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Allahabad High Court judgments

1,00,467 judgments · page 4,116 of 5,024

High Courts27 Jul 1953Allowed

Badri Narain Lal Vs Ramji Lal and Another

Allahabad High Court · AIR 1954 All 49 : (1953) 23 AWR 486

Civil Procedure Code, 1908 (CPC) — Section 100, 101Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 14, 3
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High Courts27 Jul 1953Allowed

Jagdeo Vs State

Allahabad High Court · AIR 1954 All 99 : (1953) 23 AWR 596

Penal Code, 1860 (IPC) — Section 302, 460
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High Courts23 Jul 1953Dismissed

Inder Chand Vs State

Allahabad High Court · AIR 1954 All 55 : (1953) 23 AWR 459

Essential Supplies (Temporary Powers) Act, 1946 — Section 7, 8, 9
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High Courts23 Jul 1953Disposed Of

Sm. Sheopiari Vs Devi Prasad

Allahabad High Court · AIR 1954 All 21 : (1953) 23 AWR 438 : (1954) 1 LLJ 277

Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(4)
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High Courts15 Jul 1953Dismissed

Sujan Singh and Others Vs Lochan Singh and Others

Allahabad High Court · AIR 1953 All 756 : (1953) 23 AWR 442

Uttar Pradesh Encumbered Estates Act, 1934 — Section 11(2)Uttar Pradesh Encumbered Estates Act, 1934 — Section 11(2)Uttar Pradesh Encumbered Estates Act, 1934 — Section 11(2)
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High Courts15 Jul 1953Dismissed

Jhallar Vs State

Allahabad High Court · AIR 1954 All 17 : (1953) 23 AWR 437

Penal Code, 1860 (IPC) — Section 441, 456, 497
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