High Courts24 Sept 1953
Sri Dulap Singh and Others Vs State
Allahabad High Court · AIR 1954 All 163 : (1953) 23 AWR 599
Criminal Procedure Code, 1898 (CrPC) — Section 347, 437, 439Penal Code, 1860 (IPC) — Section 147, 149, 307
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,112 of 5,024
High Courts23 Sept 1953Dismissed
Lallu Vs Bachchu Singh and Others
Allahabad High Court · AIR 1954 All 355 : (1953) 23 AWR 731
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 180, 198, 242, 44
High Courts23 Sept 1953Dismissed
Jai Prakash and Others Vs Bishambhar Das and Others
Allahabad High Court · AIR 1954 All 215 : (1953) 23 AWR 665
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 114
High Courts23 Sept 1953Dismissed
Ajodhia Singh and Others Vs Ram Phal Singh and Others
Allahabad High Court · AIR 1954 All 359
Oudh Rent Act, 1886 — Section 127Uttar Pradesh Tenancy Act, 1939 — Section 29, 3(23)
High Courts22 Sept 1953Dismissed
Hira Singh and Another Vs State
Allahabad High Court · AIR 1954 All 231 : (1953) 23 AWR 654
Criminal Procedure Code, 1898 (CrPC) — Section 205, 526
High Courts22 Sept 1953Disposed Of
Raja Ram Vs State
Allahabad High Court · (1954) CriLJ 438
Penal Code, 1860 (IPC) — Section 161, 165
High Courts22 Sept 1953Dismissed
State of Uttar Pradesh Vs Shyam Sundar Lal Jain
Allahabad High Court · AIR 1954 All 308
Contempt of Courts Act, 1971 — Section 1, 3Penal Code, 1860 (IPC) — Section 500
High Courts22 Sept 1953Dismissed
Shankerpal Singh and Another Vs Hari Shanker Singh and Others
Allahabad High Court · AIR 1954 All 170 : (1954) 24 AWR 102
Uttar Pradesh Tenancy Act, 1939 — Section 183, 291
High Courts22 Sept 1953Allowed
Mohd. Sarifullah Vs State and Others
Allahabad High Court · AIR 1954 All 213 : (1953) 23 AWR 625
Criminal Procedure Code, 1898 (CrPC) — Section 503, 506
High Courts22 Sept 1953
Smt. Shanti Devi Vs Mt. Kubra Begum and Another
Allahabad High Court · AIR 1954 All 184 : (1953) 23 AWR 608
Court Fees Act, 1870 — Article 1, 2BUttar Pradesh Agriculturists Relief Act, 1934 — Section 12, 23Uttar Pradesh Court Fees (Amendment) Act, 1938 — Article 12
High Courts21 Sept 1953Allowed
National Carbon Co. (India) Ltd. Vs Raj Kumar and Another
Allahabad High Court · AIR 1954 All 218 : (1953) 23 AWR 626
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts18 Sept 1953Allowed
Bishamber Dayal Vs State
Allahabad High Court · AIR 1954 All 183 : (1953) 23 AWR 601
Essential Supplies (Temporary Powers) Act, 1946 — Section 7
High Courts18 Sept 1953Dismissed
Krishna Behari Goel Vs Raj Mangal Persad and Others
Allahabad High Court · AIR 1954 All 182
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 10
High Courts17 Sept 1953Dismissed
Lachhmi Narain Tewari Vs District Judge, Lucknow and Others
Allahabad High Court · AIR 1954 All 198 : (1953) 23 AWR 697 : (1954) 1 LLJ 447
Constitution of India, 1950 — Article 26Payment of Wages Act, 1936 — Section 15
High Courts16 Sept 1953Allowed
Mt. Phulia Vs Narpat Singh and Others
Allahabad High Court · AIR 1954 All 307 : (1953) 23 AWR 694
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2Hindu Womens Right to Property Act, 1937 — Section 4
High Courts16 Sept 1953Dismissed
Ludur Vs Ram Raj and Others
Allahabad High Court · AIR 1954 All 171 : (1953) 23 AWR 588
Civil Procedure Code, 1908 (CPC) — Section 9Limitation Act, 1908 — Section 29Uttar Pradesh Tenancy Act, 1939 — Section 183
High Courts15 Sept 1953Dismissed
The Maheshwari Devi Jute Mills Ltd., Kanpur Vs The Labour Appellate Tribunal
Allahabad High Court · AIR 1954 All 161 : (1954) 1 LLJ 451
Constitution of India, 1950 — Article 14, 21, 226Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 14
High Courts15 Sept 1953Allowed
Bhakat Shiromani Vs The Rent Control and Eviction Officer and Another
Allahabad High Court · AIR 1954 All 118 : (1953) 23 AWR 541
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2
High Courts15 Sept 1953Dismissed
Sm. Subhana Vs State
Allahabad High Court · AIR 1954 All 193
Penal Code, 1860 (IPC) — Section 441
High Courts11 Sept 1953Dismissed
Ram Nath and Another Vs Ram Prasad
Allahabad High Court · AIR 1954 All 152 : (1953) 23 AWR 578
Limitation Act, 1908 — Article 182(2)