COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 4,070 of 5,024

High Courts06 Mar 1956Dismissed

Swadeshi Cotton Mills Co. Ltd. Vs State Industrial Tribunal, U.P. and Others

Allahabad High Court · AIR 1956 All 689

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 101, 102, 103, 114Uttar Pradesh Industrial Disputes Act, 1947 — Section 21(3), 3

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High Courts06 Mar 1956

Vindhyachal Tewari Vs Board of Revenue and Others

Allahabad High Court · AIR 1956 All 663 : (1956) 26 AWR 437

Civil Procedure Code, 1908 (CPC) — Section 144Uttar Pradesh Tenancy Act, 1939 — Section 243Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 5

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High Courts06 Mar 1956

Jangvir Singh Vs The State

Allahabad High Court · (1956) 26 AWR 392

Criminal Procedure Code, 1898 (CrPC) — Section 145, 146

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High Courts05 Mar 1956Allowed

State Vs Jai Prakash

Allahabad High Court · (1956) 03 AHC CK 0020

Criminal Procedure Code, 1973 (CrPC) — Section 428, 428(1)

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High Courts02 Mar 1956Dismissed

Smt. Zahida Khatoon Vs Karamchand Thapar and Co. Ltd.

Allahabad High Court · (1956) 26 AWR 586

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts02 Mar 1956Dismissed

Mahadeo Singh Vs Sukhdeo and Others

Allahabad High Court · (1956) 26 AWR 383

Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(5)

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High Courts29 Feb 1956Dismissed

Dr. K.L. Anand Vs The State

Allahabad High Court · AIR 1956 All 673 : (1956) 26 AWR 330 : (1956) CriLJ 1276

Penal Code, 1860 (IPC) — Section 161, 21Prevention of Corruption Act, 1947 — Section 5(1), 5(2)

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High Courts29 Feb 1956Dismissed

Mohd. Mohmood Hasan Khan Vs Government of Uttar Pradesh

Allahabad High Court · AIR 1956 All 457 : (1956) 26 AWR 706

Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 133

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High Courts29 Feb 1956

Shyamsunderlal Khandelwal Vs The State

Allahabad High Court · (1956) 26 AWR 321

Uttar Pradesh Municipalities Act, 1916 — Section 307

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High Courts28 Feb 1956Dismissed

Raja Ganga Pratap Singh Vs The Allahabad Bank Ltd., Lucknow

Allahabad High Court · AIR 1956 All 635

Constitution of India, 1950 — Article 13(2), 14, 228Uttar Pradesh Zamindars Debt Reduction Act, 1952 — Section 2

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High Courts28 Feb 1956Dismissed

Mongey Vs Board of Revenue and Others

Allahabad High Court · AIR 1957 All 47

Constitution of India, 1950 — Article 226Limitation Act, 1908 — Article 156

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High Courts28 Feb 1956Dismissed

Municipal Board Vs The State

Allahabad High Court · (1956) 26 AWR 318

Criminal Procedure Code, 1898 (CrPC) — Section 225, 342, 417, 438Uttar Pradesh Municipalities Act, 1916 — Section 155

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High Courts27 Feb 1956

The District Board, Banaras Vs Churhu Rai and Another

Allahabad High Court · AIR 1956 All 680 : (1956) 26 AWR 343

Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Article 120, 28Registration Act, 1908 — Section 2(6), 2(9)

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High Courts24 Feb 1956Allowed

J.K. Hosiery Factory Vs Labour Appellate Tribunal of India and Another

Allahabad High Court · AIR 1956 All 498 : (1956) 2 LLJ 4

Constitution of India, 1950 — Article 19(1)Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 22, 23Industrial Disputes Act, 1947 — Section 2, 25F

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High Courts24 Feb 1956Allowed