Contract Act, 1872 — Section 55Evidence Act, 1872 — Section 114
High Courts23 Dec 1952Allowed
Sheo Shanker and Another Vs The State
Allahabad High Court · AIR 1953 All 652 : (1953) 23 AWR 264
Criminal Procedure Code, 1898 (CrPC) — Section 162, 367Evidence Act, 1872 — Section 45, 9
High Courts23 Dec 1952Dismissed
Moti Ram Vs Smt. Hasina Begam
Allahabad High Court · AIR 1953 All 346 : (1953) 23 AWR 155
Government of India Act, 1935 — Section 107(2)Provincial Small Cause Courts Act, 1887 — Section 16Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7
High Courts19 Dec 1952Dismissed
Hardeo Vs Ram Lal and Others
Allahabad High Court · AIR 1953 All 382 : (1953) 23 AWR 55
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts18 Dec 1952Dismissed
Nageshar Tewari Vs Dwarka Prasad and Others
Allahabad High Court · AIR 1953 All 541 : (1953) 23 AWR 163
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100Limitation Act, 1908 — Article 142, 144
High Courts17 Dec 1952Dismissed
Loknath Misir and Others Vs Smt. Daulta Kuer and Others
Allahabad High Court · AIR 1953 All 503 : (1953) 23 AWR 153
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 8Transfer of Property Act, 1882 — Section 60Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts16 Dec 1952Allowed
Ram Narain Tewari Vs Ram Chander Sharma and Others
Allahabad High Court · AIR 1953 All 354 : (1953) 23 AWR 59
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 17Uttar Pradesh (Temporary) Control of Rent and Eviction Rules, 1949 — Rule 6, 7
High Courts16 Dec 1952Allowed
Damodar Das Vs Co-Operative Seeds Store, Sakit and Others
Allahabad High Court · AIR 1953 All 465 : (1953) 23 AWR 38
High Courts15 Dec 1952Dismissed
Girja Prasad and Others Vs Zalim Singh
Allahabad High Court · AIR 1953 All 340 : (1953) 23 AWR 61
Criminal Procedure Code, 1898 (CrPC) — Section 342Uttar Pradesh Panchayat Raj Act, 1947 — Section 49, 83
High Courts12 Dec 1952Dismissed
Rama Shanker Lal Vs State of Uttar Pradesh
Allahabad High Court · AIR 1953 All 347 : (1953) 23 AWR 53
Constitution of India, 1950 — Article 227Uttar Pradesh Panchayat Raj Act, 1947 — Section 83Uttar Pradesh Panchayat Raj Rules, 1949 — Rule 101
High Courts12 Dec 1952Allowed
Ram Naresh Singh and Others Vs State of Uttar Pradesh
Allahabad High Court · AIR 1953 All 364 : (1953) 23 AWR 54
Criminal Procedure Code, 1898 (CrPC) — Section 342Uttar Pradesh Panchayat Raj Act, 1947 — Section 83
High Courts11 Dec 1952Dismissed
Rameshwar Lal Radha Krishan Vs State of U.P. and Others
Allahabad High Court · AIR 1953 All 459 : (1953) 23 AWR 52
Essential Supplies (Temporary Powers) Act, 1946 — Section 3(2)
High Courts11 Dec 1952Dismissed
Ram Gopal Vs State of Uttar Pradesh
Allahabad High Court · AIR 1953 All 438 : (1953) 23 AWR 37
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 17Uttar Pradesh (Temporary) Control of Rent and Eviction Rules, 1949 — Rule 7
High Courts10 Dec 1952Dismissed
Hidayatullah and Another Vs Nabi Bux
Allahabad High Court · AIR 1953 All 403 : (1953) 23 AWR 166
High Courts09 Dec 1952Allowed
G.D. Gandhi and Another Vs Sri Jyoti Bhusan Gupta and Others
Allahabad High Court · AIR 1954 All 113
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151, 94