High Courts07 Aug 1956Allowed
Raja Harishchandra Raj Singh Vs Deputy Land Acquisition Officer and Another
Allahabad High Court · AIR 1957 All 112 : (1956) 26 AWR 619
Land Acquisition Act, 1894 — Section 12(2), 13(2), 18
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,064 of 5,024
High Courts06 Aug 1956Dismissed
Mohammadi Vs The State
Allahabad High Court · (1956) 26 AWR 735 : (1957) CriLJ 275
Penal Code, 1860 (IPC) — Section 380, 75
High Courts03 Aug 1956Dismissed
Rahat Ali Vs State
Allahabad High Court · (1956) 26 AWR 754 : (1957) CriLJ 116
Criminal Procedure Code, 1898 (CrPC) — Section 499
High Courts03 Aug 1956
Krishna Mohan and Others Vs State
Allahabad High Court · (1956) 26 AWR 689
Criminal Procedure Code, 1898 (CrPC) — Section 79Public Gambling Act, 1867 — Section 3, 4, 5, 6
High Courts03 Aug 1956
Ram Sarup and Others Vs State and Another
Allahabad High Court · (1956) 26 AWR 587 : (1957) CriLJ 269
Criminal Procedure Code, 1898 (CrPC) — Section 107, 423
High Courts02 Aug 1956
Zilla and Others Vs State
Allahabad High Court · (1956) 26 AWR 613
Criminal Procedure Code, 1898 (CrPC) — Section 161, 423Penal Code, 1860 (IPC) — Section 148, 304
High Courts01 Aug 1956Allowed
Sri S.C. Abel and Others Vs The District Magistrate of Allahabad
Allahabad High Court · (1956) 26 AWR 638
Cantonments (House Accommodation) Act, 1923 — Section 12, 30, 31, 32(2), 33Constitution of India, 1950 — Article 226
High Courts31 Jul 1956Allowed
Mashani Vs The State
Allahabad High Court · (1956) 26 AWR 596
Penal Code, 1860 (IPC) — Section 302, 34, 392, 411
High Courts31 Jul 1956Partly Allowed
Raghubir Vs State
Allahabad High Court · AIR 1957 All 132 : (1956) 26 AWR 636 : (1957) CriLJ 336
Penal Code, 1860 (IPC) — Section 304, 325
High Courts30 Jul 1956Dismissed
Srimahant Visheshwar Shivacharaya Mahaswami Mahant and Another Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1957 All 127
Land Acquisition Act, 1894 — Section 17(1), 17(1A), 17(4), 5A
High Courts30 Jul 1956Allowed
The Sales Tax Officer and Others Vs Kanhaiya Lal Makund Lal Sarraf
Allahabad High Court · (1956) 7 STC 658
Constitution of India, 1950 — Article 133, 226
High Courts30 Jul 1956Allowed
Shahzad Khan Vs Pt. Sheo Kumar
Allahabad High Court · AIR 1957 All 133 : (1956) 26 AWR 751
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts27 Jul 1956Dismissed
Girraj Kishore Vs The State
Allahabad High Court · AIR 1957 All 129 : (1956) 26 AWR 635 : (1957) CriLJ 332
Criminal Procedure Code, 1898 (CrPC) — Section 248, 403United Provinces Prevention of Adulteration Act, 1912 — Section 12
High Courts27 Jul 1956
Khushi Ram and Others Vs S.P. Shukla and Another
Allahabad High Court · (1956) 26 AWR 568
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts27 Jul 1956Allowed
Shri Kishan and Others Vs State
Allahabad High Court · (1956) 26 AWR 598
Cattle Trespass Act, 1871 — Section 10, 24Penal Code, 1860 (IPC) — Section 304, 34, 378, 392
High Courts26 Jul 1956Dismissed
Bachan Pande and Others Vs The State
Allahabad High Court · AIR 1957 All 130 : (1956) 26 AWR 640 : (1957) CriLJ 333
Criminal Procedure Code, 1898 (CrPC) — Section 180, 239
High Courts26 Jul 1956Dismissed
Chote Lal Vs Mangali and Others
Allahabad High Court · AIR 1957 All 135
Evidence Act, 1872 — Section 101, 115
High Courts25 Jul 1956Dismissed
Lachhman and Others Vs The State
Allahabad High Court · (1956) 26 AWR 757
Penal Code, 1860 (IPC) — Section 395
High Courts25 Jul 1956Dismissed
S. Sardool Singh Mann Vs The State of U.P. and Others
Allahabad High Court · (1956) 26 AWR 759
Constitution of India, 1950 — Article 226, 311Criminal Procedure Code, 1898 (CrPC) — Section 173Government of India Act, 1935 — Section 240
High Courts25 Jul 1956Allowed
Garhwal Resins Ltd. Vs The State of U.P. and Others
Allahabad High Court · (1956) 26 AWR 604
Constitution of India, 1950 — Article 19, 226Motor Vehicles Act, 1988 — Section 47, 47(1)(a), 48, 55, 56