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Allahabad High Court judgments

1,00,467 judgments · page 4,117 of 5,024

High Courts15 Jul 1953Dismissed

Jagdish Prasad and Others Vs Mahadeo

Allahabad High Court · AIR 1953 All 758 : (1953) 23 AWR 419

Provincial Small Cause Courts Act, 1887 — Section 17(1)Provincial Small Cause Courts Act, 1887 — Section 17(1)Provincial Small Cause Courts Act, 1887 — Section 17(1)
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High Courts14 Jul 1953Dismissed

Jit Bahadur Singh Vs The State

Allahabad High Court · AIR 1953 All 753 : (1953) 23 AWR 429

Constitution of India, 1950 — Article 22Criminal Procedure Code, 1898 (CrPC) — Section 110, 118, 123Constitution of India, 1950 — Article 22
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High Courts03 Jun 1953Dismissed

Chandra Bhan and Others Vs State

Allahabad High Court · AIR 1954 All 39 : (1953) 23 AWR 381

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35Penal Code, 1860 (IPC) — Section 97Uttar Pradesh Tenancy Rules, 1939 — Rule 104
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High Courts02 Jun 1953Dismissed

Roshan and Others Vs State

Allahabad High Court · AIR 1954 All 51 : (1953) 23 AWR 360

Criminal Procedure Code, 1898 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 365
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High Courts19 May 1953Disposed Of

Nardeo Singh and Others Vs The State

Allahabad High Court · AIR 1953 All 726 : (1953) 23 AWR 399

Criminal Procedure Code, 1898 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 147, 307, 323, 326Criminal Procedure Code, 1898 (CrPC) — Section 154
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