High Courts15 Mar 1956Dismissed
Mahabir Prasad and Others Vs State
Allahabad High Court · (1956) 26 AWR 509
Criminal Procedure Code, 1898 (CrPC) — Section 103, 337Evidence Act, 1872 — Section 114Public Gambling Act, 1867 — Section 3, 3, 4, 5, 6
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,069 of 5,024
High Courts15 Mar 1956Dismissed
Bansi Vs State
Allahabad High Court · AIR 1956 All 668 : (1956) 26 AWR 532 : (1956) CriLJ 1272
Penal Code, 1860 (IPC) — Section 300, 400
High Courts15 Mar 1956
Kashi Ram Vs Kundan Lal and Others
Allahabad High Court · AIR 1956 All 660
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15, Order 40 Rule 1, Order 41 Rule 33Limitation Act, 1908 — Article 106, 3Partnership Act, 1932 — Section 9
High Courts15 Mar 1956
Raghubir Sahai Hitkari Vs The State
Allahabad High Court · (1956) 26 AWR 408
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 109, 147, 323, 34, 392
High Courts14 Mar 1956Allowed
Ramanand Rai Vs The Board of Revenue and Others
Allahabad High Court · (1956) 03 AHC CK 0042
Constitution of India, 1950 — Article 14, 226
High Courts14 Mar 1956Allowed
C.M. Chowdhary Vs State
Allahabad High Court · (1956) 26 AWR 464
Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 409
High Courts14 Mar 1956Dismissed
Faujdar and Others Vs State of U.P.
Allahabad High Court · (1956) 26 AWR 388
Penal Code, 1860 (IPC) — Section 24, 323, 379, 447
High Courts14 Mar 1956Allowed
Tej Pal Vs Dalip and Others
Allahabad High Court · (1956) 26 AWR 387
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts13 Mar 1956Allowed
(Mahant) Parshotam Das Vs Prem Narain
Allahabad High Court · AIR 1956 All 665 : (1956) 26 AWR 782
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Easements Act, 1882 — Section 52Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 20
High Courts13 Mar 1956Dismissed
Jugal Kishore Baldeo Sahai Vs The Income Tax Officer and Others
Allahabad High Court · AIR 1956 All 670 : (1956) 26 AWR 495 : (1956) 30 ITR 600
Income Tax Act, 1922 — Section 23BTaxation Laws (Extension to Merged States and Amendment) Act, 1949 — Section 23
High Courts12 Mar 1956Dismissed
Khadim Husain Khan and Others Vs Abdur Rahman Khan
Allahabad High Court · AIR 1956 All 575 : (1956) 26 AWR 766
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15Succession Act, 1925 — Section 214(1)
High Courts09 Mar 1956Dismissed
Jagannath Vs The State
Allahabad High Court · AIR 1956 All 655 : (1956) 26 AWR 828 : (1956) CriLJ 1270
Criminal Procedure Code, 1898 (CrPC) — Section 236, 238, 238(2), 423
High Courts09 Mar 1956Allowed
Kunwar Sri Tri Vikram Narain Singh Vs The Government of the State of Uttar Pradesh and Others
Allahabad High Court · AIR 1956 All 564
Constitution of India, 1950 — Article 226Pensions Act, 1871 — Section 4, 5, 7Uttar Pradesh Land Revenue Act, 1901 — Section 78
High Courts09 Mar 1956Dismissed
Madhoban Dass Vs Mannoo Mal and Another
Allahabad High Court · AIR 1956 All 672 : (1956) 26 AWR 356
Allahabad High Court Rules, 1952 — Rule 5Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1Constitution of India, 1950 — Article 227
High Courts08 Mar 1956Dismissed
Noora Vs State
Allahabad High Court · (1956) 26 AWR 385
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 323, 431, 447, 456
High Courts08 Mar 1956Dismissed
Sri Ram Pathak and Others Vs The Hon''ble Board of Revenue and Another
Allahabad High Court · (1956) 26 AWR 382
Constitution of India, 1950 — Article 226
High Courts08 Mar 1956Disposed Of
The State of U.P. and Another Vs Mahendra Pratap Pitamah and Others
Allahabad High Court · AIR 1956 All 585 : (1956) 26 AWR 358
Allahabad High Court Rules, 1952 — Rule 5, 6Constitution of India, 1950 — Article 226Limitation Act, 1908 — Section 12(2)
High Courts07 Mar 1956Allowed
Hira Lal Chaudhary and Others Vs State
Allahabad High Court · AIR 1956 All 619
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 177, 179, 181(2), 182(2), 435Penal Code, 1860 (IPC) — Section 405
High Courts07 Mar 1956Allowed
Ram Narain Vs The State
Allahabad High Court · (1956) 26 AWR 394
Penal Code, 1860 (IPC) — Section 149, 302, 323, 34, 379
High Courts07 Mar 1956
Smt. Beti Vs The Hon''ble Board of Revenue and Others
Allahabad High Court · (1956) 26 AWR 415
Constitution of India, 1950 — Article 226, 227