High Courts28 Jan 1953Dismissed
Ramai and Others Vs State
Allahabad High Court · AIR 1953 All 525 : (1953) 23 AWR 299
Criminal Procedure Code, 1898 (CrPC) — Section 345(5A), 561A
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,123 of 5,024
High Courts27 Jan 1953Dismissed
Raj Kishore Vs The State
Allahabad High Court · AIR 1953 All 464 : (1953) 23 AWR 129
Criminal Procedure Code, 1898 (CrPC) — Section 32Penal Code, 1860 (IPC) — Section 300, 304
High Courts22 Jan 1953Allowed
Kashi Kurmi and Others Vs Chandi Kurmi and Others
Allahabad High Court · AIR 1953 All 723 : (1953) 23 AWR 362
Uttar Pradesh Tenancy Act, 1939 — Section 295AUttar Pradesh Tenancy Act, 1939 — Section 295AUttar Pradesh Tenancy Act, 1939 — Section 295A
High Courts22 Jan 1953Dismissed
Mewa Ram and Another Vs State
Allahabad High Court · AIR 1953 All 481 : (1953) 23 AWR 342
Criminal Procedure Code, 1898 (CrPC) — Section 499, 514
High Courts21 Jan 1953Dismissed
Chandan Vs Babu and Another
Allahabad High Court · AIR 1953 All 497 : (1953) 23 AWR 138
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts19 Jan 1953Allowed
Ramji Das and Others Vs S. Mohammad Laiq and Others
Allahabad High Court · AIR 1953 All 461 : (1953) 23 AWR 122
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 12
High Courts16 Jan 1953Dismissed
Sm. Ram Piari and Others Vs Ram Adhin and Others
Allahabad High Court · AIR 1953 All 472
Transfer of Property Act, 1882 — Section 60, 76, 83Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts16 Jan 1953Dismissed
Kanpur Mazdur Congress Vs J.K. Spinning and Weaving Mills Co. Ltd., Kanpur and Another
Allahabad High Court · AIR 1953 All 495 : (1953) 23 AWR 141 : (1953) 2 LLJ 743
Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 7
High Courts16 Jan 1953Allowed
Bhuvanesh Bhushan Sharma Vs Election Tribunal, Farrukhabad and another
Allahabad High Court · (1953) 01 AHC CK 0025
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 9 Rule 13Constitution of India, 1950 — Article 226, 227, 83, 91Representation of the People Act, 1951 — Section 117, 121, 3
High Courts16 Jan 1953
State Vs Gulab Singh and Others
Allahabad High Court · AIR 1953 All 483
Constitution of India, 1950 — Article 13, 17, 35, 372Uttar Pradesh Removal of Social Disablities Act, 1947 — Section 1, 3
High Courts16 Jan 1953Dismissed
Shrimati Ram Piari and 2 others Vs Ram Adhin and 3 others
Allahabad High Court · (1953) 23 AWR 407
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 60, 62, 76, 83
High Courts14 Jan 1953Dismissed
Maqbulunissa and Others Vs Union of India (UOI) and Another
Allahabad High Court · AIR 1953 All 477 : (1953) 23 AWR 212
Constitution of India, 1950 — Article 226, 226(1), 32
High Courts13 Jan 1953Dismissed
Kaushalendra Pratap Sahi Vs Sen and Sanyal
Allahabad High Court · AIR 1953 All 588
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 15(2)
High Courts13 Jan 1953Allowed
Lachhman Das Vs Rent Control and Eviction Officer, Bareilly and Another
Allahabad High Court · AIR 1953 All 458 : (1953) 23 AWR 125
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts13 Jan 1953Dismissed
Ram Dhyan Singh Vs State
Allahabad High Court · AIR 1953 All 470 : (1953) 23 AWR 127
Constitution of India, 1950 — Article 311Prevention of Corruption Act, 1947 — Section 6
High Courts09 Jan 1953Dismissed
Pheku Chamar and Others Vs Harish Chandra and Others
Allahabad High Court · AIR 1953 All 406 : (1953) 23 AWR 118
Easements Act, 1882 — Section 53Limitation Act, 1908 — Article 120, 144Transfer of Property Act, 1882 — Section 38, 51
High Courts09 Jan 1953Dismissed
Deo Sharma Vs Commr. of Income Tax, U.P., Lucknow
Allahabad High Court · AIR 1953 All 482 : (1953) 23 ITR 226
Income Tax Act, 1961 — Section 18A, 30, 30(1), 33(1), 66
High Courts08 Jan 1953
Durgeshwar Dayal Vs The Secretary, Bar Council, Allahabad and Another
Allahabad High Court · AIR 1953 All 348
Bar Councils Act, 1926 — Section 8Constitution of India, 1950 — Article 226
High Courts08 Jan 1953
Bishambhar Nath Niranjanlal Vs Commr. of Income Tax, U.P., Lucknow
Allahabad High Court · AIR 1953 All 757
Income Tax Act, 1922 — Section 10(1)Income Tax Act, 1922 — Section 10(1)Income Tax Act, 1922 — Section 10(1)
High Courts06 Jan 1953
MUSTA QUIMA BELGUM, IN RE.
Allahabad High Court · (1953) 23 ITR 345
Income Tax Act, 1961 — Section 16(3)(a)(ii)