High Courts12 Oct 1953Dismissed
Chet Ram and Others Vs Manzoor Hasan and Another
Allahabad High Court · AIR 1954 All 441
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 114Oudh Courts Act, 1925 — Section 12(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,111 of 5,024
High Courts10 Oct 1953Dismissed
Shyam Lal Vs State of U.P. and Another
Allahabad High Court · AIR 1954 All 235
Civil Services (Classification, Control and Appeal) Rules — Rule 7Constitution of India, 1950 — Article 311Fundamental Rules — Rule 55
High Courts09 Oct 1953Dismissed
Ram Lakhan Vs Mst. Tulsha and Others
Allahabad High Court · AIR 1954 All 199 : (1953) 23 AWR 634
Limitation Act, 1908 — Section 14, 14(1)Specific Relief Act, 1877 — Section 9
High Courts08 Oct 1953Allowed
Chamman Lal Vs The State
Allahabad High Court · AIR 1954 All 186
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 304A
High Courts08 Oct 1953
Raja Ram Vs State
Allahabad High Court · AIR 1954 All 214 : (1953) 23 AWR 628
Criminal Procedure Code, 1898 (CrPC) — Section 439Evidence Act, 1872 — Section 32, 45, 5Uttar Pradesh Excise Act, 1910 — Section 60
High Courts06 Oct 1953
Raj Narain and Others Vs State
Allahabad High Court · (1954) 24 AWR 46 : (1954) CriLJ 507
Penal Code, 1860 (IPC) — Section 147, 149, 304, 342, 343
High Courts05 Oct 1953Dismissed
Sri Raja Ram Vs State
Allahabad High Court · (1953) 23 AWR 657
Penal Code, 1860 (IPC) — Section 161
High Courts05 Oct 1953Dismissed
Umrao Lal Vs State
Allahabad High Court · (1954) CriLJ 860
Penal Code, 1860 (IPC) — Section 191, 193
High Courts05 Oct 1953Dismissed
Ram Pratap Singh Vs Suraj Pal Singh
Allahabad High Court · AIR 1954 All 185
Criminal Procedure Code, 1898 (CrPC) — Section 436
High Courts01 Oct 1953Dismissed
Thakur Vs Mst. Maida Kaur and Others
Allahabad High Court · AIR 1954 All 305
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, Order 22 Rule 3
High Courts30 Sept 1953Disposed Of
Mohd. Karrar Ali and 2 others Vs The State of U.P.
Allahabad High Court · (1954) 24 AWR 540
Uttar Pradesh Private Forests Act, 1949 — Section 12, 13
High Courts28 Sept 1953Dismissed
Ram Swarup Bangalimal Vs Commr. of Income Tax, U.P. and V.P., Lucknow
Allahabad High Court · AIR 1954 All 665
Income Tax Act, 1922 — Section 13
High Courts28 Sept 1953Dismissed
Shiva Behari Vs State
Allahabad High Court · AIR 1954 All 255 : (1953) 23 AWR 689 : (1954) 1 LLJ 449
Factories Act, 1948 — Section 106, 62
High Courts28 Sept 1953Disposed Of
Commr. of Income Tax, U.P., Lucknow Vs Radhaswami Satsang Sabha
Allahabad High Court · AIR 1954 All 291 : (1954) 25 ITR 472
Evidence Act, 1872 — Section 57Income Tax Act, 1922 — Section 4, 4(3), 66
High Courts28 Sept 1953
RAMSWARUP BENGALIMAL Vs COMMISSIONER OF Income Tax, U.P. and V.P., LUCKNOW.
Allahabad High Court · (1954) 25 ITR 17
Income Tax Act, 1961 — Section 66(2)
High Courts27 Sept 1953Dismissed
Raja Ram Vs Girraj Kishore another
Allahabad High Court · (1953) 09 AHC CK 0036
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54(3)Registration Act, 1908 — Section 47
High Courts25 Sept 1953Dismissed
Ram Pukar Singh Watchman Vs The State
Allahabad High Court · AIR 1954 All 223 : (1953) 23 AWR 606
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 6
High Courts25 Sept 1953Dismissed
State Vs Kanchan Singh and Another
Allahabad High Court · AIR 1954 All 153 : (1953) 23 AWR 640
Evidence Act, 1872 — Section 1, 32, 9
High Courts24 Sept 1953Dismissed
Hamid Ahmad Vs State
Allahabad High Court · (1953) 23 AWR 672
Criminal Procedure Code, 1898 (CrPC) — Section 260, 262, 263, 264, 265
High Courts24 Sept 1953Dismissed
Gulab Singh Vs L. Hira Lal
Allahabad High Court · AIR 1954 All 314 : (1953) 23 AWR 695
Transfer of Property Act, 1882 — Section 58, 68, 68(1)