COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 4,119 of 5,024

High Courts20 Apr 1953Allowed

Basdeo Vs John and Co. and Others

Allahabad High Court · AIR 1953 All 717 : (1953) 23 AWR 386

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, Order 40 Rule 1Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, Order 40 Rule 1Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, Order 40 Rule 1

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High Courts17 Apr 1953Dismissed

Chhedi Vs The State

Allahabad High Court · AIR 1953 All 752 : (1953) 23 AWR 351

Penal Code, 1860 (IPC) — Section 411Uttar Pradesh Panchayat Raj Act, 1947 — Section 52(1)Penal Code, 1860 (IPC) — Section 411

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High Courts17 Apr 1953Dismissed

Nakchhed Singh and Others Vs Bijai Bahadur Singh and Another

Allahabad High Court · AIR 1953 All 759 : (1953) 23 AWR 500

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High Courts16 Apr 1953Allowed

Karim Ullah Vs Abdul Hamid and Another

Allahabad High Court · AIR 1953 All 696 : (1953) 23 AWR 509

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High Courts13 Apr 1953Allowed

Sheo Dayal and Another Vs Ram Harakh and Another

Allahabad High Court · AIR 1954 All 66 : (1953) 23 AWR 502

Uttar Pradesh Tenancy Act, 1939 — Section 36, 37

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High Courts13 Apr 1953Partly Allowed

Mahmood Hasan Khan Vs Bhikhari Lal and Others

Allahabad High Court · AIR 1953 All 705

Constitution of India, 1950 — Article 13Transfer of Property Act, 1882 — Section 8Constitution of India, 1950 — Article 13

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High Courts10 Apr 1953

New Victoria Mills Co. Ltd., Kanpur Vs Commr. of Income Tax, U.P., Lucknow

Allahabad High Court · AIR 1954 All 110 : (1953) 24 ITR 388

Income Tax Act, 1922 — Section 10(2), 34

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High Courts09 Apr 1953Dismissed

J.K. Iron and Steel Co. Ltd., Kanpur Vs Labour Appellate Tribunal of India and Others

Allahabad High Court · AIR 1953 All 624 : (1953) 2 LLJ 10

Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 3, 4, 6(1), 8

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High Courts09 Apr 1953

Padampat Singhania Vs Commr. of Income Tax, U.P. and Ajmer-Merwara, Lucknow

Allahabad High Court · AIR 1953 All 773 : (1953) 24 ITR 141

Income Tax Act, 1922 — Section 6

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High Courts08 Apr 1953Allowed

The State Vs Pyarey Mohan Lal Srivastava

Allahabad High Court · AIR 1953 All 694 : (1953) 23 AWR 371

Criminal Law (Amendment) Act, 1952 — Section 6, 7, 7(1)Criminal Procedure Code, 1898 (CrPC) — Section 268, 556

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High Courts06 Apr 1953Dismissed

Simbhaoli Sugar Mills Co. Ltd. Vs Commissioner of Sales Tax, U.P., Lucknow

Allahabad High Court · AIR 1953 All 558

Limitation Act, 1908 — Section 12Uttar Pradesh Sales Tax Act, 1948 — Section 11(2)

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High Courts06 Apr 1953Dismissed

Works Manager, Carriage and Wagon Shop, E.I. Rly. Vs Mahabir

Allahabad High Court · AIR 1954 All 132 : (1953) 23 AWR 546

Railways Act, 1890 — Section 122Workmens Compensation Act, 1923 — Section 3(1)

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High Courts06 Apr 1953Dismissed

MISRA AND BRIJ MOHAN LAL, JJ. ( Full Bench ) Vs MISRA AND BRIJ MOHAN LAL, JJ. ( Full Bench )

Allahabad High Court · (1953) 04 AHC CK 0018

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High Courts02 Apr 1953Dismissed

Union of India (UOI) Vs Firm Vishudh Ghee Vyopar Mandal

Allahabad High Court · AIR 1953 All 689

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 16, Order 12 Rule 8, 115Evidence Act, 1872 — Section 163

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High Courts01 Apr 1953Dismissed

Daya Shanker Vs Commissioner, Agricultural Income Tax, U.P., Lucknow

Allahabad High Court · AIR 1953 All 622

Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 15(3), 24(4), 44Uttar Pradesh Agricultural Income Tax Rules, 1949 — Rule 22(2)

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High Courts01 Apr 1953Dismissed

Jethamal Sada Sukh Vs Commr. of Income Tax

Allahabad High Court · AIR 1953 All 697 : (1953) 23 ITR 443

Income Tax Act, 1922 — Section 2(11), 25, 33Income Tax Act, 1922 — Section 2(11), 25, 33Income Tax Act, 1922 — Section 2(11), 25, 33

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High Courts01 Apr 1953Dismissed

Dwarka Prasad Sheokaran Das, Kanpur Vs Commr. of Income Tax, U.P., Lucknow

Allahabad High Court · AIR 1954 All 123 : (1953) 24 ITR 410

Civil Procedure Code, 1908 (CPC) — Section 11Income Tax Act, 1922 — Section 28

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High Courts01 Apr 1953

P.C. Dwadash Sherni and Co. Ltd. Vs Commr. of Income Tax, U.P. and V.P., Lucknow

Allahabad High Court · AIR 1953 All 693 : (1953) 23 ITR 432

Income Tax Act, 1922 — Section 28, 28(3)

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High Courts31 Mar 1953Disposed Of

Inderchand Hari Ram Vs Commr. of Income Tax

Allahabad High Court · AIR 1953 All 683 : (1952) 22 CompCas 186 : (1953) 23 ITR 437

Income Tax Act, 1922 — Section 10, 10(2)

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High Courts30 Mar 1953Dismissed

The Laxmi Devi Sugar Mills Vs The Labour Appellate Tribunal of India and Others

Allahabad High Court · (1953) 1 LLJ 224

Constitution of India, 1950 — Article 226

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