High Courts09 May 1956Dismissed
Rampal Vs The State
Allahabad High Court · (1956) 26 AWR 556
Criminal Procedure Code, 1898 (CrPC) — Section 165, 51Penal Code, 1860 (IPC) — Section 325, 326
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,066 of 5,024
High Courts09 May 1956Dismissed
Sarju Prasad Behari Lal and Others Vs Commissioner of Sales Tax and Others
Allahabad High Court · (1956) 7 STC 665
Civil Procedure Code, 1908 (CPC) — Section 113, 141
High Courts09 May 1956
Vidya Ram and Others Vs Munsif and Others
Allahabad High Court · (1956) 26 AWR 622
Civil Procedure Code, 1908 (CPC) — Section 115, 21Constitution of India, 1950 — Article 226, 227
High Courts08 May 1956Dismissed
Ajodhya Prasad Bhargava Vs Bhawani Shanker Bhargava and Another
Allahabad High Court · AIR 1957 All 1 : (1956) 26 AWR 866
Evidence Act, 1872 — Section 101, 102, 103, 104, 145
High Courts08 May 1956Dismissed
Bahori Lal Paliwal Vs District Magistrate, Bulandshahr and Another
Allahabad High Court · AIR 1956 All 511 : (1956) 26 AWR 423
Constitution of India, 1950 — Article 226Uttar Pradesh Town Areas Act, 1914 — Section 8A, 8A(3), 8A(5)
High Courts08 May 1956
Kunwari Indra Bajaj Vs The Agra University and Another
Allahabad High Court · AIR 1956 All 576
Agra University (Amendment) Act, 1953 — Section 1(2)Agra University Act, 1926 — Section 27(2), 27A, 40A
High Courts07 May 1956Allowed
Kawaldhari Singh Vs Indian Dominion (General Manager, East Indian Railway)
Allahabad High Court · (1956) 26 AWR 524 : (1957) 1 LLJ 445
Civil Procedure Code, 1908 (CPC) — Section 80Government of India Act, 1935 — Section 240, 277
High Courts04 May 1956Dismissed
Shyam Lal Gupta Vs The State and Another
Allahabad High Court · (1956) 26 AWR 537
Constitution of India, 1950 — Article 311
High Courts03 May 1956Allowed
Bhaggan Vs Azam Khan and Others
Allahabad High Court · (1956) 26 AWR 576
Civil Procedure Code, 1908 (CPC) — Section 115, 96Court Fees Act, 1870 — Section 2, 3, 7
High Courts02 May 1956
Sri Bankey Behari Lal and Others Vs The Rent Control and Eviction Officer and Others
Allahabad High Court · (1956) 26 AWR 547
High Courts01 May 1956Dismissed
Vishwanath Agarwal Vs State of Uttar Pradesh, Lucknow
Allahabad High Court · AIR 1956 All 557 : (1956) 26 AWR 570
Constitution of India, 1950 — Article 123, 174, 213, 245
High Courts27 Apr 1956Dismissed
Sheikh Kallan Vs The Municipal Board
Allahabad High Court · (1956) 26 AWR 497
Contract Act, 1872 — Section 10, 2(a), 2(g), 2(h), 65Uttar Pradesh Municipalities Act, 1916 — Section 293, 294, 97
High Courts27 Apr 1956Dismissed
Rameshwar Prasad Vs State
Allahabad High Court · (1956) 26 AWR 549
Essential Supplies (Temporary Powers) Act, 1946 — Section 3, 7
High Courts26 Apr 1956Dismissed
Bhusan Saran Vs Onkar Singh and Others
Allahabad High Court · AIR 1956 All 715
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 23, 23(2)
High Courts26 Apr 1956Allowed
Mool Chand Vs Tulsi and Others and Mst. Natho and Others
Allahabad High Court · (1956) 26 AWR 493
High Courts26 Apr 1956Disposed Off
The Kanpur Journals Ltd. Vs Commissioner of Sales Tax
Allahabad High Court · (1956) 7 STC 661
Sales of Goods Act, 1930 — Section 19, 24
High Courts26 Apr 1956Allowed
Amir Chand Vs The State
Allahabad High Court · AIR 1956 All 562 : (1956) 26 AWR 539 : (1956) CriLJ 1141
Constitution of India, 1950 — Article 19(1)
High Courts26 Apr 1956Dismissed
Pt. Lila Dhar Pandey and Another Vs L. Ramji Dass and Another
Allahabad High Court · (1956) 26 AWR 543
Cantonments Act, 1924 — Section 254(2)(a)Transfer of Property Act, 1882 — Section 106, 111(e)
High Courts25 Apr 1956Dismissed
Firm Jathmall Sadasukh Vs Commissioner of Income Tax
Allahabad High Court · AIR 1957 All 110 : (1956) 26 AWR 616 : (1957) 32 ITR 713
Evidence Act, 1872 — Section 101, 102, 103, 104Excess Profits Tax Act, 1940 — Section 10A, 21Income tax Act, 1922 — Section 66
High Courts25 Apr 1956Dismissed
Jogendra Raj Kishore Vs University of Allahabad and Others
Allahabad High Court · AIR 1956 All 503
Allahabad University Act, 1921 — Section 12, 9Constitution of India, 1950 — Article 226, 32