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Allahabad High Court judgments

1,00,467 judgments · page 4,067 of 5,024

High Courts24 Apr 1956Dismissed

Shaukat Ali Khan and Others Vs The State

Allahabad High Court · AIR 1956 All 523 : (1956) 26 AWR 448 : (1956) CriLJ 1035

Allahabad High Court Rules, 1952 — Rule 28, 29Constitution of India, 1950 — Article 136Criminal Procedure Code, 1898 (CrPC) — Section 426, 426(2B), 498, 561A
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High Courts23 Apr 1956Disposed Of

Bohre Singh and Others Vs State

Allahabad High Court · AIR 1956 All 671 : (1956) 26 AWR 530 : (1956) CriLJ 1275

Criminal Procedure Code, 1898 (CrPC) — Section 497, 497(2), 497(5)
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High Courts17 Apr 1956Partly Allowed

Rameshwar Nath Vs U.P. Union Bank Ltd.

Allahabad High Court · AIR 1956 All 586 : (1956) 26 AWR 450

Companies (Amendment) Act, 1956 — Section 446, 528, 530Companies Act, 1913 — Section 171, 228, 230(3)Company (Allahabad High Court) Rules — Rule 97
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High Courts11 Apr 1956Allowed

Dalla Singh Vs State

Allahabad High Court · (1956) 26 AWR 462

Criminal Procedure Code, 1898 (CrPC) — Section 403, 417, 431Penal Code, 1860 (IPC) — Section 342, 363, 366, 376
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High Courts06 Apr 1956Dismissed

Bhola Nath Vs State

Allahabad High Court · (1956) 26 AWR 471

Criminal Procedure Code, 1898 (CrPC) — Section 156, 164Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 395
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