High Courts18 Nov 1953
Mohammad Yasin Vs The Dist. Magistrate and Another
Allahabad High Court · (1954) 24 AWR 64 : (1954) CriLJ 726
Constitution of India, 1950 — Article 19, 226
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,109 of 5,024
High Courts17 Nov 1953Dismissed
Audesh Pratap Singh Vs Brij Narain and Others
Allahabad High Court · AIR 1954 All 245 : (1953) 23 AWR 690
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 83, 83(3), 84, 90(4)
High Courts17 Nov 1953Dismissed
Sagir Ahmad and Others Vs The Govt. of the State of Uttar Pradesh and Others
Allahabad High Court · AIR 1954 All 257
Constitution of India, 1950 — Article 14, 19, 19(6), 301, 310Uttar Pradesh State Road Transport Corporation Act, 1950 — Section 10, 11(2), 3, 4, 5Uttar Pradesh State Road Transport Rule — Rule 3
High Courts16 Nov 1953Dismissed
Basant Singh Vs Janak Singh
Allahabad High Court · (1954) CriLJ 879
Constitution of India, 1950 — Article 226
High Courts13 Nov 1953Disposed Of
Maqsood Ali Vs Zahid Ali Sabzposh
Allahabad High Court · AIR 1954 All 385
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 20 Rule 17
High Courts13 Nov 1953Dismissed
Hansa and Others Vs State
Allahabad High Court · AIR 1954 All 381
Cattle Trespass Act, 1871 — Section 10, 148, 304, 323
High Courts13 Nov 1953
Tula Ram Ram Rakshpal Vs Amritdhara Pharmacy Ltd., Dehra Dun
Allahabad High Court · AIR 1954 All 720 : (1954) 24 AWR 280
Trade Marks Act, 1940 — Section 15(4), 76
High Courts12 Nov 1953Allowed
Munshi and Others Vs State
Allahabad High Court · AIR 1954 All 356
Criminal Procedure Code, 1898 (CrPC) — Section 263, 264, 350Uttar Pradesh Public Gambling Act, 1917 — Section 13
High Courts11 Nov 1953Dismissed
Jamuna Prasad Vs Harihar Baksh Singh
Allahabad High Court · AIR 1954 All 360 : (1953) 23 AWR 733
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts11 Nov 1953Disposed Of
Ram Singh and Others Vs Panchayati Adalat and Others
Allahabad High Court · AIR 1954 All 252
Limitation Act, 1908 — Article 150, 181, 182, 12, 12(2)Uttar Pradesh Panchayat Raj Act, 1947 — Section 85
High Courts11 Nov 1953
Chhotey and Another Vs Ram Singh and Others
Allahabad High Court · (1954) CriLJ 1168
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts10 Nov 1953Dismissed
Laxmi Chand and Another Vs Asa Ram and Another
Allahabad High Court · AIR 1954 All 384
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 210
High Courts07 Nov 1953Dismissed
Seth Sri Niwas Vs L. Shiam Behari Lal
Allahabad High Court · (1954) 24 AWR 388
Limitation Act, 1963 — Article 182
High Courts05 Nov 1953Allowed
Daulat Ram and Others Vs Panchayat Adalat and Others
Allahabad High Court · AIR 1954 All 306
Uttar Pradesh Panchayat Raj Act, 1947 — Section 83
High Courts05 Nov 1953Dismissed
Motibhai Lalloobhai and Co. Vs Union of India (UOI) and Another
Allahabad High Court · AIR 1957 All 84
Constitution of India, 1950 — Article 19(1), 31(2)Finance Act, 1951 — Section 7, 7(1), 7(2)Provisional Collection of Taxes Act, 1931 — Section 4(1)
High Courts04 Nov 1953Dismissed
Deo Nand Vs Achaiber Misir and Others
Allahabad High Court · AIR 1954 All 361
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts04 Nov 1953Allowed
Ali Haider Vs Sakina Begum and Others
Allahabad High Court · AIR 1954 All 418
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
High Courts04 Nov 1953
Jwala and Another Vs State
Allahabad High Court · (1954) CriLJ 720
Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts04 Nov 1953
Narijan and Another Vs State and Another
Allahabad High Court · (1954) CriLJ 677
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 323, 447
High Courts02 Nov 1953Dismissed
Hari Shankar Prasad Gupta Vs Sukhdeo Prasad and Another
Allahabad High Court · AIR 1954 All 227
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 86(2)