High Courts08 Dec 1953Dismissed
S.K. Dutt Vs Law Book Co. and Others
Allahabad High Court · AIR 1954 All 570
Copyright Act, 1957 — Section 2
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,108 of 5,024
High Courts07 Dec 1953Dismissed
Mangat and Others Vs State
Allahabad High Court · AIR 1954 All 674 : (1954) 24 AWR 179
Criminal Procedure Code, 1898 (CrPC) — Section 350(1)
High Courts07 Dec 1953Allowed
Prem Narain Tayal Vs Girish Chandra Khare and two others
Allahabad High Court · (1954) 24 AWR 49
High Courts03 Dec 1953Dismissed
Shivdeni Rai Vs Bans Narain Rai and 4 others
Allahabad High Court · (1954) 24 AWR 143
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 12(2)Uttar Pradesh Panchayat Raj Act, 1947 — Section 85
High Courts03 Dec 1953Dismissed
Chivdeni Rai Vs Bans Narain Rai and Others
Allahabad High Court · AIR 1954 All 391
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Limitation Act, 1908 — Section 12(2), 29
High Courts02 Dec 1953Allowed
Haji Muzahir Ali Vs Lachman Prasad and Others
Allahabad High Court · AIR 1954 All 559 : (1954) 24 AWR 103
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, Order 41 Rule 23, Order 41 Rule 25, Order 41 Rule 33, Order 43 Rule 1
High Courts01 Dec 1953Allowed
Th. Beni Madho Singh Vs The State
Allahabad High Court · (1954) 24 AWR 37
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts01 Dec 1953Allowed
Sheo Ram and Others Vs Gauri Shankar and Others
Allahabad High Court · AIR 1954 All 452 : (1954) 24 AWR 62
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 43
High Courts01 Dec 1953Dismissed
Munshi Lal and Another Vs Vishnu Das and Others
Allahabad High Court · AIR 1954 All 450 : (1954) 24 AWR 57
Contract Act, 1872 — Section 65Specific Relief Act, 1877 — Section 19Uttar Pradesh Encumbered Estates Act, 1934 — Section 20, 43, 44, 6, 7(3)
High Courts01 Dec 1953Dismissed
Jaleel Ahmad and others Vs Mansab and others
Allahabad High Court · (1954) 24 AWR 107
High Courts30 Nov 1953Dismissed
Mohd. Suleman and Others Vs Maqsood Hussain and Another
Allahabad High Court · AIR 1954 All 420 : (1954) 24 AWR 51
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2Transfer of Property Act, 1882 — Section 72
High Courts27 Nov 1953Dismissed
Ramdeo Singh and Others Vs The State
Allahabad High Court · (1954) 24 AWR 175 : (1954) CriLJ 1031
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439
High Courts27 Nov 1953Dismissed
Bohrey Lal Vs State
Allahabad High Court · (1954) 24 AWR 176
Public Gambling Act, 1867 — Section 13
High Courts27 Nov 1953
Manna and Others Vs State
Allahabad High Court · AIR 1954 All 578
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts27 Nov 1953Allowed
Anandi Prasad Vs Pritam Singh
Allahabad High Court · AIR 1954 All 353 : (1954) 24 AWR 54
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 5(1), 5(3), 5(4)
High Courts26 Nov 1953Dismissed
Choteylal and Others Vs Gajadhar Prasad and Another
Allahabad High Court · AIR 1954 All 717 : (1954) 24 AWR 164
High Courts24 Nov 1953Allowed
Jagan and Others Vs Ram Kishore Pandey and Others
Allahabad High Court · AIR 1954 All 340
Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 110, 85Uttar Pradesh Panchayat Raj Rules, 1947 — Rule 95A
High Courts24 Nov 1953Dismissed
Brij Kishore and Another Vs Rent Control and Eviction Officer and Others
Allahabad High Court · AIR 1954 All 428 : (1954) 24 AWR 156
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(1), 7(3), 7D(4), 7F
High Courts19 Nov 1953Dismissed
Raj Kishore Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1954 All 343
Constitution of India, 1950 — Article 14, 16, 226, 310, 311General Clauses Act, 1897 — Section 21Uttar Pradesh General Clauses Act, 1904 — Section 27
High Courts18 Nov 1953Dismissed
Mohammad Yasin Vs The Dist. Magistrate, Kanpur and Another
Allahabad High Court · AIR 1954 All 317
Constitution of India, 1950 — Article 19(1), 226