High Courts26 Mar 1953Allowed
Hari Prasad and Others Vs The State
Allahabad High Court · AIR 1953 All 660
Criminal Procedure Code, 1898 (CrPC) — Section 297Evidence Act, 1872 — Section 33, 34Penal Code, 1860 (IPC) — Section 30, 477, 477A
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,120 of 5,024
High Courts25 Mar 1953Dismissed
Gur Bux Singh Vs Ram Prasad and others
Allahabad High Court · (1953) 03 AHC CK 0016
Transfer of Property Act, 1882 — Section 109Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts24 Mar 1953Dismissed
Sm. Daljit Kaur, B.A., B.T. Vs S. Tarlok Singh and Others
Allahabad High Court · AIR 1953 All 707 : (1953) 23 AWR 287
Succession Act, 1925 — Section 192, 209, 299Succession Act, 1925 — Section 192, 209, 299Succession Act, 1925 — Section 192, 209, 299
High Courts24 Mar 1953Dismissed
Baijnath Das Vs Mahant Ramdeo Das Chela Mahant Kashi Das deceased
Allahabad High Court · AIR 1953 All 663 : (1953) 23 AWR 300
Succession Act, 1925 — Section 192, 209, 299
High Courts19 Mar 1953Dismissed
Bashir Vs State
Allahabad High Court · AIR 1953 All 668
Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts19 Mar 1953Dismissed
Sheo Kumar and Another Vs V.G. Oak and Others
Allahabad High Court · AIR 1953 All 633 : (1953) 23 AWR 216
Constitution of India, 1950 — Article 226, 324(1)Representation of the People Act, 1951 — Section 37, 81, 82
High Courts17 Mar 1953Dismissed
V.G. Deshpandey Vs City Magistrate, Lucknow and Others
Allahabad High Court · AIR 1953 All 577 : (1953) 23 AWR 499
Constitution of India, 1950 — Article 19(1), 19(2)Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts17 Mar 1953Dismissed
Panchaiti Akhara Vs Babu Nem Chandra and Others
Allahabad High Court · AIR 1953 All 657 : (1953) 23 AWR 249
Uttar Pradesh Encumbered Estates Act, 1934 — Section 11(2), 9(5)
High Courts16 Mar 1953Dismissed
Raghunandan Lal Vs Sheodhan Das and Others
Allahabad High Court · AIR 1953 All 594
Evidence Act, 1872 — Section 101, 102, 103Specific Relief Act, 1877 — Section 15
High Courts16 Mar 1953Dismissed
Dwarka Prasad Agarwal Vs Krishna Chandra and Others
Allahabad High Court · AIR 1953 All 600 : (1953) 23 AWR 236
Contempt of Courts Act, 1971 — Section 1
High Courts16 Mar 1953
Gulab Singh and Others Vs Collector of Farrukhabad and Others
Allahabad High Court · AIR 1953 All 585
Constitution of India, 1950 — Article 226Uttar Pradesh Land Utilization Act, 1947 — Section 3, 3(2)
High Courts16 Mar 1953Dismissed
Soney Lal and Another Vs State
Allahabad High Court · AIR 1953 All 610 : (1953) 23 AWR 505
Allahabad High Court Rules, 1952 — Rule 28Constitution of India, 1950 — Article 132(1), 134(1)
High Courts13 Mar 1953Dismissed
Har Murat Vs The State
Allahabad High Court · AIR 1953 All 545 : (1953) 23 AWR 225
Constitution of India, 1950 — Article 14, 19(1), 19(6)
High Courts13 Mar 1953Allowed
Hazari Lal Vs Kanhaiya Lal
Allahabad High Court · AIR 1953 All 686
General Clauses Act, 1897 — Section 3(12), 5Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 14, 15, 3Uttar Pradesh General Clauses Act, 1904 — Section 4(10), 5(2)
High Courts12 Mar 1953Dismissed
Smt. Bimla Devi Vs Chaturvedi and Others
Allahabad High Court · AIR 1953 All 613 : (1953) 23 AWR 257
Abducted Persons (Recovery and Restoration) Act, 1949 — Section 8Constitution of India, 1950 — Article 141, 19, 19(1), 226, 227
High Courts11 Mar 1953Allowed
Mt. Asa Devi Vs Mt. Champa Devi and Others
Allahabad High Court · AIR 1953 All 559 : (1953) 23 AWR 193
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Contract Act, 1872 — Section 74Specific Relief Act, 1877 — Section 24
High Courts10 Mar 1953Dismissed
M. Amba Sahai Vs Gopeshwar Babu Mehra and Another
Allahabad High Court · AIR 1953 All 607 : (1953) 23 AWR 345
High Courts10 Mar 1953Allowed
Dr. D.N. Kesarbani Vs U.P. Medical Council
Allahabad High Court · AIR 1953 All 580
Constitution of India, 1950 — Article 226Uttar Pradesh Medical Act, 1917 — Section 25, 26
High Courts09 Mar 1953Dismissed
Mst. Fahmida Begam and Others Vs Chobey Sambho Nath and Others
Allahabad High Court · AIR 1953 All 632 : (1953) 23 AWR 322
Uttar Pradesh Encumbered Estates Act, 1934 — Section 13
High Courts05 Mar 1953Dismissed
Firm Dewan Sugar Mills Vs The Government of the State of Uttar Pradesh and Others
Allahabad High Court · AIR 1953 All 531
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 136, 226Labour (Appellate) Tribunal Act, 1950 — Section 7