High Courts05 Apr 1956
CHATARBHAJ CHOGALAL Vs COMMISSIONER OF Income Tax, DELHI.
Allahabad High Court · (1956) 30 ITR 22
Income Tax Act, 1961 — Section 66(3)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,068 of 5,024
High Courts05 Apr 1956Allowed
Chatarbhuj Choogalal Vs The Commissioner of Income Tax, Delhi and Ajmer, Merwara, Delhi
Allahabad High Court · AIR 1956 All 723 : (1956) 26 AWR 592
Income Tax Act, 1922 — Section 66, 66(1)
High Courts04 Apr 1956Dismissed
Mata Badal Singh and Others Vs Bijay Bahadur Singh and Others
Allahabad High Court · AIR 1956 All 707 : (1956) 26 AWR 367
High Courts04 Apr 1956Partly Allowed
Dalganjan Koeri and Others Vs State
Allahabad High Court · AIR 1956 All 630 : (1956) 26 AWR 459 : (1956) CriLJ 1176
Penal Code, 1860 (IPC) — Section 188, 378, 379
High Courts04 Apr 1956Allowed
State Vs Daya Ram
Allahabad High Court · (1956) 26 AWR 486
Criminal Procedure Code, 1898 (CrPC) — Section 510
High Courts04 Apr 1956Dismissed
Sidheshwar Vs The State of U.P.
Allahabad High Court · (1956) 26 AWR 488
Criminal Procedure Code, 1898 (CrPC) — Section 107, 109, 374Penal Code, 1860 (IPC) — Section 109, 302, 304, 34, 352
High Courts03 Apr 1956Dismissed
Firm Raghunandan Prasad Manohar Lal Vs Commissioner of Income Tax
Allahabad High Court · AIR 1957 All 75 : (1956) 26 AWR 633
Income Tax Act, 1922 — Section 23(4)
High Courts03 Apr 1956
F. and C. Osler (India), Ltd. Vs Labour Appellate Tribunal of India and Others
Allahabad High Court · (1956) 2 LLJ 226
Constitution of India, 1950 — Article 226
High Courts02 Apr 1956
Birendra Prasad Lahiri and Another Vs The State
Allahabad High Court · (1956) 26 AWR 558 : (1957) CriLJ 265
Penal Code, 1860 (IPC) — Section 403, 405, 406, 409
High Courts30 Mar 1956Dismissed
Junnoo Singh Vs Ram Narain Singh and Others
Allahabad High Court · AIR 1956 All 580
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Mar 1956Allowed
Smt. Ram Kunwar Vs Board of Revenue and Others
Allahabad High Court · (1956) 26 AWR 354
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 221Uttar Pradesh Land Revenue Act, 1901 — Section 45
High Courts29 Mar 1956Allowed
SRI NIWAS AND OTHERS Vs THE Income Tax OFFICER, A WARD, SITAPUR.
Allahabad High Court · (1956) 30 ITR 381
Income Tax Act, 1961 — Section 34
High Courts29 Mar 1956
Sriniwas and Others Vs Income Tax Officer ''A'' Ward, Sitapur
Allahabad High Court · AIR 1956 All 657 : (1956) 26 AWR 417 : (1987) 23 ITD 204
Income Tax Act, 1922 — Section 34, 34(1), 34(3), 63
High Courts23 Mar 1956Disposed Of
Sm. Inda Devi Vs Board of Revenue and Others
Allahabad High Court · AIR 1957 All 116 : (1956) 26 AWR 480
Civil Procedure Code, 1908 (CPC) — Section 109, 109(1), 110, 2(9)Constitution of India, 1950 — Article 133, 133(1), 226Uttar Pradesh Tenancy Act, 1939 — Section 273
High Courts21 Mar 1956Allowed
Ram Bharosey and Others Vs State
Allahabad High Court · (1956) 26 AWR 526
Penal Code, 1860 (IPC) — Section 109, 114, 366, 368
High Courts21 Mar 1956Dismissed
Kamla Kant Misra and Others Vs Kishun Lal
Allahabad High Court · (1956) 26 AWR 412
Transfer of Property Act, 1882 — Section 108(p)
High Courts16 Mar 1956Dismissed
Fatta Vs Board of Revenue and Others
Allahabad High Court · (1956) 26 AWR 362
Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 226, 227
High Courts16 Mar 1956Allowed
Banmali Vs District Board, Jhansi
Allahabad High Court · AIR 1956 All 460
Constitution of India, 1950 — Article 311Uttar Pradesh District Boards Act, 1922 — Section 82
High Courts16 Mar 1956Allowed
Chattar Singh and Others Vs State
Allahabad High Court · (1956) 26 AWR 393
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146Penal Code, 1860 (IPC) — Section 186, 188, 447
High Courts15 Mar 1956Dismissed
Pt. Shyam Sunder Lal Vs Gul Charan and Others
Allahabad High Court · (1956) 26 AWR 414
Civil Procedure Code, 1908 (CPC) — Section 115, 151