COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 3,992 of 5,024

High Courts23 Mar 1961Dismissed

Shakila Vs State

Allahabad High Court · AIR 1961 All 633 : (1961) 31 AWR 361 : (1961) CriLJ 754

Criminal Procedure Code, 1898 (CrPC) — Section 190, 5(2)Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 13, 16, 18, 20

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High Courts22 Mar 1961Allowed

Baru Mal Jain and Others Vs State of Uttar Pradesh and Others

Allahabad High Court · AIR 1962 All 61

Land Acquisition Act, 1894 — Section 11, 12, 12(2), 3

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High Courts20 Mar 1961Dismissed

Narsingh Das and Another Vs Permeshwari Das

Allahabad High Court · AIR 1962 All 65 : (1961) 31 AWR 431

Transfer of Property Act, 1882 — Section 114

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High Courts17 Mar 1961Dismissed

Ayub and Others Vs The State

Allahabad High Court · AIR 1962 All 141 : (1961) 31 AWR 416

Criminal Procedure Code, 1898 (CrPC) — Section 144Uttar Pradesh Prevention of Cow Slaughter Act, 1955 — Section 8

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High Courts17 Mar 1961

Raman Lal Vs Murari Lal and others

Allahabad High Court · (1961) 03 AHC CK 0004

Court Fees Act, 1870 — Item 1

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High Courts15 Mar 1961Dismissed

Sukh Ram and Another Vs Gori Shanker and Another

Allahabad High Court · AIR 1962 All 18 : (1961) 31 AWR 529

Hindu Succession Act, 1956 — Section 14, 6Hindu Womens Right to Property Act, 1937 — Section 3(2), 3(3)

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High Courts14 Mar 1961Dismissed

Parasram Ji Vs Imtiaz

Allahabad High Court · AIR 1962 All 22 : (1962) 32 AWR 92

Uttar Pradesh Prevention of Cow Slaughter Act, 1955 — Section 8

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High Courts14 Mar 1961Dismissed

Ayub Syed Hasan Vs State of U.P.

Allahabad High Court · AIR 1962 All 132 : (1961) 31 AWR 491

Criminal Procedure Code, 1898 (CrPC) — Section 195, 476, 559, 559(1)Penal Code, 1860 (IPC) — Section 466, 471

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High Courts13 Mar 1961Allowed

E. Hill and Company (Private), Ltd. Vs Its employees

Allahabad High Court · (1961) 31 AWR 542 : (1961) 2 LLJ 187

Constitution of India, 1950 — Article 1, 348

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High Courts13 Mar 1961Partly Allowed

Krishna Deva Bhargava and Others Vs Official Liquidator U.P. Oil Industries Ltd.

Allahabad High Court · AIR 1962 All 101 : (1962) 32 CompCas 925

Companies Act, 1913 — Section 109Companies Act, 1956 — Section 125Registration Act, 1908 — Section 17(1)

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High Courts13 Mar 1961Dismissed

Lakshmi Ratan Cotton Mills Co. Ltd. Vs Misra (O.N.) and Others

Allahabad High Court · (1962) 1 LLJ 308

Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K

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High Courts09 Mar 1961

CHANDULAL SURAJMAL Vs COMMISSIONER OF Income Tax, LUCKNOW.

Allahabad High Court · (1962) 44 ITR 448

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High Courts09 Mar 1961

RAO THAKUR NARAYAN SINGH Vs COMMISSIONER OF INCOMETAX, DELHI.

Allahabad High Court · (1962) 44 ITR 178

Income Tax Act, 1961 — Section 22, 23, 33, 34, 35

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High Courts08 Mar 1961

SIMBHOLI SUGAR MILLS LTD. Vs COMMISSIONER OF Income Tax, U.P. and V.P.

Allahabad High Court · (1962) 45 ITR 125

Income Tax Act, 1961 — Section 10, 66

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High Courts06 Mar 1961Allowed

Jwala Vs Shiamlal and others

Allahabad High Court · (1961) 31 AWR 505

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20(2), 21(1)

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High Courts01 Mar 1961Allowed

State of Uttar Pradesh and Another Vs Sudarshan Deo

Allahabad High Court · AIR 1963 All 358

Constitution of India, 1950 — Article 226, 311, 311(2)

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High Courts01 Mar 1961

CHHOTEY LAL KISHAN LAL Vs COMMISSIONER OF Income Tax, U. P.

Allahabad High Court · (1962) 45 ITR 490

Income Tax Act, 1922 — Section 66(1)

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High Courts01 Mar 1961Dismissed

L.H. Sugar Factory Vs Industrial Tribunal

Allahabad High Court · (1961) 1 LLJ 676

Constitution of India, 1950 — Article 226

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High Courts28 Feb 1961Dismissed

Radhey Shyam Agarwal Vs State through Labour Inspector, Pratapgarh

Allahabad High Court · (1961) 02 AHC CK 0009

Uttar Pradesh Shops and Commercial Establishments Act, 1947 — Section 10, 2(6), 4

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High Courts26 Feb 1961Dismissed

Bholanath Vs Balbhadra Prasad and others

Allahabad High Court · (1961) 02 AHC CK 0011

Contract Act, 1872 — Section 11Specific Relief Act, 1877 — Section 23

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