COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 4,072 of 5,024

High Courts02 Feb 1956Dismissed

Seth Banarsi Dass Vs Cane Commissioner, U.P. and Another

Allahabad High Court · AIR 1956 All 725 : (1956) 26 AWR 847

Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 10Uttar Pradesh Sugar Factories Control Act, 1938 — Section 18, 18(2), 30, 30(1), 30(2)

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High Courts31 Jan 1956Dismissed

Ibadat Husain Vs State of U.P. and Another

Allahabad High Court · AIR 1956 All 448 : (1956) 26 AWR 300

Constitution of India, 1950 — Article 154Criminal Procedure Code, 1898 (CrPC) — Section 14, 16

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High Courts30 Jan 1956Allowed

Lal Singh Vs The State

Allahabad High Court · (1956) 26 AWR 295

Constitution of India, 1950 — Article 134, 136Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 201, 302, 511

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High Courts30 Jan 1956Disposed Of

Central Talkies and Another Vs Lala Dwarka Prasad

Allahabad High Court · AIR 1956 All 348 : (1956) 26 AWR 819

Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133, 133(1)

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High Courts30 Jan 1956Dismissed

Om Prakash and Another Vs Sm. Sohan Devi and Others

Allahabad High Court · AIR 1956 All 435

Civil Procedure Code, 1908 (CPC) — Section 12

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High Courts27 Jan 1956Dismissed

Mohammad Amir Ahmad Khan Vs Deputy Commissioner and Others

Allahabad High Court · AIR 1956 All 453 : (1956) 26 AWR 246

Stamp Act, 1899 — Section 2(12), 31, 32, 33

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High Courts27 Jan 1956Allowed

Firm Gobardhan Das Kailasnath Vs Collector of Mirzapur

Allahabad High Court · AIR 1956 All 721

Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 73Forest Act, 1927 — Section 82

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High Courts25 Jan 1956Dismissed

Rama Shanker Vs The State of Uttar Pradesh

Allahabad High Court · AIR 1956 All 525 : (1956) 26 AWR 334

Criminal Procedure Code, 1898 (CrPC) — Section 173, 190, 439

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High Courts25 Jan 1956Dismissed

Roorey Vs Board of Revenue and Others

Allahabad High Court · (1956) 26 AWR 349

Civil Procedure Code, 1908 (CPC) — Section 141Constitution of India, 1950 — Article 226, 227Uttar Pradesh Land Revenue Act, 1901 — Section 5, 6, 7

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High Courts25 Jan 1956Dismissed

State Vs Shyam Singh

Allahabad High Court · (1956) 26 AWR 286

Uttar Pradesh Entertainments and Betting Tax Act, 1937 — Section 10, 8(2)

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High Courts24 Jan 1956Dismissed

Kashi Ram Vs Kamal Singh and Others

Allahabad High Court · (1956) 26 AWR 271

Limitation Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 60

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High Courts24 Jan 1956Dismissed

Sri Raj Narain Singh and Others Vs District Magistrate, Gorakhpur and Another

Allahabad High Court · AIR 1956 All 481 : (1956) CriLJ 1026

Constitution of India, 1950 — Article 13, 13(1), 19, 19(1), 19(2)Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188

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High Courts24 Jan 1956Dismissed