High Courts03 May 1961Dismissed
Ganga Devi and others Vs Babu Ram and another
Allahabad High Court · (1961) 31 AWR 447
Uttar Pradesh Zamindars Debt Reduction Act, 1952 — Section 4
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,990 of 5,024
High Courts02 May 1961Dismissed
Malti Devi Vs Hublal and Others
Allahabad High Court · AIR 1962 All 107
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts02 May 1961Dismissed
Malti Devi, Decree-holder Vs Hublal and others, Judgment-debtors
Allahabad High Court · (1961) 05 AHC CK 0020
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts28 Apr 1961Dismissed
Shyam Behari Lal and another Vs Baboo Ji
Allahabad High Court · (1961) 04 AHC CK 0033
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts28 Apr 1961Dismissed
British India Corporation Ltd. Vs Labour Appellate Tribunal and Others
Allahabad High Court · (1961) 2 LLJ 523
High Courts27 Apr 1961Partly Allowed
Rishipal and Others Vs State
Allahabad High Court · AIR 1962 All 13 : (1962) 32 AWR 116
Criminal Procedure Code, 1898 (CrPC) — Section 238Penal Code, 1860 (IPC) — Section 147, 148, 339, 402
High Courts26 Apr 1961Allowed
Abdul Haleem Vs State
Allahabad High Court · (1962) 32 AWR 638 : (1962) CriLJ 414
Constitution of India, 1950 — Article 20Foreigners Act, 1946 — Section 14Foreigners Order, 1948 — Section 14
High Courts26 Apr 1961Allowed
Shyam Lal Vaid Shastri Vs Madan Lal
Allahabad High Court · (1961) 31 AWR 450
Uttar Pradesh Zamindars Debt Reduction Act, 1952 — Section 7, 8
High Courts25 Apr 1961Dismissed
Umadutt Misra Vs Smt. Dulari Kuer and another
Allahabad High Court · (1961) 31 AWR 622
Evidence Act, 1872 — Section 107, 108
High Courts25 Apr 1961Allowed
Bhumarg Yatayat Vs The Regional Transport Authority and Another
Allahabad High Court · AIR 1962 All 145 : (1961) 31 AWR 616
Constitution of India, 1950 — Article 19, 226Motor Vehicles Act, 1939 — Section 57, 57(8), 62
High Courts24 Apr 1961
Dahra Dun Tea Company, Ltd. Vs Labour Court and Others
Allahabad High Court · (1961) 2 LLJ 184
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 216, 226
High Courts24 Apr 1961Dismissed
Sadhu Singh Vs State
Allahabad High Court · AIR 1962 All 193 : (1961) 31 AWR 420
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151Constitution of India, 1950 — Article 136, 137Criminal Procedure Code, 1898 (CrPC) — Section 369, 430, 561A
High Courts21 Apr 1961Allowed
Kashiram Bhajan Lal Vs Commissioner of Income Tax, U.P., Lucknow
Allahabad High Court · AIR 1963 All 472 : (1962) 45 ITR 1
Income Tax Act, 1922 — Section 30(1), 46(1)
High Courts21 Apr 1961
COMMISSIONER OF Income Tax, U.P. Vs MESSRS. MUNNA LAL GUPTA, KANPUR.
Allahabad High Court · (1962) 46 ITR 362
Partnership Act, 1932 — Section 30
High Courts20 Apr 1961Dismissed
Eveready Flashlight Co. Vs Labour Court and Others
Allahabad High Court · AIR 1962 All 497 : (1961) 2 FLR 598 : (1961) 2 LLJ 204
Constitution of India, 1950 — Article 43Industrial Disputes Act, 1947 — Section 15Trade Unions (Amendment) Act, 1947 — Section 23, 28
High Courts20 Apr 1961
Srivastava (J.S.) Vs Divisional Commercial Superintendent, Northern Railway
Allahabad High Court · (1962) 2 LLJ 332
Constitution of India, 1950 — Article 311
High Courts19 Apr 1961Disposed Of
Kumbha Karan Vs S.C. Lal Saxena and others
Allahabad High Court · (1961) 04 AHC CK 0026
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27
High Courts17 Apr 1961Allowed
Dominion of India Vs Kaniz Fatma and Another
Allahabad High Court · (1961) 2 LLJ 197
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 225Employees Compensation Act, 1923 — Section 19, 2
High Courts17 Apr 1961Allowed
Sridhar Shukla Vs Babu Lal
Allahabad High Court · (1961) 31 AWR 508
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7B
High Courts17 Apr 1961Dismissed
Hailey Glass Works and Others Vs Deputy Labour Commissioner (Industrial Relations) and Others
Allahabad High Court · (1962) 2 LLJ 698
Constitution of India, 1950 — Article 226