High Courts21 Feb 1956Allowed
Govind and Others Vs Mst. Kishni
Allahabad High Court · (1956) 26 AWR 323
Easements Act, 1882 — Section 60
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,071 of 5,024
High Courts20 Feb 1956Allowed
Dr. Chaman Lal Dhingra and Another Vs State
Allahabad High Court · (1956) 26 AWR 389
High Courts17 Feb 1956Allowed
Shamshul Hasan Vs State of Uttar Pradesh
Allahabad High Court · AIR 1956 All 413 : (1956) 26 AWR 838
Constitution of India, 1950 — Article 14Uttar Pradesh General Clauses Act, 1904 — Section 6Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 344
High Courts15 Feb 1956Allowed
Pancham Lal Vs The State
Allahabad High Court · (1956) 26 AWR 410
Penal Code, 1860 (IPC) — Section 67
High Courts15 Feb 1956Allowed
Puttu Lal Vs State
Allahabad High Court · AIR 1956 All 705 : (1956) 26 AWR 290 : (1956) CriLJ 1381
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts14 Feb 1956Allowed
Sri Bishambhar Nath Saxena Vs District Magistrate and Others
Allahabad High Court · (1956) 26 AWR 804
Constitution of India, 1950 — Article 226
High Courts13 Feb 1956Dismissed
Hanuman Dass Vs Pirthvi Nath and Others
Allahabad High Court · AIR 1956 All 677 : (1956) 26 AWR 455
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, 115Limitation Act, 1908 — Section 5
High Courts09 Feb 1956Dismissed
Hiralal Barman and Others Vs Sub-Divisional Officer, Hathras and Another
Allahabad High Court · AIR 1956 All 428
Constitution of India, 1950 — Article 14, 22Uttar Pradesh Sales Tax Act, 1948 — Section 2, 3, 8
High Courts09 Feb 1956Dismissed
Khubi Ram Brij Kumar Vs Sales Tax Officer, Ghaziabad
Allahabad High Court · AIR 1956 All 445 : (1956) 7 STC 813
Constitution of India, 1950 — Article 286, 286(1), 286(2)Uttar Pradesh Sales Tax Act, 1948 — Section 3A, 3A(1)Uttar Pradesh Sales Tax Rules, 1948 — Rule 2
High Courts08 Feb 1956Disposed Of
Ch. Moinuddin Vs Deputy Director Military Lands and Cantonments, Eastern Command and Others
Allahabad High Court · AIR 1956 All 684
Constitution of India, 1950 — Article 13, 13(2), 14, 226
High Courts08 Feb 1956Dismissed
Jagdish Chandra Bhasin Vs State of Uttar Pradesh
Allahabad High Court · AIR 1957 All 436
Constitution of India, 1950 — Article 310, 311, 366, 372Penal Code, 1860 (IPC) — Section 161
High Courts08 Feb 1956Dismissed
Laljit Singh and Others Vs Pyarelal and Others
Allahabad High Court · AIR 1956 All 714
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4
High Courts08 Feb 1956Dismissed
Lal Dharam Mirat Singh and Another Vs Kuar Man Singh and Another
Allahabad High Court · AIR 1956 All 477
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7Supreme Court Rules, 1950 — Order 12 Rule 3
High Courts07 Feb 1956Allowed
Bhagwandin Vs Janaklal and Another
Allahabad High Court · (1956) 26 AWR 288
Criminal Procedure Code, 1898 (CrPC) — Section 252Penal Code, 1860 (IPC) — Section 406, 420
High Courts07 Feb 1956Allowed
Dulan Dayal Singh Vs Prasadi and Others
Allahabad High Court · AIR 1956 All 478 : (1956) 26 AWR 327 : (1956) CriLJ 968
Criminal Procedure (Amendment) Act, 1955 — Section 116Criminal Procedure Code, 1898 (CrPC) — Section 417(3)
High Courts07 Feb 1956Dismissed
Shafiq Ahmad Vs Senior Supdt., Post Offices and Another
Allahabad High Court · AIR 1956 All 476 : (1956) 26 AWR 786
Central Civil Services (Temporary Service) Rules, 1949 — Rule 6Constitution of India, 1950 — Article 226, 311
High Courts07 Feb 1956Dismissed
Brigade Commander, Meerut Sub-Area and Another Vs Ganga Prasad and Another
Allahabad High Court · AIR 1956 All 507 : (1956) 26 AWR 253
Constitution of India, 1950 — Article 13, 14Government Premises (Eviction) Act, 1950 — Section 3, 6
High Courts07 Feb 1956
Haji Sakhawat Ali Vs Ali Husain and Others
Allahabad High Court · (1957) 27 AWR 342
Partition Act, 1893 — Section 4, 4(1)
High Courts06 Feb 1956Dismissed
Lord Krishna Sugar Mills Workers'' Union Vs State Industrial Tribunal and Others
Allahabad High Court · (1957) 1 LLJ 618
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts03 Feb 1956Allowed
Asa Ram Vs Babu Ram and Another
Allahabad High Court · AIR 1956 All 494 : (1956) 26 AWR 293
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17Limitation Act, 1908 — Article 182