High Courts16 Jan 1956Allowed
Pearey Lal and Others Vs The State
Allahabad High Court · (1956) 26 AWR 281
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 145(4)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,073 of 5,024
High Courts16 Jan 1956Dismissed
The Banaras Ice Factory Ltd., Banaras Vs The U.P. Government and Others
Allahabad High Court · AIR 1956 All 730 : (1956) 2 LLJ 297
Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 20(1)Uttar Pradesh Industrial Disputes Act, 1947 — Section 19(3), 19(5), 3, 8
High Courts16 Jan 1956Disposed Of
Lakshmi Devi Sugar Mills Ltd. Vs Labour Appellate Tribunal and Others
Allahabad High Court · AIR 1956 All 401
Constitution of India, 1950 — Article 226, 32Factories Act, 1948 — Section 78, 78(1), 79Government of India Act, 1935 — Section 107
High Courts13 Jan 1956Allowed
Sri Radhakant Bhargava Vs The State of U.P. and Others
Allahabad High Court · (1956) 26 AWR 831
Constitution of India, 1950 — Article 226
High Courts13 Jan 1956Partly Allowed
Kasim Bhai Vs State
Allahabad High Court · AIR 1956 All 703 : (1956) 26 AWR 251 : (1956) CriLJ 1380
Criminal Procedure Code, 1898 (CrPC) — Section 342Drugs and Cosmetics Act, 1940 — Section 18, 27Drugs and Cosmetics Rules, 1945 — Rule 65(2), 65(9)
High Courts13 Jan 1956Dismissed
Mt. Daroupadi Debi and Another Vs S.K. Dutt and Another
Allahabad High Court · AIR 1957 All 48
Allahabad High Court Rules, 1952 — Rule 3, 7Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 11Easements Act, 1882 — Section 18
High Courts13 Jan 1956Dismissed
Ranchor and Another Vs State
Allahabad High Court · (1956) 26 AWR 320
Criminal Procedure Code, 1898 (CrPC) — Section 514(2)
High Courts12 Jan 1956Allowed
Smt. Sabita and Others Vs Nijja
Allahabad High Court · (1956) 26 AWR 278
Uttar Pradesh Tenancy Act, 1939 — Section 295A
High Courts12 Jan 1956Dismissed
The Municipal Board and Another Vs Sri Dwarka Prasad Agarwal
Allahabad High Court · (1956) 26 AWR 223
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 131, 134(2), 135, 135(1), 136
High Courts12 Jan 1956Allowed
Beni Madho Gupta Vs Shri Nath
Allahabad High Court · (1956) 26 AWR 235
Evidence Act, 1872 — Section 3, 91
High Courts12 Jan 1956Disposed Of
State of Uttar Pradesh Vs N.K. Govil (Happy India Insurance Company)
Allahabad High Court · (1956) 26 AWR 258 : (1956) 2 LLJ 296
Factories Act, 1948 — Section 106
High Courts12 Jan 1956Dismissed
Abdul Aziz Vs State
Allahabad High Court · AIR 1956 All 637 : (1956) CriLJ 1181
Criminal Procedure Code, 1898 (CrPC) — Section 265(1)
High Courts12 Jan 1956
Abdul Sattar Vs State
Allahabad High Court · (1956) 26 AWR 342
Criminal Procedure Code, 1898 (CrPC) — Section 350Penal Code, 1860 (IPC) — Section 417, 420
High Courts11 Jan 1956Allowed
Bahadur Khan Vs Mst. Marriamm
Allahabad High Court · (1956) 26 AWR 268
Limitation Act, 1963 — Section 5
High Courts10 Jan 1956Allowed
Jhakri Tewari and Another Vs Debi Saran Upadhia, Kailash and Mst. Shyama
Allahabad High Court · (1956) 26 AWR 225
Transfer of Property Act, 1882 — Section 6A
High Courts10 Jan 1956Allowed
Mukand Singh Vs Vishnu Prasad and Another
Allahabad High Court · AIR 1956 All 396 : (1956) 26 AWR 259 : (1956) CriLJ 848
Criminal Procedure Code, 1898 (CrPC) — Section 197, 197(1)
High Courts10 Jan 1956Allowed
Din Dayal Vs State
Allahabad High Court · AIR 1956 All 520 : (1956) 26 AWR 207 : (1956) CriLJ 1031
Constitution of India, 1950 — Article 12, 14, 19Evidence Act, 1872 — Section 3, 4Uttar Pradesh Pure Food Act, 1950 — Section 10, 10(2), 47
High Courts09 Jan 1956Dismissed
Shiva Shanker Upadhyaya Vs Chandrika and Others
Allahabad High Court · (1956) 26 AWR 285
Criminal Procedure Code, 1898 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 325
High Courts06 Jan 1956Allowed
Murlidhar Vs The State of U.P.
Allahabad High Court · (1956) 26 AWR 267
Penal Code, 1860 (IPC) — Section 411
High Courts05 Jan 1956Dismissed
Cotton Spinning and Weaving Mills Co. Ltd. Vs Govt. of State of U.P. and Others
Allahabad High Court · AIR 1957 All 252 : (1957) 1 LLJ 439
Constitution of India, 1950 — Article 226