Constitution of India, 1950 — Article 245Uttar Pradesh Sales Tax Act, 1948 — Section 2, 24, 24(2), 3, 3A(1)Uttar Pradesh Sales Tax Rules, 1948 — Rule 44

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High Courts12 Nov 1952Dismissed

Rukmi Sewak and Others Vs Mt. Munesari

Allahabad High Court · AIR 1953 All 332 : (1953) 23 AWR 288

Partition Act, 1893 — Section 4

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High Courts12 Nov 1952

B.N. Rama and Co. Vs Commr. of Income Tax, United Provinces, Lucknow

Allahabad High Court · AIR 1953 All 445

Income Tax Act, 1922 — Section 25, 25(3), 25(4)

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High Courts11 Nov 1952Dismissed

Commr. of Income Tax, U.P. and C.P. and Berar, Lucknow Vs I.D. Varshani

Allahabad High Court · AIR 1953 All 414 : (1953) 23 AWR 330

Income Tax Act, 1922 — Section 66, 66(1)Limitation Act, 1908 — Article 176, 177, 181

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High Courts11 Nov 1952Dismissed

Biswa Nath Singh Vs The District Board of Ballia

Allahabad High Court · AIR 1953 All 415 : (1953) 23 AWR 114

Uttar Pradesh District Boards Act, 1922 — Section 174(2)

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High Courts06 Nov 1952Dismissed

Tahawwar Husain Vs State and Another

Allahabad High Court · AIR 1953 All 440

Criminal Procedure Code, 1898 (CrPC) — Section 145, 147

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High Courts06 Nov 1952Dismissed

Kulsum Bibi Vs District Magistrate, Kanpur and Another

Allahabad High Court · AIR 1953 All 178 : (1953) 23 AWR 286

Constitution of India, 1950 — Article 7, 8

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High Courts06 Nov 1952Dismissed

Beche Lal and Others Vs Hem Singh and Others

Allahabad High Court · AIR 1953 All 485 : (1953) 23 AWR 27

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, Order 21 Rule 92, 152Evidence Act, 1872 — Section 115

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High Courts06 Nov 1952Dismissed

Tahawar Husain Vs State and Others

Allahabad High Court · (1953) 23 AWR 41

Criminal Procedure Code, 1898 (CrPC) — Section 145, 147

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High Courts05 Nov 1952Allowed

Maseh Ullah Shah Vs Abdul Rehman Sufi and Others

Allahabad High Court · AIR 1953 All 193 : (1953) 23 AWR 35

Allahabad High Court Rules, 1952 — Rule 1, 7Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 38, 9

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High Courts04 Nov 1952Allowed

Mt. Thekura and Others Vs Sukhraj Singh

Allahabad High Court · AIR 1953 All 350 : (1953) 23 AWR 32

Registration Act, 1908 — Section 17(1), 49Stamp Act, 1899 — Section 2(15), 35

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High Courts04 Nov 1952Dismissed

Bhaga and Others Vs Girwar and Others

Allahabad High Court · AIR 1953 All 439 : (1953) 23 AWR 306

Easements Act, 1882 — Section 62

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