High Courts23 May 1961Dismissed
Nirankar Nath and others Vs Board of Revenue, Allahabad, and others
Allahabad High Court · (1961) 31 AWR 650
Uttar Pradesh Encumbered Estates Act, 1934 — Section 24(1)(b), 4
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,989 of 5,024
High Courts23 May 1961Allowed
Murli Dhar Vs Bansidhar and Others
Allahabad High Court · AIR 1963 All 86 : (1961) 31 AWR 626
Court Fees Act, 1870 — Article 17, 7
High Courts22 May 1961Dismissed
Jwala Prasad Misra and Another Vs Union of India (UOI)
Allahabad High Court · (1962) CriLJ 407
Central Excises and Salt Act, 1944 — Section 3, 37, 9
High Courts22 May 1961Dismissed
Rameshwar Dayal Vs Sub-Divisional Officer Ghatampur and Others
Allahabad High Court · AIR 1963 All 518
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 41 Rule 5, 151, 94Representation of the People Act, 1951 — Section 90(2), 92Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C(4)
High Courts22 May 1961Allowed
Ram Samujh Vs State and Another
Allahabad High Court · AIR 1962 All 80 : (1962) 32 AWR 165
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146(1B), 146(1D)
High Courts22 May 1961Allowed
New Empire Engineering Company Private Limited Vs Birmo Devi and others
Allahabad High Court · (1961) 31 AWR 497
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47(3)
High Courts19 May 1961Dismissed
Kailash Chandra Jain and Others Vs State of U.P. and Others
Allahabad High Court · AIR 1962 All 1 : (1961) 31 AWR 438
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7F
High Courts19 May 1961Dismissed
Jag Bhushan Jain Vs State and Others
Allahabad High Court · AIR 1962 All 288 : (1962) 32 AWR 34
Criminal Procedure Code, 1898 (CrPC) — Section 526(3)
High Courts18 May 1961
JAGDAMBIKA PRATAP NARAIN SINGH Vs COMMISSIONER OF Income Tax, U.P., AND OTHERS.
Allahabad High Court · (1963) 50 ITR 678
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10, 12, 2, 28, 4Land Acquisition Act, 1894 — Section 28, 31
High Courts17 May 1961Disposed Of
Narain Das Vs State
Allahabad High Court · AIR 1962 All 82 : (1961) 31 AWR 495
Prevention of Food Adulteration Act, 1954 — Section 16(1), 7
High Courts17 May 1961Allowed
Smt. Mango Vs Prem Chand
Allahabad High Court · AIR 1962 All 447
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 9
High Courts17 May 1961Dismissed
Ram Gati Chaube Vs Ran Adhar Chaube
Allahabad High Court · AIR 1961 All 537 : (1961) 31 AWR 519
Registration Act, 1908 — Section 17, 17(1), 17(2)
High Courts15 May 1961Dismissed
Prem Das Vs State
Allahabad High Court · AIR 1961 All 590 : (1961) 31 AWR 405 : (1961) CriLJ 737
Criminal Procedure Code, 1898 (CrPC) — Section 4(1), 537Prevention of Food Adulteration Act, 1954 — Section 16, 2, 23, 7
High Courts12 May 1961Allowed
Khalil Ahmad Vs State of U.P.
Allahabad High Court · AIR 1962 All 383 : (1962) 32 AWR 83
Citizenship Act, 1955 — Section 2(1), 2(5), 5(1), 9, 9(2)Citizenship Rules, 2009 — Rule 30Constitution of India, 1950 — Article 11, 19
High Courts12 May 1961Dismissed
Raza Buland Sugar Co. Ltd. Vs Municipal Board
Allahabad High Court · AIR 1962 All 83
Constitution of India, 1950 — Article 14, 265Uttar Pradesh Municipalities Act, 1916 — Section 128, 128(1), 129, 131(2), 131(3)
High Courts12 May 1961Allowed
Raghunath Singh and another Vs The State of Uttar Pradesh and another
Allahabad High Court · (1961) 05 AHC CK 0002
Forest Act, 1927 — Section 18(4), 3Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 8
High Courts11 May 1961Disposed Of
Dwarka Prasad and after him Bharat Singh and others Vs Ali Sher Khan and others
Allahabad High Court · (1961) 05 AHC CK 0029
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts09 May 1961Dismissed
M/s. Maheshwari Khetan Sugar Mills, Private, Ltd Vs Narendra Jit Singh and another
Allahabad High Court · (1961) 05 AHC CK 0022
Arbitration Act, 1940 — Section 28
High Courts09 May 1961Dismissed
Maheshwari Khetan Sugar Mills, Private Ltd. Vs Narendra Jit Singh and Another
Allahabad High Court · AIR 1962 All 97
Arbitration Act, 1940 — Section 28