High Courts05 Mar 1953Dismissed
Amjad Husain Vs State
Allahabad High Court · AIR 1953 All 549 : (1953) 23 AWR 376
Penal Code, 1860 (IPC) — Section 170
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,121 of 5,024
High Courts04 Mar 1953Allowed
In Re: Ram Chand
Allahabad High Court · AIR 1953 All 712 : (1953) 23 AWR 364
Criminal Procedure Code, 1898 (CrPC) — Section 561ACriminal Procedure Code, 1898 (CrPC) — Section 561ACriminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts04 Mar 1953Dismissed
Hathi Ram Vs Hazi Mohammad
Allahabad High Court · AIR 1954 All 141
Civil Procedure Code, 1908 (CPC) — Section 10Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33, 33(2)
High Courts04 Mar 1953Dismissed
Raghu Vs Panchaiti Adalat
Allahabad High Court · AIR 1953 All 528 : (1953) 23 AWR 305
Uttar Pradesh Panchayat Raj Act, 1947 — Section 64
High Courts04 Mar 1953
Bhagwan Das and Others Vs State
Allahabad High Court · AIR 1953 All 630
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1898 (CrPC) — Section 205, 250
High Courts04 Mar 1953Dismissed
State Vs Shri Krishna Pd. Dar
Allahabad High Court · AIR 1954 All 44 : (1954) 1 LLJ 273
Factories Act, 1948 — Section 2(1), 52
High Courts03 Mar 1953Partly Allowed
Bibi Iftikhar Jahan Begum and Others Vs Balwant Singh and Others
Allahabad High Court · AIR 1953 All 522 : (1953) 23 AWR 192
High Courts27 Feb 1953Dismissed
Mohar Singh and Others Vs State and Another
Allahabad High Court · AIR 1954 All 81 : (1953) 23 AWR 176
Uttar Pradesh Panchayat Raj Act, 1947 — Section 49(2), 54(2)
High Courts27 Feb 1953Dismissed
Bankey Lal Vs Narendra Singh and Others
Allahabad High Court · AIR 1953 All 533 : (1953) 23 AWR 355
Uttar Pradesh Encumbered Estates Act, 1934 — Section 10, 11, 11(3), 19(2), 7
High Courts26 Feb 1953Dismissed
Molhar Mal Vs State
Allahabad High Court · AIR 1953 All 524 : (1953) 23 AWR 202
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts25 Feb 1953Allowed
Govind Dass and Others Vs Smt. Sarju Bai
Allahabad High Court · AIR 1954 All 449
Provincial Insolvency Act, 1920 — Section 9
High Courts23 Feb 1953Dismissed
Mt. Rajiya and Another Vs Mt. Sukhrani and Others
Allahabad High Court · AIR 1954 All 166
Succession Act, 1925 — Section 381
High Courts20 Feb 1953Dismissed
Sm. Ram Katori Vs The Rent Control and Eviction Officer, Agra and Another
Allahabad High Court · AIR 1953 All 543 : (1953) 23 AWR 309
Constitution of India, 1950 — Article 19(1)Uttar Pradesh (Temporary) Control of Rent and Eviction (Amendment) Act, 1951 — Section 1Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 17
High Courts20 Feb 1953Dismissed
Sita Ram Singh Vs Gaya Prasad and Others
Allahabad High Court · AIR 1953 All 620 : (1953) 23 AWR 184
Limitation Act, 1908 — Article 148Transfer of Property Act, 1882 — Section 60, 62Uttar Pradesh Agriculturists Relief Act, 1934 — Section 1
High Courts19 Feb 1953
Gaya Rai and Others Vs Lalji Rai and Others
Allahabad High Court · AIR 1953 All 579 : (1953) 23 AWR 303
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12, 23
High Courts19 Feb 1953Dismissed
Madhua Nand and Others Vs Suresha Nand and Others
Allahabad High Court · AIR 1953 All 547 : (1953) 23 AWR 380
Civil Procedure Code, 1908 (CPC) — Section 11, 9Specific Relief Act, 1877 — Section 42Uttar Pradesh Land Revenue Act, 1901 — Section 207
High Courts17 Feb 1953Dismissed
Mowasi Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1953 All 595 : (1953) 23 AWR 231
Land Acquisition Act, 1894 — Section 48, 5A, 6
High Courts17 Feb 1953Dismissed
Sudhakar Rao and Others Vs Radha Krishna Das
Allahabad High Court · AIR 1953 All 544 : (1953) 23 AWR 298
Uttar Pradesh Encumbered Estates Act, 1934 — Section 14(7)
High Courts16 Feb 1953Dismissed
Behari and Others Vs The State
Allahabad High Court · AIR 1953 All 510
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 147, 149, 323, 324, 325
High Courts13 Feb 1953Allowed
Ram Autar Vs Udaibir Singh and Others
Allahabad High Court · AIR 1953 All 498 : (1953) 23 AWR 350
Criminal Procedure Code, 1898 (CrPC) — Section 146, 435