High Courts26 Aug 1953Dismissed
Municipal Board, Mau Nath Bhanjan Vs Raghunath Prasad
Allahabad High Court · (1953) 08 AHC CK 0006
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,114 of 5,024
High Courts19 Aug 1953
Gir Raj Kishore Vs State
Allahabad High Court · AIR 1954 All 421
General Clauses Act, 1897 — Section 3(39)High Denomination Bank Notes (Demonetisation) Ordinance, 1946 — Section 4, 5, 6, 7(3)
High Courts19 Aug 1953Dismissed
Union Bank Ltd., Utraula Vs Mst. Ram Rati and Others
Allahabad High Court · AIR 1954 All 595 : (1954) 24 AWR 108
Hindu Widows Remarriage Act, 1856 — Section 2Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 122, 126, 41
High Courts18 Aug 1953Dismissed
Kesho Datt and Others Vs Panchayati Adalat and Others
Allahabad High Court · AIR 1954 All 84 : (1953) 23 AWR 536
Uttar Pradesh Panchayat Raj Act, 1947 — Section 83
High Courts18 Aug 1953Dismissed
Mohammad Mehdi Vs Husain Ali and Another
Allahabad High Court · AIR 1954 All 209 : (1953) 23 AWR 704
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7, 115
High Courts18 Aug 1953Dismissed
Prem Chand and Another Vs Mst. Bittan Devi
Allahabad High Court · AIR 1954 All 143
Evidence Act, 1872 — Section 101, 102, 103
High Courts17 Aug 1953Dismissed
Mst. Rukmin and Another Vs Babu Ram and Others
Allahabad High Court · AIR 1954 All 192 : (1953) 23 AWR 717
Uttar Pradesh Tenancy Act, 1939 — Section 183
High Courts14 Aug 1953Dismissed
Roop Kishore Tandon and Others Vs Braj Kishore Tandon and Others
Allahabad High Court · AIR 1954 All 117 : (1953) 23 AWR 705
Evidence Act, 1872 — Section 114Uttar Pradesh Agriculturists Relief Act, 1934 — Section 2
High Courts14 Aug 1953Allowed
Rajendra and Another Vs Balmukand and Another
Allahabad High Court · AIR 1954 All 63 : (1953) 23 AWR 629
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, 100, 2(2), 47, 96Uttar Pradesh Debt Redemption Act, 1940 — Section 24, 8, 8(2), 9
High Courts14 Aug 1953
Sm. Chand Rani Vs Chaitram Mukhi
Allahabad High Court · AIR 1954 All 108 : (1953) 23 AWR 669
Suits Valuation Act, 1887 — Section 8Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5(4)
High Courts13 Aug 1953Dismissed
Ram Narain alias Borey Singh Vs Ram Narain alias Nanhey Singh
Allahabad High Court · (1954) 24 AWR 411
High Courts12 Aug 1953Disposed Of
Ram Lakhan and Another Vs Raj Kumar
Allahabad High Court · AIR 1954 All 313 : (1953) 23 AWR 699
High Courts12 Aug 1953Allowed
Sri Prakash Singh and Others Vs Madhusudan and Others
Allahabad High Court · AIR 1954 All 164
Uttar Pradesh Court of Wards Act, 1912 — Section 45, 49, 49(2)
High Courts11 Aug 1953Allowed
Bans Ali and Others Vs Mohammad Ali and Others
Allahabad High Court · AIR 1954 All 70 : (1953) 23 AWR 523
Uttar Pradesh Tenancy Act, 1939 — Section 36, 37
High Courts10 Aug 1953Disposed Of
Gopal Das Vs State
Allahabad High Court · AIR 1954 All 80
Constitution of India, 1950 — Article 13(1), 14Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1947 — Section 5(1)
High Courts10 Aug 1953Dismissed
Badri Datt and Others Vs Shrikishan and Others
Allahabad High Court · AIR 1954 All 94 : (1953) 23 AWR 609
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9
High Courts08 Aug 1953
Dwarka and Another Vs State
Allahabad High Court · (1954) CriLJ 188
Penal Code, 1860 (IPC) — Section 402, 457
High Courts07 Aug 1953Dismissed
Ram Naresh and Others Vs Deo Narain and Others
Allahabad High Court · AIR 1954 All 109 : (1953) 23 AWR 522
Specific Relief Act, 1877 — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 180, 183, 242
High Courts07 Aug 1953Dismissed
State Vs Ballister Singh and Others
Allahabad High Court · AIR 1954 All 47 : (1953) 23 AWR 560
Allahabad High Court Rules, 1952 — Rule 2Criminal Procedure Code, 1898 (CrPC) — Section 417, 421
High Courts05 Aug 1953Dismissed
Mt. Kulsumunn-isan Vs Khushnudi Begum and Another
Allahabad High Court · AIR 1954 All 188 : (1953) 23 AWR 617
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Uttar Pradesh Court Fees Act, 1870 — Article 17, 6A, 7