High Courts22 Aug 1956Allowed
Jagdeo Prasad and Another Vs Bhola and Another
Allahabad High Court · (1956) 26 AWR 756
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,063 of 5,024
High Courts20 Aug 1956Disposed Of
Bhagwati Singh and Others Vs V.P. Trivedi and Another
Allahabad High Court · (1957) CriLJ 274
Constitution of India, 1950 — Article 226
High Courts20 Aug 1956Allowed
Firm Kundan Lal Brindaban Vs Firm Bani Prasad Baij Nath Prasad
Allahabad High Court · AIR 1957 All 76 : (1957) 27 AWR 45
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19, Order 9 Rule 13Limitation Act, 1908 — Article 164
High Courts20 Aug 1956
Peare and Others Vs The State
Allahabad High Court · (1956) 26 AWR 683 : (1957) CriLJ 263
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts20 Aug 1956Dismissed
The State of U.P. Vs Sahdeo and Others
Allahabad High Court · (1956) 26 AWR 731
Criminal Procedure Code, 1898 (CrPC) — Section 87, 88
High Courts16 Aug 1956Dismissed
Shrimati Bhagwanti Vs Tara Chand
Allahabad High Court · (1957) 27 AWR 76
Guardians and Wards Act, 1890 — Section 17, 19, 25Guardians and Wards Rules, 1891 — Rule 38
High Courts16 Aug 1956
Smt. Bhagwanti Vs Tara Chand
Allahabad High Court · AIR 1957 All 126
Guardians and Wards Act, 1890 — Section 19, 25
High Courts16 Aug 1956Dismissed
Badri Prasad Dubey Vs State of U.P. and Another
Allahabad High Court · AIR 1957 All 124 : (1956) 26 AWR 732 : (1957) 1 LLJ 209
Constitution of India, 1950 — Article 311Uttar Pradesh Municipalities Act, 1916 — Section 297
High Courts16 Aug 1956Allowed
Sangam Lal Dube Vs Director of Education and Another
Allahabad High Court · AIR 1957 All 70 : (1956) 26 AWR 775 : (1957) 1 LLJ 44
Constitution of India, 1950 — Article 311, 311(2)Uttar Pradesh Intermediate Education Act, 1921 — Section 12(2)
High Courts14 Aug 1956Disposed Of
Chunni Lal and Others Vs L. Gurdial Prasad and Others
Allahabad High Court · AIR 1957 All 63 : (1956) 26 AWR 687
High Courts13 Aug 1956
Goswami Ladli Kishore Vs State
Allahabad High Court · (1956) 26 AWR 591 : (1957) CriLJ 261
Penal Code, 1860 (IPC) — Section 120A, 420, 467, 468, 471
High Courts10 Aug 1956Allowed
Lala Krishna Chand Jain Vs The District Magistrate and Others
Allahabad High Court · (1956) 26 AWR 626
Constitution of India, 1950 — Article 226
High Courts10 Aug 1956Allowed
Zafar Husain and Others Vs The State of U.P.
Allahabad High Court · (1956) 26 AWR 716
Criminal Procedure Code, 1898 (CrPC) — Section 363Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts09 Aug 1956Dismissed
Ram Dayal and Others Vs The Kanpur Urban Area Development Board and Others
Allahabad High Court · (1956) 26 AWR 768
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 9
High Courts08 Aug 1956Allowed
Gajraj Singh and Others Vs Onkar Singh and Another
Allahabad High Court · (1956) 26 AWR 611
High Courts08 Aug 1956Allowed
Lala Fateh Chand Vs Mst. Radha Rani and Others
Allahabad High Court · (1956) 26 AWR 711
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 106, 107, 116Uttar Pradesh General Clauses Act, 1904 — Section 6
High Courts08 Aug 1956Dismissed
Mangali Prasad under the guardianship of Mst. Jamna his own mother Vs Ram Balak
Allahabad High Court · (1956) 26 AWR 752
Uttar Pradesh Tenancy Act, 1939 — Section 35, 36
High Courts07 Aug 1956Dismissed
Ram Nath Koeri Vs Mohd. Bashir and Another
Allahabad High Court · (1956) 26 AWR 736
Limitation Act, 1963 — Section 5
High Courts07 Aug 1956Allowed
Udai Raj Singh Vs Jugal Kishore Mehra
Allahabad High Court · (1956) 26 AWR 737
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 9Court Fees Act, 1870 — Section 13Limitation Act, 1963 — Section 12, 12(2), 5
High Courts07 Aug 1956Dismissed
Smt. Sona Bai and Others Vs Municipality of Agra
Allahabad High Court · AIR 1956 All 736 : (1956) 26 AWR 614
Constitution of India, 1950 — Article 19(1)