High Courts01 Aug 1961Dismissed
Sheo Prasad Vs Additional District Judge and Others
Allahabad High Court · AIR 1962 All 144
Payment of Wages Act, 1936 — Section 15(2), 17
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,988 of 5,024
High Courts31 Jul 1961Dismissed
The Dominion of India, Ministry of Railway, New Delhi and Others Vs Amrit Banaspati Co. Ltd., Ghaziabad
Allahabad High Court · AIR 1963 All 134 : (1961) 31 AWR 634
Railways Act, 1890 — Section 72
High Courts28 Jul 1961Allowed
Kishan Swarup Vs Brijendra Singh and Another
Allahabad High Court · (1961) 31 AWR 689 : (1962) CriLJ 408
Penal Code, 1860 (IPC) — Section 109, 19, 197, 210, 218
High Courts28 Jul 1961Dismissed
Mirza Mohd. Aziz Vs Safdar Husain and Another
Allahabad High Court · AIR 1962 All 68 : (1961) 31 AWR 618
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4), 540
High Courts26 Jul 1961Allowed
Bhaju Ram Pandit Vs Ramji Singh and others
Allahabad High Court · (1961) 31 AWR 681
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts26 Jul 1961Partly Allowed
Balak and Others Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1962 All 208
Constitution of India, 1950 — Article 226, 258, 258(1), 53, 77(1)Land Acquisition Act, 1894 — Section 3, 4, 6
High Courts25 Jul 1961Disposed Of
Modi Food Products Vs Commissioner of Sales Tax
Allahabad High Court · (1962) 13 STC 360
Uttar Pradesh Sales Tax Act, 1948 — Section 11
High Courts24 Jul 1961Allowed
Rup Chand Vs Madho Ram and others
Allahabad High Court · (1961) 31 AWR 729
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 14
High Courts24 Jul 1961
Municipal Board Soron Vs Gopi Nath and others
Allahabad High Court · (1961) 31 AWR 621
Uttar Pradesh Municipalities Act, 1916 — Section 60(1)(e), 60B
High Courts24 Jul 1961Dismissed
Langra Vs The Board of Revenue, UP, Alld. and others
Allahabad High Court · (1961) 31 AWR 602
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 240H
High Courts22 Jul 1961Dismissed
The Municipal Board Vs Gopi Nath
Allahabad High Court · AIR 1962 All 211 : (1961) 31 AWR 731
Civil Procedure Code, 1908 (CPC) — Section 80Uttar Pradesh Municipal Rules — Rule 41AUttar Pradesh Municipalities Act, 1916 — Section 228, 326
High Courts21 Jul 1961Allowed
Radha Kishan Vs Data Ram and another
Allahabad High Court · (1961) 31 AWR 641
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)(e)
High Courts21 Jul 1961Allowed
Raghubir Singh and others Vs Town Area Committee and others
Allahabad High Court · (1961) 31 AWR 630
Town Area Act, 1914 — Section 14(1)(f)
High Courts21 Jul 1961Dismissed
Reserve Bank of India Vs Ram Kumar Varshney
Allahabad High Court · AIR 1963 All 574
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 7 Rule 1Provincial Small Cause Courts Act, 1887 — Section 25Reserve Bank of India (Note Refund) Rules, 1935 — Rule 2, 5(A)
High Courts21 Jul 1961Dismissed
Ved Prakash Gupta Vs Din Dayal
Allahabad High Court · (1961) 31 AWR 783
Transfer of Property Act, 1882 — Section 113Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 14, 15
High Courts13 Jul 1961
Shamshuddin Vs Zamina Bibi and Another
Allahabad High Court · (1962) 32 AWR 453 : (1962) CriLJ 124
Criminal Procedure Code, 1898 (CrPC) — Section 488, 489
High Courts31 May 1961Dismissed
Singhara Singh and others Vs State of Uttar Pradesh
Allahabad High Court · (1961) 31 AWR 481
Criminal Procedure Code, 1898 (CrPC) — Section 164, 533Evidence Act, 1872 — Section 26
High Courts24 May 1961Disposed Of
Raj Kumar and Others Vs State and Others
Allahabad High Court · (1962) CriLJ 413
Criminal Procedure Code, 1898 (CrPC) — Section 133, 183
High Courts24 May 1961Dismissed
Vishwa Pal Sharma Vs Sukh Sancharak Co. (P) Ltd. and Others
Allahabad High Court · AIR 1962 All 88 : (1961) 31 AWR 569 : (1962) 32 CompCas 947
Companies Act, 1913 — Section 175(2), 235, 235(1)
High Courts24 May 1961
RAI SHRI KRISHNA JI Vs COMMISSIONER OF Income Tax, U. P. and V. P.
Allahabad High Court · (1962) 45 ITR 612
Income Tax Act, 1961 — Section 28, 31, 33, 33B, 5