High Courts05 Jan 1956Dismissed
Sarju Pandey Vs State
Allahabad High Court · AIR 1956 All 589 : (1956) CriLJ 1152
Constitution of India, 1950 — Article 14, 19, 19(1), 21, 22Preventive Detention Act, 1950 — Section 10, 3, 7
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,074 of 5,024
High Courts05 Jan 1956Allowed
Ram Anand Murao Vs The State of U.P. and Another
Allahabad High Court · (1956) 26 AWR 232
Constitution of India, 1950 — Article 226
High Courts05 Jan 1956Dismissed
Sheikh Rafiuddin Vs The Government of U.P.
Allahabad High Court · (1956) 26 AWR 834
Constitution of India, 1950 — Article 19, 19(1)(f), 226
High Courts04 Jan 1956Dismissed
K.C. Sharma and Another Vs The Controller of Defence Accounts (Pensions), Allahabad
Allahabad High Court · AIR 1956 All 480
Constitution of India, 1950 — Article 311, 311(2)
High Courts04 Jan 1956Dismissed
Mohd. Jalil and Another Vs The State
Allahabad High Court · AIR 1956 All 400
Motor Vehicles Act, 1939 — Section 123, 42, 42(1)
High Courts04 Jan 1956Allowed
Kimat Mal and Others Vs The State
Allahabad High Court · AIR 1956 All 449 : (1956) 26 AWR 219 : (1956) CriLJ 952
Criminal Procedure Code, 1898 (CrPC) — Section 79Public Gambling Act, 1867 — Section 5, 6
High Courts03 Jan 1956Dismissed
Chini Mill Mazdoor Union, Ghughli District, Gorakhpur Vs J.N. Khanna, Regional Conciliation Officer, Gorakhpur and Another
Allahabad High Court · AIR 1956 All 367 : (1956) 26 AWR 227
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 3, 4, 8
High Courts03 Jan 1956Dismissed
Bunyad Husain Vs State
Allahabad High Court · (1958) 28 AWR 858
Criminal Procedure Code, 1898 (CrPC) — Section 514, 515Penal Code, 1860 (IPC) — Section 457
High Courts02 Jan 1956Partly Allowed
Kalka Prasad Ram Charan Vs Harish Chandra
Allahabad High Court · AIR 1957 All 25 : (1956) 26 AWR 229
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24Sales of Goods Act, 1930 — Section 20, 47, 47(1), 54, 54(2)
High Courts23 Dec 1955Allowed
Hira Lal Patni Vs Kali Nath
Allahabad High Court · AIR 1956 All 349 : (1956) 26 AWR 840
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7Constitution of India, 1950 — Article 145, 145(1)Supreme Court Rules, 1950 — Order 12 Rule 3
High Courts23 Dec 1955Dismissed
Brij Kishore Mehrotra and Another Vs G.P. Shrivastava
Allahabad High Court · AIR 1956 All 417 : (1956) CriLJ 852
Constitution of India, 1950 — Article 215, 226Contempt of Courts Act, 1971 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 352, 4(1), 6
High Courts21 Dec 1955Allowed
Jagjit Singh Vs District Magistrate, Kanpur and Others
Allahabad High Court · AIR 1956 All 486 : (1956) 26 AWR 240
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7A, 7A(2)
High Courts20 Dec 1955Dismissed
State Vs Ghissu Khan and Others
Allahabad High Court · AIR 1956 All 464 : (1956) 26 AWR 212 : (1956) CriLJ 956
Penal Code, 1860 (IPC) — Section 399, 402
High Courts16 Dec 1955Dismissed
Raghunath and Another Vs Dwarka and Mst. Punni alias Poona
Allahabad High Court · (1956) 26 AWR 186
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts16 Dec 1955Allowed
Gobardhan Vs The State
Allahabad High Court · AIR 1959 All 53 : (1956) 26 AWR 216
Evidence Act, 1872 — Section 51Uttar Pradesh Excise Act, 1910 — Section 60
High Courts12 Dec 1955Allowed
Jagat Narain Dixit Vs Amar Nath Srivastava and Another
Allahabad High Court · (1956) 26 AWR 266
High Courts08 Dec 1955Dismissed
Upper Ganges Electric Employees Union Vs Upper Ganges Valley Electricity Supply Co. Ltd. and Another
Allahabad High Court · AIR 1956 All 491
Civil Procedure Code, 1908 (CPC) — Section 107, 110Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 7(1)
High Courts07 Dec 1955Allowed
Sheo Jatan Kunwar Vs Bhadai Rai and Others
Allahabad High Court · (1956) 26 AWR 217
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Dec 1955Dismissed
W.O. Holdsworth and Others Vs State of U.P.
Allahabad High Court · AIR 1956 All 392 : (1956) 26 AWR 803
Constitution of India, 1950 — Article 133(1)Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 24
High Courts05 Dec 1955Dismissed
Anant Ram Misra Vs A.N. Dixit and Another
Allahabad High Court · AIR 1956 All 527
Constitution of India, 1950 — Article 311