COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 4,115 of 5,024

High Courts05 Aug 1953Disposed Of

State Vs Bal Makund

Allahabad High Court · (1953) 08 AHC CK 0017

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High Courts05 Aug 1953Dismissed

Ramdas Vs Shree Ram Lakshman Janki

Allahabad High Court · AIR 1953 All 797

Transfer of Property Act, 1882 — Section 111

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High Courts04 Aug 1953Dismissed

Jagdeo Singh and Another Vs Sitla Pd.

Allahabad High Court · AIR 1954 All 71 : (1953) 23 AWR 620

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 2Limitation Act, 1908 — Section 6

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High Courts04 Aug 1953Dismissed

Hardei Vs Wahid Khan and Another

Allahabad High Court · AIR 1954 All 16

Transfer of Property Act, 1882 — Section 111, 76

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High Courts04 Aug 1953Dismissed

M.R. Bakshi Vs K.N. Saksena, P.C.S., Regional Food Controller, Lucknow and Others

Allahabad High Court · AIR 1954 All 5

Constitution of India, 1950 — Article 226

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High Courts03 Aug 1953Dismissed

The Municipal Board of Kanpur Vs Dominion of India as owner of East Indian Railway

Allahabad High Court · (1953) 23 AWR 613

Constitution of India, 1950 — Article 285Government of India Act, 1935 — Section 154Railways (Local Authorities Taxation) Act, 1941 — Section 3, 3(1)

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High Courts03 Aug 1953Dismissed

Jodha Ram Vs State

Allahabad High Court · AIR 1954 All 67 : (1953) 23 AWR 519

Penal Code, 1860 (IPC) — Section 441

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High Courts03 Aug 1953Dismissed

Mohammad Abdul Rahman Khan Vs The Govt. of the State of Uttar Pradesh and Another

Allahabad High Court · AIR 1954 All 4 : (1953) 23 AWR 475

Constitution of India, 1950 — Article 226Uttar Pradesh Land Revenue Act, 1901 — Section 145

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High Courts03 Aug 1953Dismissed

Municipal Board of Kanpur Vs Dominion of India, as owner of East Indian Railway

Allahabad High Court · AIR 1954 All 56

Constitution of India, 1950 — Article 285Railways (Local Authorities Taxation) Act, 1941 — Section 3, 3(2)Railways Act, 1890 — Section 135

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High Courts31 Jul 1953Allowed

Chandrika and others Vs State

Allahabad High Court · (1954) 24 AWR 113

Criminal Procedure Code, 1898 (CrPC) — Section 540

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High Courts31 Jul 1953Allowed

Gaya Prasad and Others Vs State

Allahabad High Court · AIR 1954 All 59 : (1953) 23 AWR 491

Evidence Act, 1872 — Section 1, 33Penal Code, 1860 (IPC) — Section 307

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High Courts31 Jul 1953Dismissed

Abdul Ghafoor and Others Vs Abdus Salam and Others

Allahabad High Court · AIR 1954 All 65 : (1953) 23 AWR 473

Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 8

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High Courts31 Jul 1953Allowed

Sheo Dulare Lal Sah Vs Anant Ram and Another

Allahabad High Court · AIR 1954 All 475 : (1954) 24 AWR 167

Evidence Act, 1872 — Section 114Limitation Act, 1908 — Article 139, 142, 144Transfer of Property Act, 1882 — Section 107, 116

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High Courts30 Jul 1953Dismissed

Dr. S. Chaturvedi Vs Central Railway

Allahabad High Court · AIR 1954 All 122 : (1953) 23 AWR 700

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High Courts30 Jul 1953Dismissed

Brij Narain Vs Ram Dayal

Allahabad High Court · AIR 1954 All 8 : (1953) 23 AWR 483

Constitution of India, 1950 — Article 227Uttar Pradesh Panchayat Raj Act, 1947 — Section 52(1)

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High Courts30 Jul 1953Dismissed

Maiku Lal and Others Vs Munni Lal

Allahabad High Court · AIR 1954 All 43 : (1953) 23 AWR 477

Civil Procedure Code, 1908 (CPC) — Section 115, 151

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High Courts30 Jul 1953Dismissed

Abdul Waqar Vs State

Allahabad High Court · AIR 1954 All 12 : (1953) 23 AWR 474

Criminal Procedure Code, 1898 (CrPC) — Section 184, 263Railways Act, 1890 — Section 112, 113, 134

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High Courts29 Jul 1953Dismissed

Prabhu and Others Vs Satya Narain

Allahabad High Court · AIR 1954 All 38 : (1953) 23 AWR 478

Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A

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High Courts28 Jul 1953Allowed

Debi Das Vs State

Allahabad High Court · AIR 1954 All 9

Uttar Pradesh First Offenders Probation Act, 1938 — Section 4(1)

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High Courts28 Jul 1953Dismissed

Chandrapal and Others Vs State and Another

Allahabad High Court · AIR 1954 All 14 : (1953) 23 AWR 462

Criminal Procedure Code, 1898 (CrPC) — Section 133, 135, 138

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