High Courts13 Apr 1961Dismissed
Mangoo Lal Vs Maharaj Singh and Others
Allahabad High Court · AIR 1962 All 24
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,991 of 5,024
High Courts11 Apr 1961Dismissed
Rakeshwar Dayal Vs Labour Court and Others
Allahabad High Court · (1962) 1 LLJ 5
Constitution of India, 1950 — Article 226
High Courts10 Apr 1961Dismissed
B.C. Das Vs R.C. and E.O. and Others
Allahabad High Court · AIR 1962 All 8
Constitution of India, 1950 — Article 226
High Courts10 Apr 1961
SHRIDHAR UDAI NARAYAN Vs COMMISSIONER OF Income Tax, U. P. and V. P.
Allahabad High Court · (1962) 45 ITR 577
Income Tax Act, 1961 — Section 22, 3, 34, 41, 63Majority Act, 1875 — Section 2, 3
High Courts06 Apr 1961Allowed
Shanker Lal Vs Girja Pati Misra
Allahabad High Court · (1961) 31 AWR 517
Succession Act, 1925 — Section 317
High Courts06 Apr 1961
Niazu Vs State
Allahabad High Court · (1962) 32 AWR 538 : (1962) CriLJ 123
Arms Act, 1959 — Section 19, 20
High Courts04 Apr 1961Disposed Of
State of U.P. Vs Lakshmi Narain Singhal
Allahabad High Court · AIR 1962 All 137
Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1898 (CrPC) — Section 107, 117, 117(3), 122
High Courts04 Apr 1961
SHRI AMARSINGH Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1962) 45 ITR 573
Income Tax Act, 1961 — Section 2
High Courts03 Apr 1961Dismissed
State of U.P. Vs Jag Raj
Allahabad High Court · AIR 1961 All 630 : (1961) 31 AWR 471
Constitution of India, 1950 — Article 134(1)
High Courts30 Mar 1961Dismissed
Mahmud Hasan Khan Vs The Board of Revenue, UP at Allahabad and others
Allahabad High Court · (1961) 03 AHC CK 0027
High Courts30 Mar 1961Dismissed
Hardeya Devi Vs Fiddan and Others
Allahabad High Court · AIR 1962 All 125
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 66, 2(11), 50, 64
High Courts30 Mar 1961Allowed
Smt. Madhuri Varma Vs State of Uttar Pradesh and others
Allahabad High Court · (1961) 31 AWR 426
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Large Land Holdings Tax Act, 1957 — Section 12
High Courts30 Mar 1961Allowed
Smt. Saida Begam Vs Sabir Ali
Allahabad High Court · AIR 1962 All 9
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 115, 47
High Courts29 Mar 1961Allowed
DALSUKH RAI JAIDAYAL IN RE.
Allahabad High Court · (1962) 44 ITR 417
Income Tax Act, 1961 — Section 25
High Courts29 Mar 1961
Municipal Board Vs Bhim Singh
Allahabad High Court · AIR 1962 All 450 : (1962) 32 AWR 199
Criminal Procedure Code, 1898 (CrPC) — Section 17(3), 435, 561A, 9
High Courts28 Mar 1961Dismissed
MAHESHWARI DEVI JUTE MILLS LTD. Vs COMMISSIONER OF Income Tax, U.P. and V.P.
Allahabad High Court · (1961) 43 ITR 254
Income Tax Act, 1961 — Section 10, 4, 66
High Courts28 Mar 1961Allowed
Kedar Nath Sethi Vs Life Insurance Corporation of India and another
Allahabad High Court · (1961) 03 AHC CK 0024
Life Insurance Corporation Act, 1956 — Section 22, 49(1), 49(2)
High Courts28 Mar 1961Dismissed
Data Din and others Vs Deputy Director of Consolidation, Allahabad and others
Allahabad High Court · (1961) 31 AWR 449
United Provinces Agricultural Tenants (Acquisition of Privileges) Act, 1949 — Section 3Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18(2)
High Courts27 Mar 1961Allowed
Ram Narain Vs Ram Swarup and Others
Allahabad High Court · AIR 1962 All 108
Civil Procedure Code, 1908 (CPC) — Section 10, 115
High Courts24 Mar 1961Allowed
Avinash Chandra Sanjar Vs Divisional Superintendent, Central Railway and Others
Allahabad High Court · (1962) 1 LLJ 7
Constitution of India, 1950 — Article 226, 311